Nishikant T Patne v. Assistant Commissioner of Income-tax, Circle-3

36 Taxmann.com 540Reported decision2013#14088 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2020 to 2025.

Sections most often in play

Section 115BBESection 139(1)Section 143(3)Section 145(3)Section 153ASection 44ABSection 69C

Issues it is cited on

section 292csection 44adsection 133aincriminating materialsection 144section 147companysection 250section 143(3)personbusinessindia

Judgments citing Nishikant T Patne v. Assistant Commissioner of Income-tax, Circle-3

Shrikant Singhania, Jaipur, Rajasthan vs. ACIT, Central Circle-4, Jpr, Jaipur, Rajasthan

In the result, appeals filed by the assessee for AY 2017-18 and AY 2019-20

ITA 1221/JPR/2024[2017-2018]Status: DisposedITAT Jaipur17 Jan 2025AY 2017-2018

Bench: DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)

For Appellant: Shri Vijay Goyal, C.AFor Respondent: Shri Gautam Singh Choudhary, JCIT
Section 115BSection 143(3)Section 153ASection 69C

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”SMC” JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh xxu xks;y] ys[kk lnL;] ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI GAGAN GOYAL, AM vk;dj vihy la-@ITA No. 1221 & 1222/JPR/2024 fu/kZkj.k o"kZ@Assessment Year : 2017-18 & 2019-20 Shrikant Singhania cuke Asst. Commissioner of Income 120, 1st Floor, Hari Marg, Vs. Tax, Vidhyadhar Nagar, Central Circle-4, Jaipur. Jaipur. LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No.: AJJPS8943G vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksjls@Assesseeby : Shri Vijay Goyal, C…

M/S Bhate & Raje Construction Co. Pvt. Ltd., Pune vs. Assistant Commissioner of Income Tax Circle 1(1), Pune

ITA 1393/PUN/2023[2015-16]Status: DisposedITAT Pune26 Apr 2024AY 2015-16

Bench: Shri Rama Kanta Panda & Shri Satbeer Singh Godara

For Appellant: Shri Nikhil S PathakFor Respondent: Shri Keyur Patel, CIT-DR And Shri Ramnath P. Murkunde
Section 133ASection 143(3)Section 144

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE “A” BENCH : PUNE [THROUGH VIRTUAL HEARING] BEFORE SHRI RAMA KANTA PANDA, VICE PRESIDENT AND SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER I.T.A.Nos.1390, 1391, 1392 & 1393 /PUN./2023 Assessment Years 2011-2012, 2012-2013, 2014-2015 & 2015-2016 M/s. Bhate & Raje Construction Co. Pvt. Ltd., The DCIT, Circle-1(1), 58-B, CDSA Campus, Pune- PMT Bldg., Shankarshet Road, vs. Paud Road, Bavdhan, PUNE Swargate, PUNE-411 037. PIN – 411 021. Maharashtra Maharashtra. PAN AABCB7417Q (Appellant) (Respondent) For Assessee : Shri Nikhil S Pathak For Revenue : Shri Keyur Patel, CIT-DR And Sh…

M/S Bhate & Raja Construction Co. Pvt Ltd, Pune vs. Deputy Commissioner of Income Tax, Circle-1(1), Pune

ITA 1392/PUN/2023[2014-15]Status: DisposedITAT Pune26 Apr 2024AY 2014-15

Bench: Shri Rama Kanta Panda & Shri Satbeer Singh Godara

For Appellant: Shri Nikhil S PathakFor Respondent: Shri Keyur Patel, CIT-DR And Shri Ramnath P. Murkunde
Section 133ASection 143(3)Section 144

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE “A” BENCH : PUNE [THROUGH VIRTUAL HEARING] BEFORE SHRI RAMA KANTA PANDA, VICE PRESIDENT AND SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER I.T.A.Nos.1390, 1391, 1392 & 1393 /PUN./2023 Assessment Years 2011-2012, 2012-2013, 2014-2015 & 2015-2016 M/s. Bhate & Raje Construction Co. Pvt. Ltd., The DCIT, Circle-1(1), 58-B, CDSA Campus, Pune- PMT Bldg., Shankarshet Road, vs. Paud Road, Bavdhan, PUNE Swargate, PUNE-411 037. PIN – 411 021. Maharashtra Maharashtra. PAN AABCB7417Q (Appellant) (Respondent) For Assessee : Shri Nikhil S Pathak For Revenue : Shri Keyur Patel, CIT-DR And Sh…

M/S Bhate & Raje Construction Co. Pvt Ltd, Pune vs. Deputy Commissioner of Income Tax, Circle-1(1), Pune

ITA 1391/PUN/2023[2012-13]Status: DisposedITAT Pune26 Apr 2024AY 2012-13

Bench: Shri Rama Kanta Panda & Shri Satbeer Singh Godara

For Appellant: Shri Nikhil S PathakFor Respondent: Shri Keyur Patel, CIT-DR And Shri Ramnath P. Murkunde
Section 133ASection 143(3)Section 144

