Nirma Chemicals Works (P) Ltd., (2009) 182 Taxman 183 (Guj) and Nirma Industries Ltd. v. DCIT

155 Taxmann 330High Court2006#2073 most cited
55

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2018 to 2024.

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Judgments citing Nirma Chemicals Works (P) Ltd., (2009) 182 Taxman 183 (Guj) and Nirma Industries Ltd. v. DCIT