National Auto World v. ITO

49 Taxmann.com 411Reported decision2014#25121 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2022 to 2022.

Judgments citing National Auto World v. ITO

Ketki Mukesh Patel, Mumbai vs. Assistant Commissioner of Income-Tax, Central Circle -1, Nashik

In the result, Appeal in ITA No

ITA 121/PUN/2022[2018-19]Status: DisposedITAT Pune27 Oct 2022AY 2018-19

Bench: Shri Partha Sarathi Chaudhuary, J.M Single Member Case

For Respondent: Shri Piyush Kumar Singh Yadav
Section 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL, PUNE BENCHES, PUNE BEFORE SHRI PARTHA SARATHI CHAUDHUARY, J.M SINGLE MEMBER CASE Sr. ITA No. Asstt. Appellant Respondent No. Year 1. 119/PUN/2022 2018-19 Kruti Bhupesh Patel The Asstt. 4A Vikas Centre, S.V. Road, C.I.T. Cen. Santacruz West Cir. 1, Nasik Mumbai-400 054 PAN: AAFPP 6553 J 2. 120/PUN/2022 2018-19 Rima Tapan Patel -do- 4A Vikas Centre, S.V. Road, Santacruz (West) MUMBAI-400 054 PAN: AKHPP 0599G 3. 121/PUN/2022 2018-19 Ketki Mukesh Patel, 4A Vikas -do- Centre, S.V. Road, Santacruz West, Mumbai-400 054 PAN: AAFPP 6405K Appellants by : Shri Vijay Mehta and Shri Aka…

Rima Tapan Patel, Mumbai vs. Assistant Commissioner of Income-Tax, Central Circle -1, Nashik

In the result, Appeal in ITA No

ITA 120/PUN/2022[2018-19]Status: DisposedITAT Pune27 Oct 2022AY 2018-19

Bench: Shri Partha Sarathi Chaudhuary, J.M Single Member Case

For Respondent: Shri Piyush Kumar Singh Yadav
Section 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL, PUNE BENCHES, PUNE BEFORE SHRI PARTHA SARATHI CHAUDHUARY, J.M SINGLE MEMBER CASE Sr. ITA No. Asstt. Appellant Respondent No. Year 1. 119/PUN/2022 2018-19 Kruti Bhupesh Patel The Asstt. 4A Vikas Centre, S.V. Road, C.I.T. Cen. Santacruz West Cir. 1, Nasik Mumbai-400 054 PAN: AAFPP 6553 J 2. 120/PUN/2022 2018-19 Rima Tapan Patel -do- 4A Vikas Centre, S.V. Road, Santacruz (West) MUMBAI-400 054 PAN: AKHPP 0599G 3. 121/PUN/2022 2018-19 Ketki Mukesh Patel, 4A Vikas -do- Centre, S.V. Road, Santacruz West, Mumbai-400 054 PAN: AAFPP 6405K Appellants by : Shri Vijay Mehta and Shri Aka…

Kruti Bhupesh Patel, Mumbai vs. Assistant Commissioner of Income-Tax, Central Circle -1, Nashik

In the result, Appeal in ITA No

ITA 119/PUN/2022[2018-19]Status: DisposedITAT Pune27 Oct 2022AY 2018-19

Bench: Shri Partha Sarathi Chaudhuary, J.M Single Member Case

For Respondent: Shri Piyush Kumar Singh Yadav
Section 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL, PUNE BENCHES, PUNE BEFORE SHRI PARTHA SARATHI CHAUDHUARY, J.M SINGLE MEMBER CASE Sr. ITA No. Asstt. Appellant Respondent No. Year 1. 119/PUN/2022 2018-19 Kruti Bhupesh Patel The Asstt. 4A Vikas Centre, S.V. Road, C.I.T. Cen. Santacruz West Cir. 1, Nasik Mumbai-400 054 PAN: AAFPP 6553 J 2. 120/PUN/2022 2018-19 Rima Tapan Patel -do- 4A Vikas Centre, S.V. Road, Santacruz (West) MUMBAI-400 054 PAN: AKHPP 0599G 3. 121/PUN/2022 2018-19 Ketki Mukesh Patel, 4A Vikas -do- Centre, S.V. Road, Santacruz West, Mumbai-400 054 PAN: AAFPP 6405K Appellants by : Shri Vijay Mehta and Shri Aka…

National Auto World v. ITO (49 Taxmann.com 411) — Cited in 3 Judgments | BharatTax