N.K\nProteins v. DCIT

Dipesh Jayantilal Gudhka Prop. of M/S Rishi Corporation, Bhiwandi vs. ITO Ward-1(1), Mumbai

In the result, while the appeal of the assessee is partly allowed in the terms indicated above, the appeal of the Assessing Officer is dismissed

…ITA No. 2014/Mum/2020 Assessment Year: 2009-10 Page 1 of 7 INCOME TAX APPELLATE TRIBUNAL MUMBAI ‘SMC’ BENCH, MUMBAI [Coram: Pramod Kumar (Vice President)] Assessment Year: 2009-10 Income Tax Officer Ward - 1 (1) Kalyan. …………………….. Appellant Vs. Dipesh Jayantilal Gudhka ....……………….Respondent Prop. M/s Rishi Corporation, H. No. 1399, D-4101 Silver Leaf Residency, Behind Oswal Sagal Hall, Kamat Ghar Road, Anjurphata, Bhiwandi 421302 [PAN: AEGPG3760H] Assessment Year: 2009-10 Dipesh Jayantilal Gudhka ....……………….Appellant Prop. M/s Rishi Corporation, H. No. 1399, D-4101 Silver Leaf Residency, Behind Oswal Saga…

ITO Ward-1(1), Kalyan vs. Shri Dipesh Jayantilal Gudhka, Mumbai

In the result, while the appeal of the assessee is partly allowed in the terms indicated above, the appeal of the Assessing Officer is dismissed

…ITA No. 2014/Mum/2020 Assessment Year: 2009-10 Page 1 of 7 INCOME TAX APPELLATE TRIBUNAL MUMBAI ‘SMC’ BENCH, MUMBAI [Coram: Pramod Kumar (Vice President)] Assessment Year: 2009-10 Income Tax Officer Ward - 1 (1) Kalyan. …………………….. Appellant Vs. Dipesh Jayantilal Gudhka ....……………….Respondent Prop. M/s Rishi Corporation, H. No. 1399, D-4101 Silver Leaf Residency, Behind Oswal Sagal Hall, Kamat Ghar Road, Anjurphata, Bhiwandi 421302 [PAN: AEGPG3760H] Assessment Year: 2009-10 Dipesh Jayantilal Gudhka ....……………….Appellant Prop. M/s Rishi Corporation, H. No. 1399, D-4101 Silver Leaf Residency, Behind Oswal Saga…

ITO-6(1)(4), Mumbai vs. M/S. Biomed Healthcare P. Ltd., Mumbai

In the result, this appeal is dismissed

…ITA No. 1484/Mum/2020 Assessment Year: 2011-12 Page 1 of 4 INCOME TAX APPELLATE TRIBUNAL MUMBAI ‘SMC’ BENCH, MUMBAI [Coram: Pramod Kumar (Vice President)] Assessment Year: 2011-12 Income Tax Officer Ward - 6 (1)(4) Mumbai. …………………….. Appellant Vs. M/s. Biomed Healthcare Pvt. Ltd., ....……………….Respondent 207, Marthanda, Dr. Annie Besant Road, Worli Naka, Mumbai 400018 [PAN: AAACB1583C] Appearances: Milind Chavan for the appellant None for the respondent Date of concluding the hearing : November 03, 2021 Date of pronouncement : November 03, 2021 ORAL ORDER (Dictated in the open court) Per Pramod Kumar, VP:…

ITO, Ward 3 (4), Thane vs. Sanjay Bhogilal Shah, Dombivali

In the result, appeal by the Revenue is dismissed

Bench: Shri Vikas Awasthyआअसं. 6763/मुं/2019 ("न.व 2010-11) Income Tax Officer, Ward 3(4), Thane, 2Nd Floor, Rani Mansion, Murbad Road, Kalyan, Dist. Thane 421 301. ...... अपीलाथ" /Appellant बनाम Vs. Shri Sanjay Bhogilal Shah, Prop. Of M/S. Yash Raj Steel, C-312, Ganesh Darshan, Veer Savarkar Road, Nehru Road, Dombivli(E) Pan:Avzps-2981-G ..... ""तवाद"/Respondent अपीलाथ" "वारा/ Appellant By : Shri Sanjay J. Sethi ""तवाद" "वारा/Respondent By : None सुनवाई क" "त"थ/ Date Of Hearing : 19/07/2021 घोषणा क" "त"थ/ Date Of Pronouncement : 04/10/2021

