Neo Sports Broadcast (P.) Ltd. v. CIT (TDS), Mumbai

69 Taxmann.com 422Reported decision2016#25496 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2024 to 2025.

Sections most often in play

Section 194ASection 201(1)Section 201(1A)Section 132Section 139

Issues it is cited on

interest under section 201(1a)interest on securitiessection 194asection 201(1a)assessee in defaultsection 201(1)section 201section 194section 20section 19section 139section 132

Judgments citing Neo Sports Broadcast (P.) Ltd. v. CIT (TDS), Mumbai

Ruparel Developers (India) Private Limited, Mumbai vs. Dy. Commissioner of Income Tax, TDS Circle 2(1), Mumbai

The appeal of the assessee is allowed

ITA 5925/MUM/2024[2017-18]Status: DisposedITAT Mumbai28 Apr 2025AY 2017-18

Bench: Shri Amit Shukla, Jm & Ms Padmavathy S, Am

For Appellant: Shri Vimal Punmiya, ARFor Respondent: 15.04.2025
Section 132Section 139Section 194ASection 201Section 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JM & MS PADMAVATHY S, AM I.T.A. No.5925/Mum/2024 (Assessment Year: 2017-18) Ruparel Developers (India) Pvt. Ltd., DCIT, TDS Circle-2(1), Room No. 309, 3rd Floor, 14, Floor 3, Plot 274, Datta Prasad, Swatantya Veer Savarkar Marg, MTNL Building, Cumballa Hill, Vs. Catering College, Dadar, Mumbai-400026. Maharashtra-400028. PAN: AAFCR0703F Appellant) : Respondent) Appellant /Assessee by : Shri Vimal Punmiya, AR : Shri R.R. Makwana- Sr. DR Revenue / Respondent by : 15.04.2025 Date of Hearing Date of Pronouncement : 28.04.2025 O R D E R Pe…

Shree Sukhakarta Developers Private Limited, Matunga Road, Mumbai vs. DCIT, OSD TDS Circle 2(2), Mumbai

ITA 4247/MUM/2024[2017-18]Status: DisposedITAT Mumbai09 Dec 2024AY 2017-18

Bench: Shri Amit Shukla, Jm & Ms Padmavathy S, Am

For Appellant: Shri Vimal Punmiya, CAFor Respondent: Shri Dr. Kishor Dhule, CIT-DR
Section 132Section 139Section 194ASection 201Section 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JM & MS PADMAVATHY S, AM I.T.A. No. 4186/Mum/2024 (Assessment Year: 2021-22) Shree Siddhivinayak Realhomes ITO, TDS Ward-2(2)(3), Room No. 319, 3rd Floor, Pvt. Ltd. 10, 1st Floor, Ruparel IRIS, Nair MTNL Building, Cumballa Hill, Mahal, Senapati Bapat Marg, Vs. Peddar Road, Matunga Road (West), Mumbai-400026. Mumbai-400016. TAN : MUMS85819G Appellant) : Respondent) I.T.A. No. 4247/Mum/2024 (Assessment Year: 2017-18) Shree Sukhakarta Developers DCIT, OSD Circle-2(2), Room No. 311, 3rd Floor, Pvt. Ltd. 14th Floor, Ruparel IRIS, Nair MT…

Shree Siddhivinayak Realhomes Private Limited, Mumbai vs. ITO, TDS Ward 2(2)(3), Mumbai

ITA 4186/MUM/2024[2021-22]Status: DisposedITAT Mumbai09 Dec 2024AY 2021-22

Bench: Shri Amit Shukla, Jm & Ms Padmavathy S, Am

For Appellant: Shri Vimal Punmiya, CAFor Respondent: Shri Dr. Kishor Dhule, CIT-DR
Section 132Section 139Section 194ASection 201Section 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JM & MS PADMAVATHY S, AM I.T.A. No. 4186/Mum/2024 (Assessment Year: 2021-22) Shree Siddhivinayak Realhomes ITO, TDS Ward-2(2)(3), Room No. 319, 3rd Floor, Pvt. Ltd. 10, 1st Floor, Ruparel IRIS, Nair MTNL Building, Cumballa Hill, Mahal, Senapati Bapat Marg, Vs. Peddar Road, Matunga Road (West), Mumbai-400026. Mumbai-400016. TAN : MUMS85819G Appellant) : Respondent) I.T.A. No. 4247/Mum/2024 (Assessment Year: 2017-18) Shree Sukhakarta Developers DCIT, OSD Circle-2(2), Room No. 311, 3rd Floor, Pvt. Ltd. 14th Floor, Ruparel IRIS, Nair MT…

Neo Sports Broadcast (P.) Ltd. v. CIT (TDS), Mumbai (69 Taxmann.com 422) — Cited in 3 Judgments | BharatTax