NECTAR BEVERAGE (P.) LTD. v. DEPUTY COMMISSIONER OF INCOME TAX

182 Taxmann 319Reported decision2009#15146 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2020 to 2022.

Judgments citing NECTAR BEVERAGE (P.) LTD. v. DEPUTY COMMISSIONER OF INCOME TAX

Shree Rama Multi-Tech Ltd., Ahmedabad vs. The ACIT(OSD) Circle-8, Ahmedabad

In the result, appeal of the assessee is partly allowed

ITA 1345/AHD/2015[2009-10]Status: DisposedITAT Ahmedabad28 Jan 2022AY 2009-10

Bench: Shri Rajpal Yadav & Shri Waseem Ahmed

Section 143Section 143(3)Section 145ASection 147Section 148Section 43BSection 80I

…आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’C’’BENCH, AHMEDABAD (CONDUCTED THROUGH VIRTUAL COURT AT AHMEDABAD) BEFORE SHRI RAJPAL YADAV, VICE PRESIDENT AND SHRI WASEEM AHMED, ACCOUNTANT MEMBER Sr. Asstt. Name of Name of ITA/IT(SS)A No. Year Appellant Respondent Shree Rama Multi Tech Ltd. 603, Shikhar DCIT Building, Circle-8, 1. 2000-01 Navrangpura, Ahmedabad Ahmedabad-380009 PAN:AAJCS1563N Shree Rama Multi Tech Ltd. 603, Shikhar DCIT(OSD), 2007-08 Building, 2. Circle-8, Navrangpura, Ahmedabad Ahmedabad-380009 PAN:AAJCS1563N Shree Rama Multi Tech Ltd. ACIT(OSD), ITA No. 603, Shikh…

Shree Rama Multi-Tech Ltd., Ahmedabad vs. The Dy.CIT., Crcle-8, Ahmedabad

In the result, appeal of the assessee is partly allowed

ITA 722/AHD/2014[2000-01]Status: DisposedITAT Ahmedabad28 Jan 2022AY 2000-01

Bench: Shri Rajpal Yadav & Shri Waseem Ahmed

Section 143Section 143(3)Section 145ASection 147Section 148Section 43BSection 80I

…आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’C’’BENCH, AHMEDABAD (CONDUCTED THROUGH VIRTUAL COURT AT AHMEDABAD) BEFORE SHRI RAJPAL YADAV, VICE PRESIDENT AND SHRI WASEEM AHMED, ACCOUNTANT MEMBER Sr. Asstt. Name of Name of ITA/IT(SS)A No. Year Appellant Respondent Shree Rama Multi Tech Ltd. 603, Shikhar DCIT Building, Circle-8, 1. 2000-01 Navrangpura, Ahmedabad Ahmedabad-380009 PAN:AAJCS1563N Shree Rama Multi Tech Ltd. 603, Shikhar DCIT(OSD), 2007-08 Building, 2. Circle-8, Navrangpura, Ahmedabad Ahmedabad-380009 PAN:AAJCS1563N Shree Rama Multi Tech Ltd. ACIT(OSD), ITA No. 603, Shikh…

Pr Commissioner of Income Tax-7 vs. M/S Tally Solutions Pvt Ltd

In the result, the appeals fail and are hereby

ITA/952/2017HC Karnataka16 Dec 2020

Bench: ALOK ARADHE,H.T. NARENDRA PRASAD

Section 195Section 260Section 40

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 16TH DAY OF DECEMBER 2020 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE H.T.NARENDRA PRASAD I.T.A. NO.199 OF 2017 C/W I.T.A. NO.951 OF 2017 & I.T.A. NO.952 OF 2017 I.T.A. NO.199 OF 2017 BETWEEN: 1. PR. COMMISSIONER OF INCOME TAX-7 BMTC COMPLEX KORAMANGALA, BANGALORE. 2. THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 7(1)(1) BMTC COMPLEX KORAMANGALA, BANGALORE. .... APPELLANTS (BY SRI. E.R. INDRAKUMAR, SR. COUNSEL A/W SRI. E.I. SANMATHI, ADV.,) AND: M/S. TALLY SOLUTIONS PVT. LTD., NO.331-336,…

Pr Commissioner of Income Tax-7 vs. M/S Tally Solutions Pvt Ltd

In the result, the appeals fail and are hereby

ITA/951/2017HC Karnataka16 Dec 2020

Bench: ALOK ARADHE,H.T. NARENDRA PRASAD

Section 195Section 260Section 40

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 16TH DAY OF DECEMBER 2020 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE H.T.NARENDRA PRASAD I.T.A. NO.199 OF 2017 C/W I.T.A. NO.951 OF 2017 & I.T.A. NO.952 OF 2017 I.T.A. NO.199 OF 2017 BETWEEN: 1. PR. COMMISSIONER OF INCOME TAX-7 BMTC COMPLEX KORAMANGALA, BANGALORE. 2. THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 7(1)(1) BMTC COMPLEX KORAMANGALA, BANGALORE. .... APPELLANTS (BY SRI. E.R. INDRAKUMAR, SR. COUNSEL A/W SRI. E.I. SANMATHI, ADV.,) AND: M/S. TALLY SOLUTIONS PVT. LTD., NO.331-336,…

Pr. Commissioner of vs. M/S Tally Solutions Pvt Ltd

In the result, the appeals fail and are hereby

ITA/199/2017HC Karnataka16 Dec 2020

Bench: ALOK ARADHE,H.T. NARENDRA PRASAD

Section 195Section 260Section 40

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 16TH DAY OF DECEMBER 2020 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE H.T.NARENDRA PRASAD I.T.A. NO.199 OF 2017 C/W I.T.A. NO.951 OF 2017 & I.T.A. NO.952 OF 2017 I.T.A. NO.199 OF 2017 BETWEEN: 1. PR. COMMISSIONER OF INCOME TAX-7 BMTC COMPLEX KORAMANGALA, BANGALORE. 2. THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 7(1)(1) BMTC COMPLEX KORAMANGALA, BANGALORE. .... APPELLANTS (BY SRI. E.R. INDRAKUMAR, SR. COUNSEL A/W SRI. E.I. SANMATHI, ADV.,) AND: M/S. TALLY SOLUTIONS PVT. LTD., NO.331-336,…

The Pr. Commissioner of Income -Tax vs. M/S Kawasaki Micro Electronics Inc

The appeal is disposed of

ITA/341/2016HC Karnataka09 Dec 2020

Bench: ALOK ARADHE,H.T. NARENDRA PRASAD

Section 195Section 260Section 260ASection 30Section 32Section 37Section 40

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 9TH DAY OF DECEMBER 2020 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE H.T.NARENDRA PRASAD I.T.A. NO.341 OF 2016 BETWEEN: 1. THE PR. COMMISSIONER OF INCOME-TAX INTERNATIONAL TAXATION 7TH FLOOR, BMTC BUILDING 80 FEET ROAD, KORMANGALA BANGALORE-560095. 2. THE INCOME-TAX OFFICER INTERNATIONAL TAXATION WARD-1(2), 4TH FLOOR BMTC BUILDING, 80 FEET ROAD KORMANGALA, BANGALORE-560095. ... APPELLANTS (BY SRI. K.V. ARAVIND, ADV.,) AND: M/S. KAWASAKI MICRO ELECTRONICS INC. 17TH FLOOR, CONCORDE BLOCK UB…

NECTAR BEVERAGE (P.) LTD. v. DEPUTY COMMISSIONER OF INCOME TAX (182 Taxmann 319) — Cited in 6 Judgments | BharatTax