…Pआयकर अपील"य अ"धकरण मुंबई पीठ “एस एम सी” , मुंबई "ी "वकास अव"थी, "या"यक सद"य के सम" IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “SMC”, MUMBAI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER आअसं. 6763/मुं/2019 ("न.व 2010-11) Income Tax Officer, Ward 3(4), Thane, 2nd Floor, Rani Mansion, Murbad Road, Kalyan, Dist. Thane 421 301. ...... अपीलाथ" /Appellant बनाम Vs. Shri Sanjay Bhogilal Shah, Prop. Of M/s. Yash Raj Steel, C-312, Ganesh Darshan, Veer Savarkar Road, Nehru Road, Dombivli(E) PAN:AVZPS-2981-G ..... ""तवाद"/Respondent अपीलाथ" "वारा/ Appellant by : Shri Sanjay J. Sethi ""तवाद" "वारा/Respondent by : None स…

Cyclone Retailing & Clothing Pvt, Mumbai vs. ITO 6(2)(2), Mumbai

In the result, appeal of the Revenue is dismissed

Bench: Shri C.N. Prasad, Hon'Bleincome Tax Officer – 6(2)(2) V. M/S. Cyclone Retailing & Clothing Pvt. Ltd., Room No. 510, 5Th Floor Shop No. 6 & 8, Dehnoo Building Aayakar Bhavan, M.K. Road Dr. Babasaheb Ambedkar Road Mumbai - 400020 Parel, Mumbai -400012 Pan: Aaccc9368E (Appellant) (Respondent) Assessee By : None Department By Shri Sanjay J. Sethi

…IN THE INCOME TAX APPELLATE TRIBUNAL (VIRTUAL COURT) “SMC” BENCH, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER Income Tax Officer – 6(2)(2) v. M/s. Cyclone Retailing & Clothing Pvt. Ltd., Room No. 510, 5th Floor Shop No. 6 & 8, Dehnoo Building Aayakar Bhavan, M.K. Road Dr. Babasaheb Ambedkar Road Mumbai - 400020 Parel, Mumbai -400012 PAN: AACCC9368E (Appellant) (Respondent) Assessee by : None Department by Shri Sanjay J. Sethi Date of Hearing : 16.09.2021 Date of Pronouncement : 16.09.2021 O R D E R PER C.N. PRASAD (JM) 1. This appeal is filed by the revenue against the order of the Learned Commissio…

ITO 33 (1)(2), Mumbai vs. Amit Enterprises, Mumbai

In the result, appeal of the Revenue is dismissed

Bench: Shri C.N. Prasad, Hon'Bleincome Tax Officer – 33(1)(2) V. M/S. Amit Enterprises Kautilya Bhavan, Room No. 945 A/6, Suman Apartment 9Th Floor, Bandra Kurla Complex Shankar Lane, Kandivali (W) Bandra(E), Mumbai - 400051 Mumbai -400067 Pan: Aagc0699Q (Appellant) (Respondent) Rajesh Kothari Assessee By : Department By Smita Verma

…IN THE INCOME TAX APPELLATE TRIBUNAL (VIRTUAL COURT) “SMC” BENCH, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER Income Tax Officer – 33(1)(2) v. M/s. Amit Enterprises Kautilya Bhavan, Room No. 945 A/6, Suman Apartment 9th Floor, Bandra Kurla Complex Shankar Lane, Kandivali (W) Bandra(E), Mumbai - 400051 Mumbai -400067 PAN: AAGC0699Q (Appellant) (Respondent) Rajesh Kothari Assessee by : Department by Smita Verma Date of Hearing : 14.09.2021 Date of Pronouncement : 14.09.2021 O R D E R PER C.N. PRASAD (JM) 1. This appeal is filed by the revenue against the order of the Learned Commissioner of Income Tax…

