National Insurance Co. Ltd. v. Yad Ram

2023 SCC OnLine DEL 1849Reported decision2023#19873 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2024.

Judgments citing National Insurance Co. Ltd. v. Yad Ram

PRINCIPAL COMMISSIONER OF INCOME TAX DELHI 10 vs. GUPTAJEE AND COMPANY

Appeals are disposed of accordingly, along with

ITA/136/2021HC Delhi06 Aug 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Section 173

…MAC.APP. 136/2021, MAC.APP. 142/2021, MAC.APP. 240/2023 Page 1 of 14 * IN THE HIGH COURT OF DELHI AT NEW DELHI % Pronounced on: 07th March, 2025 + MAC.APP. 136/2021 & CM APPL. 10357/2021 (stay) CHOLAMANDALAM MS GEN INS CO. LTD. Plot No. 39, 2nd Floor, Samyak Tower, Opposite Metro Pillar No. 120, Pusa Road, New Delhi-110005 .....Appellant Through: Ms. Suman Bagga, Advocate. versus 1. PRAV…

Principal Commissioner of Income Tax-6 vs. M/s. Chillara Kalyan

The appeals are disposed of accordingly along with

ITTA/351/2019HC Telangana01 Nov 2023

Bench: P.SAM KOSHY,LAXMI NARAYANA ALISHETTY

Section 173Section 2(9)

…MAC.APPL. 265/2019 & 351/2019 Page 1 of 26 * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgment reserved on : 14th February, 2024 Judgment pronounced on : 2nd April, 2024 + MAC.APP. 265/2019 and CM APPL. 8124/2019 (Stay) THE NEW INDIA ASSURANCE CO LTD ..... Appellant Through: Ms. Kanchan Kaur Dhodi, Adv. versus PROMILA PRABHAKAR & ORS ..... Respondents Through: Mr. Ram N. Sharma and Mr. Trivedi Prafulla, Advs. for R-1 and 2…

COMMISSIONER OF INCOME TAX (EXEMPTIONS) DELHI vs. HAMDARD NATIONAL FOUNDATION (INDIA)

Appeals are disposed of accordingly, along with

ITA/142/2021HC Delhi16 Feb 2022

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE NAVIN CHAWLA

Section 173

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)- 1 vs. SAHARA INDIA FINANCIAL CORPORATION LTD.,

ITA/454/2017HC Delhi21 Jul 2017

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

…MAC.APPs. 454/2017 & 588/2018 Page 1 of 15 $~7 & 8 * IN THE HIGH COURT OF DELHI AT NEW DELHI Date of decision: 20.07.2023 + MAC.APP. 454/2017 & CM APPL. 20382/2022 NATIONAL INSURANCE CO LTD ..... Appellant Through: Mr.Arihant Jain & Mr.Shantha Devi Raman, Advs. versus MANOJ PRASAD & ORS ..... Respondent Through: Mr.S.N. Parashar, Adv. for R-1. + MAC.APP. 588/2018 MANOJ PRASAD ..... Appellant Through: Mr.S.N. Paras…