Navsari Malesar Behdin Anjuman, Agiary Street, Malesar, Navsari v. ITO(E) (supra), Punjab Educational Society Vs ITO

88 Taxmann.com 113Income Tax Appellate Tribunal2017#18453 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2020 to 2025.

Sections most often in play

Section 11 Section 12 Section 12A Section 12AA Section 142(1)Section 144 Section 147 Section 148

Issues it is cited on

section 12a(2)section 12aa registration under section 12a section 12a section 12 section 11 total income

Judgments citing Navsari Malesar Behdin Anjuman, Agiary Street, Malesar, Navsari v. ITO(E) (supra), Punjab Educational Society Vs ITO

PEHAL,CHHATARPUR vs. ITO (EXEMPTION), GWALIOR

In the result, appeal of the assessee is allowed for statistical purposes

ITA 46/AGR/2024[2010-11]Status: DisposedITAT Agra09 Jan 2025AY 2010-11

Bench: SHRI RAMIT KOCHAR (Accountant Member)

For Appellant: Sh. Sanjay Parekh, CAFor Respondent: Sh. Shailendra Srivastava, Sr. DR

Section 11Section 11(1)(a)Section 12ASection 12A(2)Section 143(3)Section 144Section 147Section 148Section 250

…IN THE INCOME TAX APPELLATE TRIBUNAL AGRA (SMC) BENCH, AGRA BEFORE: SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER Assessment Year: 2010-11 Pehal, Near Irrigation Colony, v. Income-tax Officer, Bada Malehra, Distt. Chhatarpur- (Exemption), Gwalior. 471311, Madhya Pradesh. PAN: AABTP6194M (Appellant) (Respondent) Assessee by : Sh. Sanjay Parekh, CA Revenue by : Sh. Shailendra Srivastava, Sr. DR Date of hearing : 11.12.2024 Date of Pronouncement : 09.01.2025 ORDER This appeal in ITA No.46/Agr/2024 for the assessment year 2010- 11 has arisen from the appellate order dated 27.12.2023 (Din & Order No. ITBA/APL/S/250/2023-2…

SHIVA EDUCATIONAL SOCIETY,BILASPUR, HIMACHAL PRADESH vs. DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE, CHANDIGARH, DCIT(EXEMPTIONS), CIRCLE, CHANDIGARH, FIFTH FLOOR, CR BUILDING, SECTOR SEVENTEEN, CHANDIGARH

In the result, the appeal of the assessees in ITA No

ITA 679/CHANDI/2024[2010-11]Status: DisposedITAT Chandigarh14 Nov 2024AY 2010-11

Bench: Shri Sanjay Gargआयकरअपीलसं./I.T.A. No. 679/Chd/2024 िनधा"रणवष" / Assessment Year : 2010-11 Shiva Educational Society, बनाम Deputy Commissioner Of Bilaspur, Abdhanighar Po & Income Tax (Exemptions) Tehsil Ghumarwin Distt. Circle, Chandigarh, Bilaspur, Himachal Pradesh Dcit (Exemptions), Circle, Chandigarh, Fifth Floor, Cr Building, Sector 17, Chandigarh "ायीलेखासं./Pan No: Aagts 3724B अपीलाथ"/Appellant ""थ"/Respondent

For Appellant: Shri. B.M. Monga, Adv. &For Respondent: Dr. Ranjeet Kaur, Sr. D.R

Section 11Section 12ASection 12A(2)

…आयकर अपीलीय अिधकरण,च"ीगढ़ "ायपीठ,च"ीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL ‘SMC’ BENCH, CHANDIGARH BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER आयकरअपीलसं./I.T.A. No. 679/CHD/2024 िनधा"रणवष" / Assessment Year : 2010-11 Shiva Educational Society, बनाम Deputy Commissioner of Bilaspur, Abdhanighar PO & Income Tax (Exemptions) Tehsil Ghumarwin Distt. Circle, Chandigarh, Bilaspur, Himachal Pradesh DCIT (Exemptions), Circle, Chandigarh, Fifth Floor, CR Building, Sector 17, Chandigarh "ायीलेखासं./PAN NO: AAGTS 3724B अपीलाथ"/Appellant ""थ"/Respondent आयकरअपीलसं./I.T.A. No. 490/CHD/2017 िनधा"रणवष" / Assessment Year : 2010…