ITO 6(3)(1), Mumbai vs. Falcon Architectural Systems P Ltd., Mumbai

In the result, the appeal filed by the revenue is hereby ordered to be dismissed

…IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI BEFORE SHRI SHAMIM YAHYA, AM AND SHRI AMARJIT SINGH, JM आयकर अपील सं/ I.T.A. No.4265/Mum/2019 (निर्धारण वर्ा / Assessment Year: 2010-11) ITO 6(3)(1) बिधम/ Falcon Architectural Systems 5th Floor, Room No.510, Pvt. Ltd. Vs. Aayakar Bhavan, M. K. Flat No.14-C, Old Anjir Road, Mumbai-400020. Wadi, Mazgaon, Mumbai- 400010. स्थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AABCF0727H (अपीलाथी /Appellant) .. (प्रत्यथी / Respondent) Revenue by: Ms. Usha Gaikwad (DR) Assessee by: None सुनवाई की तारीख / Date of Hearing: 01/06/2021 घोषणा की तारीख /Date of Pronouncement: 27/07…

Asst CIT 6 (3)(1), Mumbai vs. India Steel Works Ltd., Mumbai

Accordingly. Appellant gets part relief. This ground is partly allowed

Bench: Shri Mahavir Singh, Vp & Shri S. Rifaur Rahman, Am आमकय अऩीर िं./ Ita No. 6995/Mum/2019 (ननधाायण वर्ा / Assessment Year 2011-12) आमकय अऩीर िं./ Ita No. 7057/Mum/2019 (ननधाायण वर्ा / Assessment Year 2009-10) The Asst. Commissioner Of India Steel Works Ltd. 1101, 11 Th Floor, India Bull Income Tax 5Th Floor, Room No. 506, Aayakar फनाभ/ Finance Centre, S.B. Marg, Bhavan, M.K. Road, Elphistone (W), Vs. Mumbai-400 020 (अऩीराथी / Appellant) (प्रत्मथी/ Respondent) स्थामी रेखा िं./Pan No. Aaaci1362A अऩीराथी की ओय े/ Appellant By : Ms. Shreekala Pardeshi, Cit Dr प्रत्मथी की ओय े/ Respondent By : None ुनवाई की तायीख / Date Of Hearing: 12.07.2021 घोर्णा की तायीख / Date Of Pronouncement: 12.07.2021 आदेश / O R D E R भहावीय स िंह, उऩाध्मक्ष के द्वाया / Per Mahavir Singh, Vp: These Appeals Of The Revenue Are Arising Out Of Orders Of The Commissioner Of Income Tax (Appeals)]-12, Mumbai [In Short Cit(A)], In Appeal Nos. Cit(A)-12/Dcit-6(3)(1)/367/16-17 & Cit(A)- 12/Dcit-6(3)(1)/B2-393/16-17 Vide Dated 17.07.2019 & 27.08.2019. The Assessments Were Framed By The Dy. Commissioner Of Income

…आयकर अपीऱीय अधिकरण “C” न्यायपीठ म ुंबई में IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI श्री भहावीय स िंह, उऩाध्मक्ष एविं श्री ए रयपऔय यहभान, रेखा दस्म के भक्ष BEFORE SHRI MAHAVIR SINGH, VP AND SHRI S. RIFAUR RAHMAN, AM आमकय अऩीर िं./ ITA No. 6995/Mum/2019 (ननधाायण वर्ा / Assessment Year 2011-12) आमकय अऩीर िं./ ITA No. 7057/Mum/2019 (ननधाायण वर्ा / Assessment Year 2009-10) The Asst. Commissioner of India Steel Works Ltd. 1101, 11 th Floor, India Bull Income Tax 5th Floor, Room No. 506, Aayakar फनाभ/ Finance Centre, S.B. Marg, Bhavan, M.K. Road, Elphistone (W), Vs. Mumbai-400 020 (अऩीराथी / Appellant) (प…

