National Petroleum Construction Co. v. DIT (International Taxation)

2016 SCC OnLine DEL 571Reported decision2016#8282 most cited
13

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2016 to 2025.

Judgments citing National Petroleum Construction Co. v. DIT (International Taxation)

The Commissioner of Income Tax - International Taxation -2 vs. Nokia Corporation (Formerly Known As Nokia Network Oy)

ITA/166/2020HC Delhi21 Feb 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

…ITA 785/2019 & other connected matters Page 1 of 66 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgment reserved on: October 24, 2024 Judgment pronounced on: February 21, 2025 + ITA 785/2019 THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -2 .....Appellant Through: Mr. Ruchir Bhatia, SSC. versus NOKIA NETWORK OY .....Respondent Through: Mr. Deepak Chopra, Mr. Ankit Goyal and Mr. Priyam Batnagar, Advocates. + ITA 786/2019 THE…

The Commissioner of Income Tax - International Taxation -2 vs. Nokia Corporation (Formerely Known As Nokia Network Oy)

ITA/884/2019HC Delhi21 Feb 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

…ITA 785/2019 & other connected matters Page 1 of 66 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgment reserved on: October 24, 2024 Judgment pronounced on: February 21, 2025 + ITA 785/2019 THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -2 .....Appellant Through: Mr. Ruchir Bhatia, SSC. versus NOKIA NETWORK OY .....Respondent Through: Mr. Deepak Chopra, Mr. Ankit Goyal and Mr. Priyam Batnagar, Advocates. + ITA 786/2019 THE…

The Commissioner of Income Tax - International Taxation -2 vs. Nokia Corporation (Formerely Known As Nokia Network Oy)

ITA/883/2019HC Delhi21 Feb 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

…ITA 785/2019 & other connected matters Page 1 of 66 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgment reserved on: October 24, 2024 Judgment pronounced on: February 21, 2025 + ITA 785/2019 THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -2 .....Appellant Through: Mr. Ruchir Bhatia, SSC. versus NOKIA NETWORK OY .....Respondent Through: Mr. Deepak Chopra, Mr. Ankit Goyal and Mr. Priyam Batnagar, Advocates. + ITA 786/2019 THE…

The Commissioner of Income Tax - International Taxation -2 vs. Nokia Corporation (Formerely Known As Nokia Network Oy)

ITA/882/2019HC Delhi21 Feb 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

…ITA 785/2019 & other connected matters Page 1 of 66 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgment reserved on: October 24, 2024 Judgment pronounced on: February 21, 2025 + ITA 785/2019 THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -2 .....Appellant Through: Mr. Ruchir Bhatia, SSC. versus NOKIA NETWORK OY .....Respondent Through: Mr. Deepak Chopra, Mr. Ankit Goyal and Mr. Priyam Batnagar, Advocates. + ITA 786/2019 THE…

The Commissioner of Income Tax - International Taxation -2 vs. Nokia Corporation (Formerly Known As Nokia Network Oy)

ITA/170/2020HC Delhi21 Feb 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

…ITA 785/2019 & other connected matters Page 1 of 66 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgment reserved on: October 24, 2024 Judgment pronounced on: February 21, 2025 + ITA 785/2019 THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -2 .....Appellant Through: Mr. Ruchir Bhatia, SSC. versus NOKIA NETWORK OY .....Respondent Through: Mr. Deepak Chopra, Mr. Ankit Goyal and Mr. Priyam Batnagar, Advocates. + ITA 786/2019 THE…

The Commissioner of Income Tax - International Taxation -2 vs. Nokia Network Oy

ITA/786/2019HC Delhi21 Feb 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

…ITA 785/2019 & other connected matters Page 1 of 66 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgment reserved on: October 24, 2024 Judgment pronounced on: February 21, 2025 + ITA 785/2019 THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -2 .....Appellant Through: Mr. Ruchir Bhatia, SSC. versus NOKIA NETWORK OY .....Respondent Through: Mr. Deepak Chopra, Mr. Ankit Goyal and Mr. Priyam Batnagar, Advocates. + ITA 786/2019 THE…

The Commissioner of Income Tax - International Taxation -2 vs. Nokia Corporation (Formerly Known As Nokia Network Oy)

ITA/171/2020HC Delhi21 Feb 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

…ITA 785/2019 & other connected matters Page 1 of 66 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgment reserved on: October 24, 2024 Judgment pronounced on: February 21, 2025 + ITA 785/2019 THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -2 .....Appellant Through: Mr. Ruchir Bhatia, SSC. versus NOKIA NETWORK OY .....Respondent Through: Mr. Deepak Chopra, Mr. Ankit Goyal and Mr. Priyam Batnagar, Advocates. + ITA 786/2019 THE…

