Nokia Corporation v. DIT, Delhi

162 Taxmann 369High Court#15076 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2020.

Judgments citing Nokia Corporation v. DIT, Delhi

DCIT, NEW DELHI vs. M/S. DLF LTD., NEW DELHI

ITA 4793/DEL/2015[2010-11]Status: DisposedITAT Delhi29 Sept 2020AY 2010-11

Bench: Sh. Prashant Maharishi & Sh. K. N. Chary(Through Video Conferencing) Assessment Year: 2010-11 Dlf Limited Jcit Dlf Centre, (9Th Floor) Vs Range-10 Sansad Marg, 404, C. R. Building New Delhi-110001 New Delhi Pan No.Aaacd3494N (Appellant) (Respondent) Assessment Year: 2010-11 Dcit Vs. Dlf Ltd. Circle –7 (1) Sansad Marg New Delhi New Delhi Pan No. Aaacd3494N (Appellant) (Respondent)

Section 14ASection 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘B’, NEW DELHI BEFORE SH. PRASHANT MAHARISHI, ACCOUNTANT MEMBER AND SH. K. N. CHARY, JUDICIAL MEMBER (Through Video Conferencing) Assessment Year: 2010-11 DLF Limited JCIT DLF Centre, (9th Floor) Vs Range-10 Sansad Marg, 404, C. R. Building New Delhi-110001 New Delhi PAN No.AAACD3494N (APPELLANT) (RESPONDENT) Assessment Year: 2010-11 DCIT Vs. DLF Ltd. Circle –7 (1) Sansad Marg New Delhi New Delhi PAN No. AAACD3494N (APPELLANT) (RESPONDENT) Appellant by Sh. R. S. Singhvi, CA Sh. Satyajeet Goel , CA Respondent by Ms. Nidhi Srivastava, CIT DR Date of hearing: 14/08/2…

DLF LTD.,NEW DELHI vs. JCIT, NEW DELHI

ITA 4187/DEL/2015[2010-11]Status: DisposedITAT Delhi29 Sept 2020AY 2010-11

Bench: Sh. Prashant Maharishi & Sh. K. N. Chary(Through Video Conferencing) Assessment Year: 2010-11 Dlf Limited Jcit Dlf Centre, (9Th Floor) Vs Range-10 Sansad Marg, 404, C. R. Building New Delhi-110001 New Delhi Pan No.Aaacd3494N (Appellant) (Respondent) Assessment Year: 2010-11 Dcit Vs. Dlf Ltd. Circle –7 (1) Sansad Marg New Delhi New Delhi Pan No. Aaacd3494N (Appellant) (Respondent)

Section 14ASection 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘B’, NEW DELHI BEFORE SH. PRASHANT MAHARISHI, ACCOUNTANT MEMBER AND SH. K. N. CHARY, JUDICIAL MEMBER (Through Video Conferencing) Assessment Year: 2010-11 DLF Limited JCIT DLF Centre, (9th Floor) Vs Range-10 Sansad Marg, 404, C. R. Building New Delhi-110001 New Delhi PAN No.AAACD3494N (APPELLANT) (RESPONDENT) Assessment Year: 2010-11 DCIT Vs. DLF Ltd. Circle –7 (1) Sansad Marg New Delhi New Delhi PAN No. AAACD3494N (APPELLANT) (RESPONDENT) Appellant by Sh. R. S. Singhvi, CA Sh. Satyajeet Goel , CA Respondent by Ms. Nidhi Srivastava, CIT DR Date of hearing: 14/08/2…

DCIT, NEW DELHI vs. M/S. DLF LTD., NEW DELHI

ITA 4436/DEL/2013[2009-10]Status: DisposedITAT Delhi10 Sept 2020AY 2009-10

Bench: Sh. Prashant Maharishi & Sh. K. Narashimha Chary(Through Video Conferencing) Assessment Year: 2009-10 Dlf Limited Addl. Cit Dlf Centre, (9Th Floor) Vs Range-10 Sansad Marg, 404, C. R. Building New Delhi-110001 New Delhi Pan No.Aaacd3494N (Appellant) (Respondent) Dcit Vs. Dlf Ltd. Circle –7 (1) Sansad Marg New Delhi New Delhi Pan No. Aaacd3494N (Appellant) (Respondent)