ITO 33(2)(1), Mumbai vs. Shri. Juglesh Suresh Gupta, Mumbai

In the result, appeal of the Revenue is dismissed

Bench: Shri C.N. Prasad, Hon'Bleincome Tax Officer – 33(2)(1) V. Shri Juglesh Suresh Gupta Room No. 845, 8Th Floor 131, Jetwa Niwas Kautilya Bhavan, Bkc Gautam Chs Ld., Parle (W) Bandra(W), Mumbai - 400051 Mumbai -400057 Pan: Aripg0154A (Appellant) (Respondent) None Assessee By : Department By Shri Smita Verma

…IN THE INCOME TAX APPELLATE TRIBUNAL (VIRTUAL COURT) “SMC” BENCH, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER Income Tax Officer – 33(2)(1) v. Shri Juglesh Suresh Gupta Room No. 845, 8th Floor 131, Jetwa Niwas Kautilya Bhavan, BKC Gautam CHS Ld., Parle (W) Bandra(W), Mumbai - 400051 Mumbai -400057 PAN: ARIPG0154A (Appellant) (Respondent) None Assessee by : Department by Shri Smita Verma Date of Hearing : 12.07.2021 Date of Pronouncement : 12.07.2021 O R D E R PER C.N. PRASAD (JM) 1. This appeal is filed by the revenue against order of the Learned Commissioner of Income Tax (Appeals)–45, Mumbai [here…

ITO Ward 6 (3)(3), Mumbai vs. Jinharsh Industrial Solutions Pvt Ltd., Mumbai

In the result the ground No

Bench: Shri C.N. Prasad, Hon'Bleincome Tax Officer – 6(3)(3) V. M/S. Jinharsh Industrial Solutions Pvt. Ltd., {Earlier Known As Jiharsh Trading Pvt. Ltd.,} Room No. 524, 5Th Floor 2Nd Floor, Karnani Niwas, 34, Nagdevi Street, Aayakar Bhavan, M.K. Road Mumbai - 400003 Mumbai - 400020 Pan: Aaacj1110B (Appellant) (Respondent) Assessee By : None Department By Smita Verma

…IN THE INCOME TAX APPELLATE TRIBUNAL (VIRTUAL COURT) “SMC” BENCH, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER Income Tax Officer – 6(3)(3) v. M/s. Jinharsh Industrial Solutions Pvt. Ltd., {Earlier Known as Jiharsh Trading Pvt. Ltd.,} Room No. 524, 5th Floor 2nd Floor, Karnani Niwas, 34, Nagdevi Street, Aayakar Bhavan, M.K. Road Mumbai - 400003 Mumbai - 400020 PAN: AAACJ1110B (Appellant) (Respondent) Assessee by : None Department by Smita Verma Date of Hearing : 12.07.2021 Date of Pronouncement : 12.07.2021 O R D E R PER C.N. PRASAD (JM) 1. This appeal is filed by the revenue against order of the Lea…

ITO 6 (1)(1), Mumbai vs. M/S Acme Solvents Pvt Ltd., Mumbai

In the result the ground No

Bench: Shri C.N. Prasad, Hon'Bleincome Tax Officer – 6(1)(1) V. M/S. Acme Solvents Pvt. Ltd., Room No. 503, 5Th Floor 6, 2Nd Floor, Samuel Street Aayakar Bhavan, M.K. Road Mumbai - 400003 Mumbai - 400020 Pan: Aadca9369E (Appellant) (Respondent) None Assessee By : Department By Sanjay J. Sethi