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE “A” BENCH : PUNE [THROUGH VIRTUAL HEARING] BEFORE SHRI RAMA KANTA PANDA, VICE PRESIDENT AND SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER I.T.A.Nos.1390, 1391, 1392 & 1393 /PUN./2023 Assessment Years 2011-2012, 2012-2013, 2014-2015 & 2015-2016 M/s. Bhate & Raje Construction Co. Pvt. Ltd., The DCIT, Circle-1(1), 58-B, CDSA Campus, Pune- PMT Bldg., Shankarshet Road, vs. Paud Road, Bavdhan, PUNE Swargate, PUNE-411 037. PIN – 411 021. Maharashtra Maharashtra. PAN AABCB7417Q (Appellant) (Respondent) For Assessee : Shri Nikhil S Pathak For Revenue : Shri Keyur Patel, CIT-DR And Sh…

M/S Bhate & Raje Construction Co Pvt Ltd, Pune vs. Deputy Commissioner of Income Tax, Circle-1(1), Pune

ITA 1390/PUN/2023[2011-12]Status: DisposedITAT Pune26 Apr 2024AY 2011-12

Bench: Shri Rama Kanta Panda & Shri Satbeer Singh Godara

For Appellant: Shri Nikhil S PathakFor Respondent: Shri Keyur Patel, CIT-DR And Shri Ramnath P. Murkunde
Section 133ASection 143(3)Section 144

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE “A” BENCH : PUNE [THROUGH VIRTUAL HEARING] BEFORE SHRI RAMA KANTA PANDA, VICE PRESIDENT AND SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER I.T.A.Nos.1390, 1391, 1392 & 1393 /PUN./2023 Assessment Years 2011-2012, 2012-2013, 2014-2015 & 2015-2016 M/s. Bhate & Raje Construction Co. Pvt. Ltd., The DCIT, Circle-1(1), 58-B, CDSA Campus, Pune- PMT Bldg., Shankarshet Road, vs. Paud Road, Bavdhan, PUNE Swargate, PUNE-411 037. PIN – 411 021. Maharashtra Maharashtra. PAN AABCB7417Q (Appellant) (Respondent) For Assessee : Shri Nikhil S Pathak For Revenue : Shri Keyur Patel, CIT-DR And Sh…

Ravindranth J. Mishra, Vapi vs. Income Tax Officer, Ward -7, Vapi

In the result, the appeal of the assessee is partly allowed

ITA 271/SRT/2022[2010-11]Status: DisposedITAT Surat29 Dec 2022AY 2010-11
Section 144Section 148Section 234ASection 234BSection 254(1)Section 44A

…आयकर अपील"य अ"धकरण, सुरत "यायपीठ, सुरत IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT “SMC” BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER आ.अ.सं./ITA No.271/SRT/2022 (AY 2010-11) (Hearing in Physical Court) Ravindranath J. Mishra Income Tax Officer, Flat No.204, C-2 Sai Shraddha Ward-7 Vapi, Room No. Vs Residency, Nr. Amigo 810, 8th Floor, Fortune Industries, Morai Village, Tal- Square-II, Daman Road, Vapi, Dist. Valsad-396191 Chala, Vapi-396191 PAN : AIFPM 8338 N अपीलाथ"/Appellant ""यथ" /Respondent "नधा"रती क" ओर से /Assessee by Ms. Krinjal Bhuta, C.A राज"व क" ओर से /Revenue by Shri Vinod Kumar, Sr-DR सुनव…

Bijjala Eswara Rao, Khammam vs. Asst. Commissioner of Income Tax, Circle-1, Khammam

In the result, the appeal of assessee is partly allowed

ITA 628/HYD/2018[2015-16]Status: DisposedITAT Hyderabad11 Sept 2020AY 2015-16

Bench: Smt. P.Madhavi Devi & Shri D.S.Sunder Singh

For Appellant: Shri T.Chaitanya Kumar, ARFor Respondent: Shri D.J.Prabhakar Anand, DR
Section 44A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A” : HYDERABAD (THROUGH VIDEO CONFERENCE) BEFORE SMT. P.MADHAVI DEVI, JUDICIAL MEMBER AND SHRI D.S.SUNDER SINGH, ACCOUNTANT MEMBER I.T.A. No. 628/HYD/2018 Assessment Year: 2015-16 BijjalaEswara Rao, Assistant Commissioner KHAMMAM Vs of Income Tax, [PAN: AGKPB3708L] Circle-1, KHAMMAM (Appellant) (Respondent) For Assessee : Shri T.Chaitanya Kumar, AR For Revenue : Shri D.J.Prabhakar Anand, DR Date of Hearing : 10-09-2020 Date of Pronouncement : 11-09-2020 O R D E R PER D.S. SUNDER SINGH, A.M. : This appeal filed by the assessee is directed against the ord…

Nishikant T Patne v. Assistant Commissioner of Income-tax, Circle-3 (36 Taxmann.com 540) — Cited in 7 Judgments | BharatTax