RITA GOEL,GHAZIABAD vs. ITO, WARD- 2(2), GHAZIABAD
In the result, all the appeals of the assessees are allowed
ITA 2929/DEL/2018[2014-15]Status: DisposedITAT Delhi27 Feb 2019AY 2014-15
Bench: Shri Amit Shukla
For Appellant: Shri Akhilesh Kumar and Shri VipinFor Respondent: Shri S.L. Anuragi, Sr.D.R
Section 10(38)Section 115BSection 131Section 143(3)Section 68
…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “SMC” NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER I.T.A. No.2927/DEL/2018 Assessment Year: 2014-15 1.Smt. Madhu Goel, vs. DCIT, Circle-1, Ghaziabad. Ghaziabad. TAN/PAN: AATPG 1691E (Appellant) (Respondent) I.T.A. No.2928/DEL/2018 Assessment Year: 2014-15 1.Smt. Anchal Goel, vs. DCIT, Circle-1, Ghaziabad. Ghaziabad. TAN/PAN: ANNPG 9069M (Appellant) (Respondent) I.T.A. No.2929/DEL/2018 Assessment Year: 2014-15 1.Smt. Rita Goel, vs. DCIT, Circle-1, Ghaziabad. Ghaziabad. TAN/PAN: AATPG 1691E (Appellant) (Respondent) Appellant by: Shri Akhilesh Kumar a…