N.Karuna v. Appropriate Authority

118 Taxmann 401High Court#18786 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2021 to 2021.

Judgments citing N.Karuna v. Appropriate Authority

DCIT, Central Circle-2(4), Hyderabad vs. Adunuru Pallavi Reddy, Hyderabad

In the result, all the appeals of Revenue dismissed

ITA 531/HYD/2017[2013-14]Status: DisposedITAT Hyderabad22 Dec 2021AY 2013-14

Bench: Shri A.D. Jain & Shri A.Mohan Alankamonyappellant Respondent

For Appellant: Shri A.V.Raghu Ram, ARFor Respondent: Shri Rajendra Kumar, CIT-DR
Section 143(3)Section 2(47)(v)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A” : HYDERABAD (THROUGH VIDEO CONFERENCE) BEFORE SHRI A.D. JAIN, VICE PRESIDENT AND SHRI A.MOHAN ALANKAMONY, ACCOUNTANT MEMBER Appellant Respondent ITA No. A.Y. Nagam Suguna, Hyderabad 528/H/17 2013-14 [PAN: AUHPN9404A] Nagam Dinakar Reddy, 529/H/17 2013-14 Secunderabad Dy.Commissioner of [PAN: ADEPN5214E] Income Tax, Shri Nagam Central Circle-2(4), Shashidhar Reddy, 530/H/17 2013-14 Hyderabad Hyderabad [PAN: ADEPN5213D] Adunuru Pallavi Reddy, 531/H/17 2013-14 Hyderabad [PAN: ADEPN5211B] For Revenue : Shri Rajendra Kumar, CIT-DR For Assessee : Shri A.V.Raghu…

DCIT, Central Circle-2(4), Hyderabad vs. Nagam Shashidhar Reddy, Hyderabad

In the result, all the appeals of Revenue dismissed

ITA 530/HYD/2017[2013-14]Status: DisposedITAT Hyderabad22 Dec 2021AY 2013-14

Bench: Shri A.D. Jain & Shri A.Mohan Alankamonyappellant Respondent

For Appellant: Shri A.V.Raghu Ram, ARFor Respondent: Shri Rajendra Kumar, CIT-DR
Section 143(3)Section 2(47)(v)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A” : HYDERABAD (THROUGH VIDEO CONFERENCE) BEFORE SHRI A.D. JAIN, VICE PRESIDENT AND SHRI A.MOHAN ALANKAMONY, ACCOUNTANT MEMBER Appellant Respondent ITA No. A.Y. Nagam Suguna, Hyderabad 528/H/17 2013-14 [PAN: AUHPN9404A] Nagam Dinakar Reddy, 529/H/17 2013-14 Secunderabad Dy.Commissioner of [PAN: ADEPN5214E] Income Tax, Shri Nagam Central Circle-2(4), Shashidhar Reddy, 530/H/17 2013-14 Hyderabad Hyderabad [PAN: ADEPN5213D] Adunuru Pallavi Reddy, 531/H/17 2013-14 Hyderabad [PAN: ADEPN5211B] For Revenue : Shri Rajendra Kumar, CIT-DR For Assessee : Shri A.V.Raghu…

DCIT, Central Circle-2(4), Hyderabad vs. Nagam Dinakar Reddy, Hyderabad, Secunderabad

In the result, all the appeals of Revenue dismissed

ITA 529/HYD/2017[2013-14]Status: DisposedITAT Hyderabad22 Dec 2021AY 2013-14

Bench: Shri A.D. Jain & Shri A.Mohan Alankamonyappellant Respondent

For Appellant: Shri A.V.Raghu Ram, ARFor Respondent: Shri Rajendra Kumar, CIT-DR
Section 143(3)Section 2(47)(v)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A” : HYDERABAD (THROUGH VIDEO CONFERENCE) BEFORE SHRI A.D. JAIN, VICE PRESIDENT AND SHRI A.MOHAN ALANKAMONY, ACCOUNTANT MEMBER Appellant Respondent ITA No. A.Y. Nagam Suguna, Hyderabad 528/H/17 2013-14 [PAN: AUHPN9404A] Nagam Dinakar Reddy, 529/H/17 2013-14 Secunderabad Dy.Commissioner of [PAN: ADEPN5214E] Income Tax, Shri Nagam Central Circle-2(4), Shashidhar Reddy, 530/H/17 2013-14 Hyderabad Hyderabad [PAN: ADEPN5213D] Adunuru Pallavi Reddy, 531/H/17 2013-14 Hyderabad [PAN: ADEPN5211B] For Revenue : Shri Rajendra Kumar, CIT-DR For Assessee : Shri A.V.Raghu…

DCIT, Central Circle-2(4), Hyderabad vs. Nagam Suguna, Hyderabad

In the result, all the appeals of Revenue dismissed

ITA 528/HYD/2017[2013-14]Status: DisposedITAT Hyderabad22 Dec 2021AY 2013-14

Bench: Shri A.D. Jain & Shri A.Mohan Alankamonyappellant Respondent

For Appellant: Shri A.V.Raghu Ram, ARFor Respondent: Shri Rajendra Kumar, CIT-DR
Section 143(3)Section 2(47)(v)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A” : HYDERABAD (THROUGH VIDEO CONFERENCE) BEFORE SHRI A.D. JAIN, VICE PRESIDENT AND SHRI A.MOHAN ALANKAMONY, ACCOUNTANT MEMBER Appellant Respondent ITA No. A.Y. Nagam Suguna, Hyderabad 528/H/17 2013-14 [PAN: AUHPN9404A] Nagam Dinakar Reddy, 529/H/17 2013-14 Secunderabad Dy.Commissioner of [PAN: ADEPN5214E] Income Tax, Shri Nagam Central Circle-2(4), Shashidhar Reddy, 530/H/17 2013-14 Hyderabad Hyderabad [PAN: ADEPN5213D] Adunuru Pallavi Reddy, 531/H/17 2013-14 Hyderabad [PAN: ADEPN5211B] For Revenue : Shri Rajendra Kumar, CIT-DR For Assessee : Shri A.V.Raghu…

N.Karuna v. Appropriate Authority (118 Taxmann 401) — Cited in 4 Judgments | BharatTax