Hitachi High- Technologies (Singapore) Pte Ltd., New Delhi vs. DCIT, New Delhi
In the result, the appeals of the assessee in ITA Nos
ITA 2683/DEL/2015[2002-03]Status: DisposedITAT Delhi17 Sept 2019AY 2002-03
Bench: Shri N.K. Billaiya & Ms. Suchitra Kamble
For Appellant: Shri Ajay Vohra, Sr. AdvFor Respondent: Shri Sanjay Puri, PCIT, Udaipur
Section 133ASection 143(3)Section 144CSection 147Section 234A
…1 IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘A’ BENCH, NEW DELHI BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER, AND MS. SUCHITRA KAMBLE, JUDICIAL MEMBER ITA Nos. 2683 to 2688/DEL/2015 [A.Ys 2002-03 to 2007-08] Hitachi High Technologies Vs. The Dy. C.I.T Singapore Pte Ltd Circle - Gurgaon, ASA & Associates, CAs International Taxation 81/1, Third Floor, Adchini New Delhi Aurobindo Marg, New Delhi PAN: AABCH 7717 H (Applicant) (Respondent) Assessee By : Shri Ajay Vohra, Sr. Adv Shri Anand Sachar, CA Shri Neeraj K. Jain, Adv Shri Karan Jain, CA Shri Ramit Katyal, CA Department By : Shri Sanjay Puri, P…