N.K. Proteins Ltd. v. DCIT

Rajal Enterprises, Mumbai vs. Pr.CIT -29, Mumbai

In the result, assessee’s appeal is allowed

Bench: Shri Saktijit Dey, Jm & Shri N.K.Pradhan, Am आमकय अऩीर सं./I.T.A. No.2273/Mum/2018 (नििाारण वषा / Assessment Years: 2011-12) Rajal Enterprises Pr. Commissioner Of Income Tax – 201, Rushabh, B. R. Road, 29 Room No.C–10, 3Rd Floor, Kalp Nagari, Mulund West, बिाम/ Mumbai – 400080 Pratyakshakar Bhavan, Vs. Bandra Kurla Complex, Bandra (East) Mumbai – 400051 स्थामी रेखा सं./जीआइआय सं ./Pan/Gir No. Aajfr5374H (अऩीराथी /Appellant) (प्रत्मथी / Respondent) : अऩीराथी की ओय से / Appellant By : Shri Hitesh Shah प्रत्मथी की ओय से/Respondent By : Shri Manish K. Singh

…आयकर अपीऱीय अधिकरण “डी” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, JM AND SHRI N.K.PRADHAN, AM आमकय अऩीर सं./I.T.A. No.2273/Mum/2018 (नििाारण वषा / Assessment Years: 2011-12) Rajal Enterprises Pr. Commissioner of Income Tax – 201, Rushabh, B. R. Road, 29 Room no.C–10, 3rd Floor, Kalp Nagari, Mulund West, बिाम/ Mumbai – 400080 Pratyakshakar Bhavan, Vs. Bandra Kurla Complex, Bandra (East) Mumbai – 400051 स्थामी रेखा सं./जीआइआय सं ./PAN/GIR No. AAJFR5374H (अऩीराथी /Appellant) (प्रत्मथी / Respondent) : अऩीराथी की ओय से / Appellant by : Shri Hitesh Shah प्रत्म…

Spectrochem Private Limited, Mumbai vs. Pr.CIT-4, Mumbai

In the result, the appeal filed by the assessee is dismissed

…IN THE INCOME TAX APPELLATE TRIBUNAL "J" Bench, Mumbai Before Shri G.S. Pannu, Accountant Member and Shri Ravish Sood, Judicial Member M/s. Spectrochem P.Ltd. Principal CIT - 4 Office No. 2, First Floor Aayakar Bhavan 384-M, Dabholkar Wadi Vs. M.K. Road Kalbadevi Road Mumbai 400020, Mumbai 400002 PAN – AAACS5958G Appellant Respondent Appellant by: Shri Mehulle V. Choksi Respondent by: Shri Sanjay Singh,CIT D.R Date of Hearing: 29.08.2018 Date of Pronouncement: 19.09.2018 O R D E R Per Ravish Sood, JM The present appeal filed by the assessee is directed against the order passed by the Principal Commissioner of Inc…

Loot India P.Ltd, Mumbai vs. DCIT 7(3), Mumbai

In the result, all the appeals by the assessee and Revenue are partly allowed

Bench: Shri Shamim Yahya, Am & Shri Sandeep Gosain, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE SHRI SHAMIM YAHYA, AM AND SHRI SANDEEP GOSAIN, JM I.T.A. No.3025/Mum/2015 (Assessment Year: 2009-10) & I.T.A. No.2731/Mum/2016 (Assessment Year: 2010-11) & I.T.A. No.4682/Mum/2016 (Assessment Year: 2011-12) M/s. Loot (India) Private Limited Dy. CIT-7(3), 38, Maharshi Karve Marg, Mumbai Vs. Shakuntala School, New Marine Lines, Mumbai-400 020 PAN/GIR No. AAACU 6382 N (Assessee) (Revenue) : & I.T.A. No.5030/Mum/2016 (Assessment Year: 2011-12) Dy. CIT-7(3), M/s. Loot (India) Private Limited Vs. Mumbai Mumbai-400 020 PAN/GIR No. AAACU 6382 N (Revenue) : (As…

Sanjay Lalchand Batthija, Mumbai vs. Income Tax Officer Ward-2(4), Kalyan

In the result, the appeal Assessee is partly allowed

Bench: Sri Mahavir Singh

…Aayakr ApIlaIya AiQakrNa “SMC” nyaayapIz maMuba[- mao. IN THE INCOME TAX APPELLATE TRIBUNAL “SMC” BENCH, MUMBAI BEFORE SRI MAHAVIR SINGH, JUDICIAL MEMBER Aayakr ApIla saM./ ITA No. 7142/Mum/2017 (inaQa-arNa baYa- / Assessment Year 2010-11) Sanjay Lalchand Bathija The Income Tax Officer, 301, Sai Ashirwad Ward 2(4), Kalyan 2nd Apartments, Opp. Dena Bank, Floor, Mohan Plaza, Vs. Netaji Chowk, Ulhasnagar-421 Wayale Nagar, 005 Khadakpada, Kalyan West, .. (p`%yaqaaI- / Respondent) (ApIlaaqaI- / Appellant) PAN NO. AFHPB8596C Assessee by : Sailesh Parmar, AR Revenue by : Virender Singh, DR Date of hearing: 14-05-20…