Nimbus Sport International Pte Ltd. v. DDIT

18 Taxmann.com 105High Court2012#19671 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2018 to 2025.

Sections most often in play

Section 143(3)Section 144C(3)Section 250

Judgments citing Nimbus Sport International Pte Ltd. v. DDIT

DCIT(IT)-2(3)(2), MUMBAI, MUMBAI vs. GOLD STAR LINES LTD, MUMBAI

Appeal is hereby dismissed

ITA 4052/MUM/2025[2022-23]Status: DisposedITAT Mumbai30 Sept 2025AY 2022-23

Bench: Smt. Beena Pillai & Smt. Renu Jauhriआयकर अपील सं./Ita No.4052/Mum/2025 (निर्धारण वर्ा/Assessment Year: 2022-23) Dcit (It)-2(3)(2), V/S. Gold Star Lines Ltd Mumbai बिधम 804 To 806, Windsor Off Cst Kautilya Bhawan, G Road, Santacruz East, Block, Bkc, Mumbai Vidyanagari, S.O., Mumbai 400098 400098 स्थधयी लेखध सं./जीआइआर सं./Pan/Gir No: Aaacg5389F Appellant/अपीलधथी .. Respondent/प्रनिवधदी निर्धाररिी की ओर से /Assessee Shri. Bomi Daruwala/ Ms. Priyanka Jain/ Mr. Pankaj Soni/ Ms. Sofiya By: Shanmugam/ Ms. Anita Basrur Shri Krishna Kumar Sr Dr रधजस्व की ओर से /Revenue By: सुिवधई की िधरीख / Date Of Hearing 05.08.2025 घोर्णध की िधरीख/Date Of Pronouncement 30.09.2025

Section 143(3)Section 250

…IN THE INCOME-TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI BEFORE SMT. BEENA PILLAI, JUDICIAL MEMBER & SMT. RENU JAUHRI, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.4052/MUM/2025 (निर्धारण वर्ा/Assessment Year: 2022-23) DCIT (IT)-2(3)(2), v/s. Gold Star Lines Ltd Mumbai बिधम 804 to 806, Windsor Off CST Kautilya Bhawan, G Road, Santacruz East, Block, BKC, Mumbai Vidyanagari, S.O., Mumbai 400098 400098 स्थधयी लेखध सं./जीआइआर सं./PAN/GIR No: AAACG5389F Appellant/अपीलधथी .. Respondent/प्रनिवधदी निर्धाररिी की ओर से /Assessee Shri. Bomi Daruwala/ Ms. Priyanka Jain/ Mr. Pankaj Soni/ Ms. Sofiya by: Shanmugam/ Ms. Anita Basrur Sh…

IMG MEDIA LTD,MUMBAI vs. DY CIT (IT)-2(2)(1), MUMBAI

In the result, the appeal is allowed in the terms indicated above

ITA 7063/MUM/2019[2016-17]Status: DisposedITAT Mumbai24 Feb 2020AY 2016-17
Section 143(3)Section 9

…ITA No. 7063/Mum/2019 Assessment year: 2016-17 Page 1 of 11 IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI ‘I’ BENCH, MUMBAI [Coram: Justice P.P. Bhatt (President) And Pramod Kumar (Vice President) Assessment year: 2016-17 IMG Media Ltd. ………………… Appellant 608, Western Express Highway Service Road, Bandra (E), Mumbai 400051 [PAN:AACCI4811L] Vs Assistant Commissioner of Income Tax (IT)- 2(2)(1) …………………Respondent Mumbai Appearances by Dhanesh Bafna alongwith Nishant Shah for the appellant Sanjay Singh for the respondent February 19th , 2020 Date of concluding the hearing : February 24th,2020 Date of pronouncement :…

