Nav Chetna Charitable Trust v. CIT

169 Taxmann.com 543High Court2024#19466 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,627 Indian tax judgments — from 2025 to 2025.

Sections most often in play

Section 143(3)Section 250(4)Section 250(6)Section 253(3)Section 271(1)(c)Section 69Section 11Section 12

Issues it is cited on

section 253(3)short term capital gainssection 250(4)section 260asection 253short term capital gainsection 250(6)income-tax officerfirst appealreasonable causescrutiny assessmentsection 271(1)(c)

Judgments citing Nav Chetna Charitable Trust v. CIT

Raja Bhat and Kumuda Foundation, Belagavi vs. Pr.Commissioner of Income Tax, Belagavi

The appeal of the assessee is ALLOWED

ITA 270/PAN/2024[2022-23]Status: DisposedITAT Panaji19 Mar 2025AY 2022-23

Bench: Hon’Ble Shri Pavan Kumar Gadale & Shri G. D. Padmahshaliassessment Year : 2022-23 Raja Bhat & Kumuda Foundation Plot No. 4, Rs No1368, Kumudini, Sadashiv Nagar, Belgavi-590001 Pan:Aajcr6351B . . . . . . . Appellant

For Appellant: Mr Pramod Vaidya [‘Ld. AR’]For Respondent: Mr S Manikandan [‘Ld. DR’]
Section 11Section 12ASection 143(1)Section 246A(1)Section 250Section 253(1)Section 8

…IN THE INCOME TAX APPELLATE TRIBUNAL, PANAJI BENCH, PANAJI BEFORE HON’BLE SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Assessment Year : 2022-23 Raja Bhat And Kumuda Foundation Plot No. 4, RS No1368, Kumudini, Sadashiv Nagar, Belgavi-590001 PAN:AAJCR6351B . . . . . . . Appellant V/s Income Tax Officer, Exemption, Belagavi. . . . . . . . Respondent Appearances Assessee by : Mr Pramod Vaidya [‘Ld. AR’] Revenue by : Mr S Manikandan [‘Ld. DR’] Date of conclusive Hearing : 06/03/2025 Date of Pronouncement : 19/03/2025 ORDER PER G. D. PADMAHSHALI, AM; This appeal is instit…

Chandrapal Singh, Mathura vs. Income Tax Officer Shivpuri, Shipuri

In the result, all the three appeals of the assessee are allowed for

ITA 115/AGR/2024[2015-16]Status: DisposedITAT Agra21 Jan 2025AY 2015-16

Bench: : Shri Ramit Kochar

Section 143(3)Section 253(3)Section 69

…IN THE INCOME TAX APPELLATE TRIBUNAL, AGRA (SMC) BENCH, AGRA BEFORE : SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER ITA Nos. 113, 114 & 115/Agr/2024 Assessment Years: 2015-16 & 2016-17 Mr. Chandrapal Singh, Income-tax Officer, 123, VishwaLaxmi Nagar, v. Shivpuri GoverdhanChauraha, Main Building Mathura-282502 (U.P.) Gwalior-474002, M.P. PAN : BXIPS2007K (Appellant) (Respondent) Assessee by S/Sh. Rajendra Sharma &Majuj Sharma, Adv. Revenue by Sh. Shailendra Srivastava, Sr. DR Date of hearing 01.01.2025 Date of pronouncement 21.-1.2025 ORDER These three appeals bearing ITA Nos. 113/Agr/2024 to 115/Agr/2024 for asses…

Chandrapal Singh, Mathura vs. Income Tax Oficer Shivpuri, Shivpuri

In the result, all the three appeals of the assessee are allowed for

ITA 114/AGR/2024[2016-17]Status: DisposedITAT Agra21 Jan 2025AY 2016-17

Bench: : Shri Ramit Kochar

Section 143(3)Section 253(3)Section 69

…IN THE INCOME TAX APPELLATE TRIBUNAL, AGRA (SMC) BENCH, AGRA BEFORE : SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER ITA Nos. 113, 114 & 115/Agr/2024 Assessment Years: 2015-16 & 2016-17 Mr. Chandrapal Singh, Income-tax Officer, 123, VishwaLaxmi Nagar, v. Shivpuri GoverdhanChauraha, Main Building Mathura-282502 (U.P.) Gwalior-474002, M.P. PAN : BXIPS2007K (Appellant) (Respondent) Assessee by S/Sh. Rajendra Sharma &Majuj Sharma, Adv. Revenue by Sh. Shailendra Srivastava, Sr. DR Date of hearing 01.01.2025 Date of pronouncement 21.-1.2025 ORDER These three appeals bearing ITA Nos. 113/Agr/2024 to 115/Agr/2024 for asses…

Chandrapal Singh, Mathura vs. Income Tax Officer Shivpuri, Gwalior

In the result, all the three appeals of the assessee are allowed for

ITA 113/AGR/2024[2015-16]Status: DisposedITAT Agra21 Jan 2025AY 2015-16

Bench: : Shri Ramit Kochar

Section 143(3)Section 253(3)Section 69

…IN THE INCOME TAX APPELLATE TRIBUNAL, AGRA (SMC) BENCH, AGRA BEFORE : SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER ITA Nos. 113, 114 & 115/Agr/2024 Assessment Years: 2015-16 & 2016-17 Mr. Chandrapal Singh, Income-tax Officer, 123, VishwaLaxmi Nagar, v. Shivpuri GoverdhanChauraha, Main Building Mathura-282502 (U.P.) Gwalior-474002, M.P. PAN : BXIPS2007K (Appellant) (Respondent) Assessee by S/Sh. Rajendra Sharma &Majuj Sharma, Adv. Revenue by Sh. Shailendra Srivastava, Sr. DR Date of hearing 01.01.2025 Date of pronouncement 21.-1.2025 ORDER These three appeals bearing ITA Nos. 113/Agr/2024 to 115/Agr/2024 for asses…

Nav Chetna Charitable Trust v. CIT (169 Taxmann.com 543) — Cited in 4 Judgments | BharatTax