Neeru Dhir and Others v. Kamal Kishore Dhir and Others

2020 SCC OnLine DEL 2506Reported decision2020#23506 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2018 to 2018.

Judgments citing Neeru Dhir and Others v. Kamal Kishore Dhir and Others

Principal Commissioner of Income Tax (Central)-1 vs. M/S Moonstar Securities Trading and Finance Co. Pvt. Ltd

Appeals are allowed in the aforesaid terms

ITA/84/2018HC Delhi24 Jan 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

…RFA(OS) 83/2018, 84/2018 & 85/2018 Page 1 of 29 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + RFA(OS) 83/2018 & CM APPLs. 51160/2018, 92/2024 and 31469/2024 MAYANK DAYAL & ORS. ..... Appellants Through: Mr. B.B. Gupta, Sr. Adv. with Mr.Amiet Andlay, Mr.Manish Sharma, Mr.Shivam Prajapati, Mr. Achal Gupta, Mr. Karan Jain, and Mr. Arun K. Sharma, Advocates. versus SHAKUNTALA DEVI (SINCE DECEASED) THR LRS & ANR .....Respondents Through: Mr. Sudhir Nandrajog, Sr. Adv. with…

Principal Commissioner of Income Tax (Central)-1 vs. M/S Moonstar Securities Trading and Finance Co. Pvt. Ltd

Appeals are allowed in the aforesaid terms

ITA/83/2018HC Delhi24 Jan 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

…RFA(OS) 83/2018, 84/2018 & 85/2018 Page 1 of 29 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + RFA(OS) 83/2018 & CM APPLs. 51160/2018, 92/2024 and 31469/2024 MAYANK DAYAL & ORS. ..... Appellants Through: Mr. B.B. Gupta, Sr. Adv. with Mr.Amiet Andlay, Mr.Manish Sharma, Mr.Shivam Prajapati, Mr. Achal Gupta, Mr. Karan Jain, and Mr. Arun K. Sharma, Advocates. versus SHAKUNTALA DEVI (SINCE DECEASED) THR LRS & ANR .....Respondents Through: Mr. Sudhir Nandrajog, Sr. Adv. with…

Pr. Commissioner of Income Tax-6, New Delhi vs. Mayar India Ltd

Appeals are allowed in the aforesaid terms

ITA/85/2018HC Delhi24 Jan 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

…RFA(OS) 83/2018, 84/2018 & 85/2018 Page 1 of 29 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + RFA(OS) 83/2018 & CM APPLs. 51160/2018, 92/2024 and 31469/2024 MAYANK DAYAL & ORS. ..... Appellants Through: Mr. B.B. Gupta, Sr. Adv. with Mr.Amiet Andlay, Mr.Manish Sharma, Mr.Shivam Prajapati, Mr. Achal Gupta, Mr. Karan Jain, and Mr. Arun K. Sharma, Advocates. versus SHAKUNTALA DEVI (SINCE DECEASED) THR LRS & ANR .....Respondents Through: Mr. Sudhir Nandrajog, Sr. Adv. with…

Neeru Dhir and Others v. Kamal Kishore Dhir and Others (2020 SCC OnLine DEL 2506) — Cited in 3 Judgments | BharatTax