National Leather Cloth Mfg. Co. v. Indian Council of Agricultural Research

100 Taxmann 511High Court2000#18566 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2019 to 2021.

Judgments citing National Leather Cloth Mfg. Co. v. Indian Council of Agricultural Research

Shri. Kushal Virendra Tandon, Mumbai vs. ACIT 16 (1), Mumbai

The appeal of the assessee is allowed in terms of our observations recorded hereinabove

ITA 7572/MUM/2019[2014-15]Status: DisposedITAT Mumbai03 Sept 2021AY 2014-15

Bench: Shri S. Rifaur Rahman () & Shri Ravish Sood () Shri Kushal Virendra Tandon Acit -16(1) 802, Rustomjee Enclave, Vs. Room No. 439, 4Th Floor, Upper Juhu, Behind Dn Nagar Aayakar Bhavan, M.K. Road, Police Station, Andheri West, Churchgate, Mumbai – 400 058 Mumbai – 400 020 Pan No. Adxpt7623G (Assessee) (Revenue) Assessee By : Shri Vimal Punmiya, A.R Revenue By : Shri Gurbinder Singh, D.R

For Appellant: Shri Vimal Punmiya, A.RFor Respondent: Shri Gurbinder Singh, D.R

Section 143(1)Section 143(2)Section 143(3)Section 234ASection 271(1)(c)Section 35(1)(ii)Section 37(1)Section 68

…ITA No. 7572/Mum/2019 A.Y. 2014-15 1 Shri Kushal Virendra Tandon Vs. ACIT -16(1) IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “H” MUMBAI BEFORE SHRI S. RIFAUR RAHMAN (ACCOUNTANT MEMBER) AND SHRI RAVISH SOOD (JUDICIAL MEMBER) Shri Kushal Virendra Tandon ACIT -16(1) 802, Rustomjee Enclave, Vs. Room No. 439, 4th Floor, Upper Juhu, Behind DN Nagar Aayakar Bhavan, M.K. Road, Police Station, Andheri West, Churchgate, Mumbai – 400 058 Mumbai – 400 020 PAN No. ADXPT7623G (Assessee) (Revenue) Assessee by : Shri Vimal Punmiya, A.R Revenue by : Shri Gurbinder Singh, D.R Date of Hearing : 29/06/2021 Date of pron…

M/S Crescent Organics Pvt. Ltd., Mumbai vs. DCIT 14 (1)(2), Mumbai

ITA 1252/MUM/2019[2011-12]Status: DisposedITAT Mumbai14 Dec 2020AY 2011-12

Bench: Shri M. Balaganesh & Shri Ravish Soodita Nos.1252 & 1253/Mum/2019 (Assessment Years: 2011-12 & 2012-13) M/S Crescent Organics Pvt. Ltd. Dy. Commissioner Of Income Tax Windsor,2Nd Floor, Cst Road, 14(1)(2), Aayakar Bhavan, Vs. Kalina,Santacruz (East), Mumbai – 400 020 Mumbai – 400 098 Pan – Aaacc1690D (Appellant) (Respondent) Appellant By: Shri Piyush Chhajed, A.R Respondent By: Ms. Shreekala Pardeshi, D.R Date Of Hearing: 10.12.2020 Date Of Pronouncement: 14.12.2020

For Appellant: Shri Piyush Chhajed, A.RFor Respondent: Ms. Shreekala Pardeshi, D.R

Section 143(2)Section 143(3)Section 147Section 148Section 154Section 35(1)(ii)

…ITA No.1252 & 1253/Mum/2019- A.Y. 2011-12 & A.Y 2012-13 1 M/s Crescent Organics Pvt. Ltd. Vs. DCIT 14(1)(2), Mumbai. IN THE INCOME TAX APPELLATE TRIBUNAL “C” Bench, Mumbai Before Shri M. Balaganesh, Accountant Member and Shri Ravish Sood, Judicial Member ITA Nos.1252 & 1253/Mum/2019 (Assessment Years: 2011-12 & 2012-13) M/s Crescent Organics Pvt. ltd. Dy. Commissioner of Income Tax Windsor,2nd Floor, CST Road, 14(1)(2), Aayakar Bhavan, Vs. Kalina,Santacruz (East), Mumbai – 400 020 Mumbai – 400 098 PAN – AAACC1690D (Appellant) (Respondent) Appellant by: Shri Piyush Chhajed, A.R Respondent by: Ms. Shreekala P…

Span Realtors, Mumbai vs. ITO 2(2), Thane

ITA 6399/MUM/2019[2014-15]Status: DisposedITAT Mumbai09 Jun 2020AY 2014-15

Bench: Shri G. Manjunatha & Shri Ravish Soodm/S Span Realtors The Income Tax Officer 2(2), B 001 - 002, Gopal Darshan, Room No. 26, B Wing, 6Th Floor, Inderlok Phase Ii, Ashar It Park, Road No. 16Z, Vs. Bhayander (East), Thane, Midc, Thane, Maharashtra – 401 105 Maharashtra – 401 101 Pan – Abrfs7795J (Appellant) (Respondent) Appellant By: S/Shri Rashmikant Modi & Ketki Rajeshirke, A.Rs Respondent By: Shri V. Vinod Kumar, D.R Date Of Hearing: 02.03.2020 Date Of Pronouncement: 09.06.2020

For Appellant: S/shri Rashmikant Modi &For Respondent: Shri V. Vinod Kumar, D.R

Section 143(1)Section 143(2)Section 143(3)Section 35Section 35(1)(ii)Section 80G(5)(vi)

…ITA No.6399/Mum/2019 A.Y. 2014-15 1 M/s Span Realtors Vs. The Income Tax Officer 2(2) IN THE INCOME TAX APPELLATE TRIBUNAL “G” Bench, Mumbai Before Shri G. Manjunatha, Accountant Member and Shri Ravish Sood, Judicial Member M/s Span Realtors The Income Tax Officer 2(2), B 001 - 002, Gopal Darshan, Room No. 26, B Wing, 6th Floor, Inderlok Phase II, Ashar IT Park, Road No. 16Z, Vs. Bhayander (East), Thane, MIDC, Thane, Maharashtra – 401 105 Maharashtra – 401 101 PAN – ABRFS7795J (Appellant) (Respondent) Appellant by: S/shri Rashmikant Modi & Ketki Rajeshirke, A.Rs Respondent by: Shri V. Vinod Kumar, D.R Date…

Urnish Jewellers, Mumbai vs. ACIT Circle-19(3), Mumbai

In the result, appeal is partly allowed

ITA 1583/MUM/2019[2012-13]Status: DisposedITAT Mumbai22 May 2019AY 2012-13

Bench: Shri Saktijit Dey & Shri Manoj Kumar Aggarwal

For Appellant: Shri Dilip V. LakhaniFor Respondent: Shri Chaudhary Arun Kumar Singh

Section 143(3)Section 147Section 234BSection 35(1)(ii)

…IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER AND SHRI MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER ITA no.1583/Mum./2019 (Assessment Year : 2012–13) Urnish Jewellers 907, Panchratna Building ……………. Appellant Opera House, Mumbai 400 004 PAN – AAAFU4658A v/s Asstt. Commissioner of Income Tax ……………. Respondent Circle–19(3), Mumbai Assessee by : Shri Dilip V. Lakhani Revenue by : Shri Chaudhary Arun Kumar Singh Date of Hearing – 09.05.2019 Date of Order – 22.05.2019 O R D E R PER SAKTIJIT DEY. J.M. The aforesaid appeal has been filed by the assessee challenging th…