The Commissioner of Income Tax - International Taxation -2 vs. Nokia Corporation (Formerely Known As Nokia Network Oy)

ITA/885/2019HC Delhi21 Feb 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

…ITA 785/2019 & other connected matters Page 1 of 66 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgment reserved on: October 24, 2024 Judgment pronounced on: February 21, 2025 + ITA 785/2019 THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -2 .....Appellant Through: Mr. Ruchir Bhatia, SSC. versus NOKIA NETWORK OY .....Respondent Through: Mr. Deepak Chopra, Mr. Ankit Goyal and Mr. Priyam Batnagar, Advocates. + ITA 786/2019 THE…

The Commissioner of Income Tax - International Taxation -2 vs. Nokia Corporation (Formerely Known As Nokia Network Oy)

ITA/887/2019HC Delhi21 Feb 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

…ITA 785/2019 & other connected matters Page 1 of 66 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgment reserved on: October 24, 2024 Judgment pronounced on: February 21, 2025 + ITA 785/2019 THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -2 .....Appellant Through: Mr. Ruchir Bhatia, SSC. versus NOKIA NETWORK OY .....Respondent Through: Mr. Deepak Chopra, Mr. Ankit Goyal and Mr. Priyam Batnagar, Advocates. + ITA 786/2019 THE…

The Commissioner of Income Tax - International Taxation -2 vs. Nokia Corporation (Formerly Known As Nokia Network Oy)

ITA/60/2023HC Delhi21 Feb 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

…ITA 785/2019 & other connected matters Page 1 of 66 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgment reserved on: October 24, 2024 Judgment pronounced on: February 21, 2025 + ITA 785/2019 THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -2 .....Appellant Through: Mr. Ruchir Bhatia, SSC. versus NOKIA NETWORK OY .....Respondent Through: Mr. Deepak Chopra, Mr. Ankit Goyal and Mr. Priyam Batnagar, Advocates. + ITA 786/2019 THE…

The Commissioner of Income Tax - International Taxation -1 vs. Bellsea Ltd

ITA/90/2019HC Delhi15 Nov 2022

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

…NEUTRAL CITATION NUMBER: 2022/DHC/004893 ITA 90/2019 & ITA 357/2022 Page 1 of 6 $~A-8&9 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 90/2019 THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 ..... Appellant Through: Mr.Ruchir Bhatia, Sr.Standing Counsel. versus BELLSEA LTD. ..... Respondent Through: Mr.Prakash Kumar, Advocate with Ms.Rashmi Singh, Advocate. + ITA 357/2022 THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 ..... Appellant Through: Mr.Ruchir Bhatia, Sr.Standing Counsel. Versus BELLSEA LTD. ..... Respondent Through: Mr.Prakash Kumar, Advocate with Ms.Rashmi Singh, Advocate. % Dat…

The Commissioner of Income Tax - International Taxation -1 vs. Bellsea Ltd

ITA/357/2022HC Delhi15 Nov 2022

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

…NEUTRAL CITATION NUMBER: 2022/DHC/004893 ITA 90/2019 & ITA 357/2022 Page 1 of 6 $~A-8&9 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 90/2019 THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 ..... Appellant Through: Mr.Ruchir Bhatia, Sr.Standing Counsel. versus BELLSEA LTD. ..... Respondent Through: Mr.Prakash Kumar, Advocate with Ms.Rashmi Singh, Advocate. + ITA 357/2022 THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 ..... Appellant Through: Mr.Ruchir Bhatia, Sr.Standing Counsel. Versus BELLSEA LTD. ..... Respondent Through: Mr.Prakash Kumar, Advocate with Ms.Rashmi Singh, Advocate. % Dat…

Director of Income Tax-II vs. Western Union Financial Services Inc

ITA/126/2016HC Delhi12 Feb 2016

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

…ITA 1288/2006 & Connected Matters Page 1 of 72 * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgment reserved on: 19 September 2024 Judgment pronounced on: 18 December 2024 + ITA 1288/2006 DIRECTOR OF INCOME TAX INTN'L .....Appellant Through: Mr. Aseem Chawla, SSC with Ms. Pratishtha, JSC. versus WESTERN UNION FINANCIAL SERVICES INC. .....Respondent Through: Mr. Ajay Vohra, Sr. Adv. with Mr. Gaurav Jain and Mr. Shubham Gupta, Ms. Shalini, Advocates. + ITA 724/2016 PR.COMMISSIONER OF INCOME TAX…

National Petroleum Construction Co. v. DIT (International Taxation) (2016 SCC OnLine DEL 571) — Cited in 13 Judgments | BharatTax