…IN THE INCOME TAX APPELLATE TRIBUNAL (VIRTUAL COURT) “SMC” BENCH, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER Income Tax Officer – 6(1)(1) v. M/s. ACME Solvents Pvt. Ltd., Room No. 503, 5th Floor 6, 2nd Floor, Samuel Street Aayakar Bhavan, M.K. Road Mumbai - 400003 Mumbai - 400020 PAN: AADCA9369E (Appellant) (Respondent) None Assessee by : Department by Sanjay J. Sethi Date of Hearing : 12.07.2021 Date of Pronouncement : 12.07.2021 O R D E R PER C.N. PRASAD (JM) 1. This appeal is filed by the revenue against order of the Learned Commissioner of Income Tax (Appeals)–12, Mumbai [hereinafter in short “…

DCIT, Circle - 6 (1)(2), Mumbai vs. Axis Ad Print Media (I) Ltd., Mumbai

In the result this appeal filed by the Revenue stands dismissed

…THE INCOME TAX APPELLATE TRIBUNAL “A” Bench, Mumbai Shri Shamim Yahya (AM) & Shri Pavankumar Gadale (JM) I.T.A. No. 6936/Mum/2019 (Assessment Year 2009-10) Vs. M/s. Axis Ad Print DCIT, Circle-6(1)(2) Room No. 506 Media (I) Ltd. 5th Floor, Aayakar 102, Vasan Udyog Bhavan, M.K. Road Bhavan, Off Tulsi Pipe Mumbai-400 020. Road, Lower Parel, West Mumbai-400 013. PAN : AAECA6181B (Appellant) (Respondent) Assessee by Shri Prateek Jain Department by Shri Brajendra Kumar Date of Hearing 07.07.2021 Date of Pronouncement 07.07.2021 O R D E R Per Shamim Yahya (AM) :- This appeal by the Revenue is directed against the…

Asst. CIT 31 (2), Mumbai vs. M/S Manisha Construction Compnay, Mumbai

In the result, the appeal filed by the revenue is dismissed

Bench: Shri S Rifaur Rahman & Shri Pavan Kumar Gadale

…se demonstrates enhancing the purchases by the bogus purchases amount hereby reducing its profits. ii. On the facts and circumstance of the case the Ld. CIT(A) has erred by not applying the decision of Hon’ble Supreme Court in the case of NK Proteins Ltd., (250 Taxmann 22(SC)) dismissing the SLP thereby upholding the decision of Hon’ble Gujarat high Court in the case of NK Industries Ltd (292 CTR 354 (GUJ) wherein it is held that the addition on the basis of undisclosed income could not be restricted to certain percentage when the entire transaction was found bogus. 2. The Brief facts of the case are that the…

ITO Ward 25(2(1), Mumbai vs. V/S Smt. Anuradha R Dalmia, Mumbai

In the result, appeal by the Revenue is dismissed

Bench: Shri Vikas Awasthyआअसं. 4533/मुं/2019 ("न.व.2010-11) Ito-Ward 25(2)(1), Room No.215, 2Nd Floor, Kautilya Bhawan, G – Block, Bkc, Bandra-E, Mumbai 400 051 ...... अपीलाथ" /Appellant

…आयकर अपील"य अ"धकरण मुंबई पीठ “एस एम सी” , मुंबई IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “SMC”, MUMBAI "ी "वकास अव"थी, "या"यक सद"य के सम" BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER आअसं. 4533/मुं/2019 ("न.व.2010-11) ITO-Ward 25(2)(1), Room No.215, 2ND Floor, Kautilya Bhawan, G – Block, BKC, Bandra-E, Mumbai 400 051 ...... अपीलाथ" /Appellant बनाम Vs. Smt. Anuradha R. Dalmia, 12-A, Raj Milan, 5th Floor, Dixit Road, Vile Parle -E, Mumbai 400 057 PAN: AADPD 2915Q ..... ""तवाद"/Respondent अपीलाथ" "वारा/ Appellant by : Shri Sanjay J. Sethi ""तवाद" "वारा/Respondent by : None सुनवाई क" "त"थ/ Date of hearing…

ITO 6 (2)(1), Mumbai vs. M/S Choudhary Dredging Construction & Engineering Pvt., Mumbai

