NATIONAL INSURANCE COMPANY LIMITED v. BIRENDER

2020 SCC OnLine SC 28Reported decision2020#23508 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2018 to 2020.

Judgments citing NATIONAL INSURANCE COMPANY LIMITED v. BIRENDER

Intel Services Llc vs. The Deputy Director of

In the result, the appeals as well as cross objections

ITA/137/2016HC Karnataka28 Sept 2020

Bench: ALOK ARADHE,M.I.ARUN

Section 173(1)

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 28TH DAY OF JANUARY 2021 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE NATARAJ RANGASWAMY M.F.A. NO.6648/2016 C/W M.F.A. NO.6647/2016, M.F.A. NO.6649/2016, M.F.A. CROB NO.137/2016 IN M.F.A. NO.6649/2016, M.F.A. CROB NO.22/2017 IN M.F.A. NO.6647/2016 & M.F.A. CROB NO.23/2017 IN M.F.A. NO.6648/2016 (MV) M.F.A. NO.6648 OF 2016 BETWEEN: THE CLAIM MANAGER ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED PLOT NO.3 & 5, LS NO.52 WARD NO.16, 1ST FLOOR FRONT WING, SFL COMPLEX NEAR ROYAL CIRCLE DR. RAJKUMAR ROAD BEL…

The Commissioner of Income Tax vs. M/S Te Connectivity India P Ltd

In the result, the appeals as well as cross objections

ITA/22/2017HC Karnataka02 Aug 2018

Bench: S.SUJATHA,VINEET KOTHARI

Section 173(1)

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 28TH DAY OF JANUARY 2021 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE NATARAJ RANGASWAMY M.F.A. NO.6648/2016 C/W M.F.A. NO.6647/2016, M.F.A. NO.6649/2016, M.F.A. CROB NO.137/2016 IN M.F.A. NO.6649/2016, M.F.A. CROB NO.22/2017 IN M.F.A. NO.6647/2016 & M.F.A. CROB NO.23/2017 IN M.F.A. NO.6648/2016 (MV) M.F.A. NO.6648 OF 2016 BETWEEN: THE CLAIM MANAGER ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED PLOT NO.3 & 5, LS NO.52 WARD NO.16, 1ST FLOOR FRONT WING, SFL COMPLEX NEAR ROYAL CIRCLE DR. RAJKUMAR ROAD BEL…

The Commissioner of Income Tax vs. M/S Te Connectivity Inida P Ltd

In the result, the appeals as well as cross objections

ITA/23/2017HC Karnataka02 Aug 2018

Bench: S.SUJATHA,VINEET KOTHARI

Section 173(1)

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 28TH DAY OF JANUARY 2021 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE NATARAJ RANGASWAMY M.F.A. NO.6648/2016 C/W M.F.A. NO.6647/2016, M.F.A. NO.6649/2016, M.F.A. CROB NO.137/2016 IN M.F.A. NO.6649/2016, M.F.A. CROB NO.22/2017 IN M.F.A. NO.6647/2016 & M.F.A. CROB NO.23/2017 IN M.F.A. NO.6648/2016 (MV) M.F.A. NO.6648 OF 2016 BETWEEN: THE CLAIM MANAGER ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED PLOT NO.3 & 5, LS NO.52 WARD NO.16, 1ST FLOOR FRONT WING, SFL COMPLEX NEAR ROYAL CIRCLE DR. RAJKUMAR ROAD BEL…

NATIONAL INSURANCE COMPANY LIMITED v. BIRENDER (2020 SCC OnLine SC 28) — Cited in 3 Judgments | BharatTax