Section 14ASection 23(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH „B‟, NEW DELHI BEFORE SH. PRASHANT MAHARISHI, ACCOUNTANT MEMBER AND SH. K. NARASHIMHA CHARY, JUDICIAL MEMBER (Through Video Conferencing) Assessment Year: 2009-10 DLF Limited Addl. CIT DLF Centre, (9th Floor) Vs Range-10 Sansad Marg, 404, C. R. Building New Delhi-110001 New Delhi PAN No.AAACD3494N (APPELLANT) (RESPONDENT) DCIT Vs. DLF Ltd. Circle –7 (1) Sansad Marg New Delhi New Delhi PAN No. AAACD3494N (APPELLANT) (RESPONDENT) Appellant by Sh. R. S. Singhvi, CA Sh. Satyajeet, CA Respondent by Ms. Nidhi Srivastava, CIT DR Last Date of hearing: 14/08/2020 Date of P…

DLF LTD.,NEW DELHI vs. ADDL. CIT, NEW DELHI

ITA 4061/DEL/2013[2009-10]Status: DisposedITAT Delhi10 Sept 2020AY 2009-10

Bench: Sh. Prashant Maharishi & Sh. K. Narashimha Chary(Through Video Conferencing) Assessment Year: 2009-10 Dlf Limited Addl. Cit Dlf Centre, (9Th Floor) Vs Range-10 Sansad Marg, 404, C. R. Building New Delhi-110001 New Delhi Pan No.Aaacd3494N (Appellant) (Respondent) Dcit Vs. Dlf Ltd. Circle –7 (1) Sansad Marg New Delhi New Delhi Pan No. Aaacd3494N (Appellant) (Respondent)

Section 14ASection 23(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH „B‟, NEW DELHI BEFORE SH. PRASHANT MAHARISHI, ACCOUNTANT MEMBER AND SH. K. NARASHIMHA CHARY, JUDICIAL MEMBER (Through Video Conferencing) Assessment Year: 2009-10 DLF Limited Addl. CIT DLF Centre, (9th Floor) Vs Range-10 Sansad Marg, 404, C. R. Building New Delhi-110001 New Delhi PAN No.AAACD3494N (APPELLANT) (RESPONDENT) DCIT Vs. DLF Ltd. Circle –7 (1) Sansad Marg New Delhi New Delhi PAN No. AAACD3494N (APPELLANT) (RESPONDENT) Appellant by Sh. R. S. Singhvi, CA Sh. Satyajeet, CA Respondent by Ms. Nidhi Srivastava, CIT DR Last Date of hearing: 14/08/2020 Date of P…

DCIT, NEW DELHI vs. M/S. DLF LTD., NEW DELHI

ITA 2749/DEL/2013[2008-09]Status: DisposedITAT Delhi27 May 2019AY 2008-09

Bench: Shri Amit Shukla & Shri L.P. Sahu

For Appellant: Shri R.S. Singhvi & Shri SatyajeetFor Respondent: Shri Puneet Rai, Adv. Special counsel
Section 10Section 142ASection 143(3)Section 14ASection 40Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “B” NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI L.P. SAHU, ACCOUNTANT MEMBER I.T.A. No. 2126/DEL/2013 Assessment Year: 2008-09 DLF Limited, v. The Addl. Commissioner DLF Centre, (9th Floor), of Income Tax, Range- Sansad Marg, 10, New Delhi. New Delhi. TAN/PAN: AAACD 3494N (Appellant) (Respondent) I.T.A. No. 2749/DEL/2013 Assessment Year: 2008-09 The Deputy Commissioner of v. DLF Limited, Income Tax, Circle-0, DLF Centre, (9th Floor), New Delhi. Sansad Marg, New Delhi. TAN/PAN: AAACD 3494N (Appellant) (Respondent) Appellant by: Shri R.S. Singhvi…

DLF LTD.,NEW DELHI vs. ADDL. CIT, NEW DELHI

ITA 2126/DEL/2013[2008-09]Status: DisposedITAT Delhi27 May 2019AY 2008-09

Bench: Shri Amit Shukla & Shri L.P. Sahu

For Appellant: Shri R.S. Singhvi & Shri SatyajeetFor Respondent: Shri Puneet Rai, Adv. Special counsel
Section 10Section 142ASection 143(3)Section 14ASection 40Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “B” NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI L.P. SAHU, ACCOUNTANT MEMBER I.T.A. No. 2126/DEL/2013 Assessment Year: 2008-09 DLF Limited, v. The Addl. Commissioner DLF Centre, (9th Floor), of Income Tax, Range- Sansad Marg, 10, New Delhi. New Delhi. TAN/PAN: AAACD 3494N (Appellant) (Respondent) I.T.A. No. 2749/DEL/2013 Assessment Year: 2008-09 The Deputy Commissioner of v. DLF Limited, Income Tax, Circle-0, DLF Centre, (9th Floor), New Delhi. Sansad Marg, New Delhi. TAN/PAN: AAACD 3494N (Appellant) (Respondent) Appellant by: Shri R.S. Singhvi…

Nokia Corporation v. DIT, Delhi (162 Taxmann 369) — Cited in 6 Judgments | BharatTax