In the result, appeal of the Revenue is dismissed

Bench: Shri C.N. Prasad, Hon'Ble & Shri N.K. Pradhan, Hon'Bleincome Tax Officer – 6(2)(1) V. M/S. Choudhary Dredging Construction & Engineering Pvt. Ltd., Room No. 510, 5Th Floor 124, A1 Building Aayakar Bhavan Wadala Truck Terminal M.K. Road, Mumbai-400020 Wadala (W), Mumbai - 400031 Pan: Aaccc5352L (Appellant) (Respondent) Assessee By : None Department By : Ms. Smita Verma

…IN THE INCOME TAX APPELLATE TRIBUNAL (VIRTUAL COURT) “SMC” BENCH, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI N.K. PRADHAN, HON'BLE ACCOUNTANT MEMBER Income Tax Officer – 6(2)(1) v. M/s. Choudhary Dredging Construction & Engineering Pvt. Ltd., Room No. 510, 5th Floor 124, A1 Building Aayakar Bhavan Wadala Truck Terminal M.K. Road, Mumbai-400020 Wadala (W), Mumbai - 400031 PAN: AACCC5352L (Appellant) (Respondent) Assessee by : None Department by : Ms. Smita Verma Date of Hearing : 11.01.2021 Date of Pronouncement : 11.01.2021 O R D E R PER C.N. PRASAD (JM) 1. This appeal is filed by the Rev…

ITO - 33(3)(5), Mumbai vs. Vipul K Sheth, Mumbai

In the result, appeal filed by the revenue for assessment year 2010-

Bench: Shri Shamim Yahya (Am) & Shri Ram Lal Negi (Jm) Assessment Year: 2010-11 The Ito – 33(3)(5), Vipul K Sheth, R. No. 727, 7Th Floor, 4/C/74, Rustomjee Regency Kautilya Bhawan, Bkc, J.S. Road, Dahisar (W), Mumbai - 400051 Vs. Mumbai - 400068 Pan: Aagps6278L (Appellant) (Respondent)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “SMC”, MUMBAI BEFORE SHRI SHAMIM YAHYA (AM) AND SHRI RAM LAL NEGI (JM) Assessment Year: 2010-11 The ITO – 33(3)(5), Vipul K Sheth, R. No. 727, 7th Floor, 4/C/74, Rustomjee Regency Kautilya Bhawan, BKC, J.S. Road, Dahisar (W), Mumbai - 400051 Vs. Mumbai - 400068 PAN: AAGPS6278L (Appellant) (Respondent) Revenue by : Shri Jeetendra Kumar (DR) Assessee by : None Date of Hearing: 20/10/2020 Date of Pronouncement: 29/10/2020 O R D E R PER RAM LAL NEGI, JM This appeal has been filed by the revenue against the order dated 20.02.2019 passed by the Commissioner of In…

ITO, 33(1)(1), Mumbai vs. Shri Akshay Pramodrai Ghandhi, Mumbai

In the result, appeal of the Revenue is dismissed

Bench: Shri C.N. Prasad, Hon'Bleincome Tax Officer – 33(1)(1) V. Shri Akshay Pramodrai Ghandhi Room No. 945, 9Th Floor 73-B Wing, 7Th Floor Kautilya Bhuvan Krishna, Behind Bhatia Sch. C-41 To C-43, G-Block S.V. Road, Kandivli (W) Bandra (E), Mumbai – 400 051 Mumbai – 400 067 Pan: Admpg6689G (Appellant) (Respondent) Assessee By : None Department By : Ms. Arju Garodia

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “SMC”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER Income Tax Officer – 33(1)(1) v. Shri Akshay Pramodrai Ghandhi Room No. 945, 9th Floor 73-B Wing, 7th Floor Kautilya Bhuvan Krishna, Behind Bhatia Sch. C-41 to C-43, G-Block S.V. Road, Kandivli (W) Bandra (E), Mumbai – 400 051 Mumbai – 400 067 PAN: ADMPG6689G (Appellant) (Respondent) Assessee by : None Department by : Ms. Arju Garodia Date of Hearing : 21.09.2020 Date of Pronouncement : 29.09.2020 O R D E R PER C.N. PRASAD (JM) 1. This appeal is filed by the revenue against the order of the Learned C…