IDARA AUQAF ASLAMIA TRUST,JAMMU & KASAHMIR vs. INCOME TAX OFFICER WARD ANANTNAG, JAMMU AND KASHMIR

In the result, the appeal of the assessee is allowed for statistical purposes

ITA 261/ASR/2018[2009-10]Status: DisposedITAT Amritsar31 Jan 2023AY 2009-10

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

For Appellant: Sh. P. N. Arora, AdvFor Respondent: Mrs. Kanchan Garg, Sr. DR

Section 11Section 11(1)(a)Section 12ASection 139Section 143(3)Section 234ASection 234BSection 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 261/Asr/2018 Assessment Year: 2009-10 Idara Aquaf Islamia Trust, Vs. Income Tax Officer, Pampore, Kashmir (J & K) Ward Anantnag, Kashmir (J & K) [PAN: AAATI 7697H] (Appellant) (Respondent) Appellant by : Sh. P. N. Arora, Adv. Respondent by: Mrs. Kanchan Garg, Sr. DR Date of Hearing: 15.11.2022 Date of Pronouncement: 31.01.2023 ORDER Per Anikesh Banerjee, JM: The instant appeal was filed by the assessee against the order passed by the Ld. Commis…

PRAJAPATI SAMAJ MAOLI BAZAR,NA vs. ARIVS.ADDITIONAL/JOINT/DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX/INCOME TAX OFFICER, NATIONAL E-ASSESSMENT CENTRE,, DELHI

In the result, the grounds of appeal raised by the assessee is allowed

ITA 308/SRT/2022[2018-19]Status: DisposedITAT Surat09 Jan 2023AY 2018-19

Bench: Shri Pawan Singh(Virtual Hearing) Prajapati Samaj Maroli Bazar, Additional/Joint/Deputy/Assistant C/O-Ganpatbhai Mistri, At Commissioner Of Income Vs. Mahuvar, Post- Maroli Bazar, Tax/Income Tax Officer, Taluka: Jalalpore, National E-Assessment Centre, Navsari-396436. (Gujarat) Delhi. Pan No. Aabtp 2604 E Appellant/ Assessee Respondent/ Revenue

Section 11Section 12ASection 12A(2)Section 254(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH (SMC), SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER (Virtual hearing) Prajapati Samaj Maroli Bazar, Additional/Joint/Deputy/Assistant C/o-Ganpatbhai Mistri, At Commissioner of Income Vs. Mahuvar, Post- Maroli Bazar, Tax/Income Tax Officer, Taluka: Jalalpore, National e-Assessment Centre, Navsari-396436. (Gujarat) Delhi. PAN No. AABTP 2604 E Appellant/ assessee Respondent/ revenue Assessee represented by Shri Hiren Vepari, CA Department represented by Shri Ashok B Koli, CIT-DR Date of hearing 09/01/2023 Date of pronouncement 09/01/2023 Order under Section 254(1)…

NA vs. ARI MALESAR BEHDIN ANJUMAN,NAVSARIVS.INCOME TAX OFFICER, EXEMPTION WARD, SURAT

In the result, appeal of the assessee is allowed in terms of our aforesaid observations

ITA 272/SRT/2018[2013-14]Status: DisposedITAT Surat07 Feb 2020AY 2013-14

Bench: Shri Sandeep Gosain, Hon'Ble & Shri O.P.Meena, Hon'Bleआ.अ.सं./I.T.A No.272/Srt/2018 "नधा"रण वष"/Assessment Year: 2013-14 Navsari Malesar Behdin Anjuman, V The Income Tax Officer, Agiary Street, Malesar, Navsari S Exemption Ward, Surat. Taluka, Navsari – 396 445. . [Pan: Aaatn 6124 C] अपीलाथ" / Appellant ""यथ"/Respondent "नधा"रतीक"ओरसे /Assessee By Shri H.R.Vepari – Ca राज"वक"ओरसे /Revenue By Shri O.P.Vaishav – Cit - Dr

Section 11Section 11(1)(d)Section 12Section 12A

…Navsari Malesar Behdin Anjuman Vs. ITO, Exemption Ward, Surat /ITA No.272/SRT/2018 for A.Y. 2013-14 Page 1 of 14 आयकरअपील"यअ"धकरण,सुरत"यायपीठ,सुरत IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI SANDEEP GOSAIN, Hon'ble JUDICIAL MEMBER AND SHRI O.P.MEENA, Hon'ble ACCOUNTANT MEMBER आ.अ.सं./I.T.A No.272/SRT/2018 "नधा"रण वष"/Assessment Year: 2013-14 Navsari Malesar Behdin Anjuman, V The Income Tax Officer, Agiary Street, Malesar, Navsari s Exemption Ward, Surat. Taluka, Navsari – 396 445. . [PAN: AAATN 6124 C] अपीलाथ" / Appellant ""यथ"/Respondent "नधा"रतीक"ओरसे /Assessee by Shri H.R.Vepari – CA र…