ITO 16(3)(3), Mumbai vs. Jayant Kumar J Choksi, Mumbai
In the result, Revenue’s appeal is dismissed
ITA 7280/MUM/2013[2009-10]Status: DisposedITAT Mumbai11 Nov 2016AY 2009-10
Bench: Shri C.N. Prasad & Shri N.K. Pradhanassessment Year: 2009-10 Income Tax Officer 19(2)(1), Shri Jayantkumar Javerilal 2Nd Floor, Matru Mandir, Choksi, Tardeo Road, 524, Sandhurst Building, Vs. Mumbai – 400 007 Svp Road, Opera House, Mumbai – 400 004 Pan: Aaepc3646E (Appellant) (Respondent) Present For: Assessee By : Shri Vimal Punmiya, A.R. Revenue By : Shri, Rajesh Ojha, D.R. Date Of Hearing : 19.10.2016 Date Of Pronouncement : 11.11.2016 O R D E R
For Appellant: Shri Vimal Punmiya, A.RFor Respondent: Shri, Rajesh Ojha, D.R
Section 143(3)Section 54F
…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “J”, MUMBAI BEFORE SHRI C.N. PRASAD, JUDICIAL MEMBER AND SHRI N.K. PRADHAN, ACCOUNTANT MEMBER Assessment Year: 2009-10 Income Tax Officer 19(2)(1), Shri Jayantkumar Javerilal 2nd Floor, Matru Mandir, Choksi, Tardeo Road, 524, Sandhurst Building, Vs. Mumbai – 400 007 SVP Road, Opera House, Mumbai – 400 004 PAN: AAEPC3646E (Appellant) (Respondent) Present for: Assessee by : Shri Vimal Punmiya, A.R. Revenue by : Shri, Rajesh Ojha, D.R. Date of Hearing : 19.10.2016 Date of Pronouncement : 11.11.2016 O R D E R Per C.N. Prasad, Judicial Member: This appeal is filed…