IMG MEDIA LTD,MUMBAI vs. DCIT (IT)2(2)(1), MUMBAI

In the result the grounds of appeal raised by

ITA 7163/MUM/2018[2015-16]Status: DisposedITAT Mumbai12 Jun 2019AY 2015-16

Bench: Shri G. S. Pannu, Vp & Shri Pawan Singh, Jm

For Appellant: Shri Aliasgar RampurwalaFor Respondent: Shri V. Sreekar (DR)
Section 143(3)Section 144C(1)Section 194CSection 9(1)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI BEFORE SHRI G. S. PANNU, VP AND SHRI PAWAN SINGH, JM आयकर अपील सं/ I.T.A. No.7163/Mum/2018 (िनधा"रण वष" / Assessment Year: 2015-16) बनाम/ IMG Media Ltd DCIT (International IMG Studios, 5 Longwalk Taxation) Circle 2(2)(1), Air Vs. Road, Stockley Park, India Building, Nariman Uxbridge, UB111FE, Point, Mumbai.-400021. England 608, Western Express Highway Service Road, Bandra (E), Mumbai- 400051. "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AACCI4811L (अपीलाथ" /Appellant) (""थ" / Respondent) .. Assessee by: Shri Aliasgar Rampurwala Ms. Shobita Sardana Revenue by: Sh…

DCIT (IT) 2(2)(1), MUMBAI vs. IMG MEDIA LTD, MUMBAI

ITA 1783/MUM/2016[2011-12]Status: DisposedITAT Mumbai04 Apr 2018AY 2011-12

Bench: S/Shri Rajendra & Ram Lal Negiआयकर अपील अपील संसंसंसं./I.T.A./1783/Mum/2016,िनधा"रण िनधा"रण वष" वष" /Assessment Year: 2011-12 आयकर आयकर आयकर अपील अपील िनधा"रण िनधा"रण वष" वष" Dcit (Intl Taxation)-Range-2(2)(1) M/S. Img Media Ltd. Room No. 136, 1St Floor, Scindia House, C/O., Pricewaterhouse Coopers Pvt.Ltd. N.M. Road Pwc House, Plot No.18/A, Guru Nanak Vs. Ballard Pier, Mumbai-400 038. Road (Station Road) Bandra (W), Mumbai-400 050. Pan:Aacci 4811 L (अपीलाथ" /Appellant) (""यथ" / Respondent) आयकर आयकर अपील अपील संसंसंसं./I.T.A./2123/Mum/2017,िनधा"रण िनधा"रण वष" वष" /Assessment Year: 2012-13 आयकर आयकर अपील अपील िनधा"रण िनधा"रण वष" वष" M/S. Img Media Ltd. Dcit (Intl Taxation)-Range-2(2)(1) C/O., Pricewaterhouse Coopers Pvt.Ltd. Vs. Mumbai-400 038. Mumbai-400 050. (अपीलाथ" /Appellant) (""यथ" / Respondent) Revenue By: Shri Samuel Darse-Cit-Dr Assessee By: Shri Dhanesh Bafna

For Appellant: Shri Dhanesh BafnaFor Respondent: Shri Samuel Darse-CIT-DR
Section 144Section 254(1)

…आयकर अपीलीय अपीलीय अिधकरण अिधकरण, मुंबई मुंबई “ एल एल” खंडपीठ खंडपीठ आयकर आयकर आयकर अपीलीय अपीलीय अिधकरण अिधकरण मुंबई मुंबई एल एल खंडपीठ खंडपीठ Income-tax Appellate Tribunal -“L”Bench Mumbai सव"ी सव"ी राजे"" राजे"",लेखा लेखा सद"य सद"य एवं एवं, राम राम लाल लाल नेगी नेगी, "याियक "याियक सद"य सद"य सव"ी सव"ी राजे"" राजे"" लेखा लेखा सद"य सद"य एवं एवं राम राम लाल लाल नेगी नेगी "याियक "याियक सद"य सद"य Before S/Shri Rajendra,Accountant Member and Ram Lal Negi,Judicial Member आयकर अपील अपील संसंसंसं./I.T.A./1783/Mum/2016,िनधा"रण िनधा"रण वष" वष" /Assessment Year: 2011-12 आयकर आयकर आयकर अपील अपील िनधा"रण िनधा"रण वष" वष" D…

Nimbus Sport International Pte Ltd. v. DDIT (18 Taxmann.com 105) — Cited in 4 Judgments | BharatTax