Nand Nandan Agralwal v. DCIT-1(3)(1), Mathura

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Judgments citing Nand Nandan Agralwal v. DCIT-1(3)(1), Mathura

Megapode Vyapaar Pvt. Ltd., Kolkata vs. D.C.I.T., Central Circle - 1(2), Kolkata

In the result, ITA No. 98/KOL/2023 is allowed for statistical purposes

ITA 98/KOL/2023[2012-2013]Status: DisposedITAT Kolkata12 Mar 2024AY 2012-2013

Bench: Sri Rajesh Kumar & Sri Anikesh Banerjee

Section 144Section 250Section 43(5)

…आयकर अपीलीय अधिकरण कोलकाता 'बी' पीठ, कोलकाता में IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA ‘B’ BENCH, KOLKATA श्री राजेश कुमार, लेखा सदस्य एवं श्री अधिकेश बिजी, न्याधयक सदस्य के समक्ष Before SRI RAJESH KUMAR, ACCOUNTANT MEMBER & SRI ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No.: 98/KOL/2023 Assessment Year: 2012-13 Megapode Vyapaar Pvt. Ltd.....………….....................................Appellant [PAN: AACCM 0727 D] Vs. DCIT, Central Circle-1(2), Kolkata.........................................Respondent Appearances: Assessee represented by: Sh. Ritesh Goel, A/R. Department represented by: Sh. P.P. Barman, Addl.…

Rampuria Industries & Investments Ltd., Kolkata vs. Principal CIT, Central - 1, Kolkata

In the result, appeal of the assessee is allowed

ITA 651/KOL/2018[2013-14]Status: DisposedITAT Kolkata26 Feb 2020AY 2013-14

Section 143(3)Section 2Section 263Section 43(5)(d)

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA ‘C’ BENCH, KOLKATA (Before Sri J. Sudhakar Reddy, Accountant Member & Sri S.S. Godara, Judicial Member) Assessment Year: 2013-14 Rampuria Industries & Investments Ltd………….……..................................……………..….......Appellant C/o. Subash Agarwal & Associates Siddha Gibson 1, Gibson Lane 2nd Floor Suite-213 Kolkata – 700 069 [PAN : AABCR 6319 P] Vs. Pr. Commissioner of Income Tax, Central (1), Kolkata….............................….…….....…..Respondent Appearances by: Shri Subash Agarwal, Advocate, appeared on behalf of the assessee. Shri Supriyo Pal, JCIT Sr. D…

Ganapati Arcade LLP (Before Conversion Into LLP Known As Ganapati Arcade Pvt. Ltd.), Kolkata vs. I.T.O., Ward-8(4), Kolkata

In the result, the appeal of assessee is allowed

ITA 2253/KOL/2019[2012-13]Status: DisposedITAT Kolkata06 Feb 2020AY 2012-13

Bench: Shri A. T. Varkey, Jm] Assessment Year: 2012-13

Section 2Section 43(5)Section 43(5)(d)

…1 Ganapati Arcade LLP AY- 2012-13 आयकर अपील"य अधीकरण, "यायपीठ – “C(SMC)” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL “C(SMC)” BENCH: KOLKATA (सम") "ी ऐ. ट". वक", "यायीक सद"य) [Before Shri A. T. Varkey, JM] Assessment Year: 2012-13 Ganapati Arcade LLP (Before Vs. Income-tax Officer. Ward-8(4), Kolkata. conversion into LLP Known as Ganapati Arcade Pvt. Ltd.) (PAN: AAOFG3773A) Appellant Respondent Date of Hearing 21.01.2020 Date of Pronouncement 06.02.2020 For the Appellant Shri Siddharth Jhajharia, Advocate For the Respondent Shri Jayanta Khanra, JCIT, Sr. DR ORDER This is an appeal preferred by the assess…