Nimbus Communications Limited v. Board of Control for Cricket in India and Ors.

2012 SCC OnLine BOM 287Reported decision2012#23488 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2018 to 2023.

Judgments citing Nimbus Communications Limited v. Board of Control for Cricket in India and Ors.

Pr. Commissioner of Income Tax-7, Delhi vs. Meera Gupta

ITA/406/2023HC Delhi27 Jul 2023

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MR. JUSTICE GIRISH KATHPALIA

…OMP (I) (COMM.) 401/2023 and other connected matters Page 1 of 60 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 18 September 2024 Pronounced on: 23 December 2024 + O.M.P.(I) (COMM.) 401/2023, I.As. 4358/2024 & 34878/2024 INDIABULLS COMMERCIAL CREDIT LTD. .....Petitioner Through: Mr. Anirudh Bakhru, Mr. Ankit Banati, Mr. Adith Nair, Mr. Naman Gowda, Mr. Nikhil Rathi and Ms. Mallika Kamal, Advs.…

The Commissioner of Income Tax - International Taxation -3 vs. Shanghai Electric Group Co. Ltd

ITA/461/2018HC Delhi17 Apr 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

Section 9

…O.M.P.(I) (COMM.) 460-461/2018 Page 1 of 79 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI % Reserved on: 13.03.2020 Pronounced on: 22.06.2020 + O.M.P.(I) (COMM.) 460/2018 and I.A. Nos. 9313/2019, 9356/2019 STERLING AND WILSON INTERNATIONAL FZE ..... Petitioner Through: Mr. Sandeep Sethi and Mr. Darpan Wadhwa, Sr. Advocates with Ms. Farida Dholakawala, Mr. Sameer Patel, Mr. Shubhanshu Gupta, Mr. Kabir Chilwar, Ms. Sanjana Bakshi and Mr. Hitesh Singhvi, Advocates. Versus…

The Pr. Commissioner of Income Tax -Central-3 vs. Hfcl Infotel Ltd

ITA/460/2018HC Delhi16 Apr 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

Section 9