ITO-6(1)(1), Mumbai vs. M/S. Aeroflex Fittings Pvt. Ltd., Mumbai

In the result, appeals of the Revenue are dismissed

Bench: Shri C.N. Prasad, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “SMC”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER ITA NOs. 1686 & 1687/MUM/2019 (A.Ys: 2010-11 & 2011-12) Income Tax Officer – 6(1)(1) v. M/s. Aeroflex Fittings Pvt. Ltd., Room No. 503, 5th Floor 40-E, Municipal compound Aayakar Bhavan, M.K. Road K.K. Marg, Jacob circle Mumbai – 400 020 Mumbai – 400011 PAN: AAECA9448F (Appellant) (Respondent) Assessee by : None Department by : Ms. Arju Garodia Date of Hearing : 21.09.2020 Date of Pronouncement : 29.09.2020 O R D E R PER C.N. PRASAD (JM) 1. These appeals are filed by the revenue against different ord…

ITO-6(1)(1), Mumbai vs. M/S. Aeroflex Fittings Pvt. Ltd., Mumbai

In the result, appeals of the Revenue are dismissed

Bench: Shri C.N. Prasad, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “SMC”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER ITA NOs. 1686 & 1687/MUM/2019 (A.Ys: 2010-11 & 2011-12) Income Tax Officer – 6(1)(1) v. M/s. Aeroflex Fittings Pvt. Ltd., Room No. 503, 5th Floor 40-E, Municipal compound Aayakar Bhavan, M.K. Road K.K. Marg, Jacob circle Mumbai – 400 020 Mumbai – 400011 PAN: AAECA9448F (Appellant) (Respondent) Assessee by : None Department by : Ms. Arju Garodia Date of Hearing : 21.09.2020 Date of Pronouncement : 29.09.2020 O R D E R PER C.N. PRASAD (JM) 1. These appeals are filed by the revenue against different ord…

ITO 33 (2)(5), Mumbai vs. Shri. Pankaj Mohanlal Mistry, Mumbai

Appeal is dismissed

Bench: Sri Mahavir Singhआयकर अपील िं./ Ita No. 1387/Mum/2019 (निर्ाारण वर्ा / Assessment Years 2009-10) The Income Tax Officer Shri Pankaj Mohanlal Ward 33(2)(5) Mistry Room No. 611, 6 Th Floor,, C-12, Prop. P.M. Industries Pratyakshakar Bhavan, Bkc, Bl/12A, Bonanza बिाम/ Mumbai-400 051 Industrial Estate, Ashok Vs. Chakravarty Road, Kandivali (E), Mumbai-400 101 (अपीलार्थी / Appellant) (प्रत्यर्थी/ Respondent) स्र्थायी लेखा िं./Pan No. Aaepm3787C अपीलार्थी की ओर े/ Appellant By : Shri Bhora Ram, Sr. Dr प्रत्यर्थी की ओर े/ Respondent By : None ुिवाई की तारीख / Date Of Hearing: 05.03.2020 घोर्णा की तारीख / Date Of Pronouncement: 01.06.2020

…आयकर अपीलीय अधिकरण “SMC”न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “SMC” BENCH, MUMBAI श्री महावीर स िंह, उपाध्यक्ष एविं के मक्ष । BEFORE SRI MAHAVIR SINGH, VICE PRESIDENT आयकर अपील िं./ ITA No. 1387/Mum/2019 (निर्ाारण वर्ा / Assessment Years 2009-10) The Income Tax Officer Shri Pankaj Mohanlal Ward 33(2)(5) Mistry Room No. 611, 6 th Floor,, C-12, Prop. P.M. Industries Pratyakshakar Bhavan, BKC, BL/12A, Bonanza बिाम/ Mumbai-400 051 Industrial Estate, Ashok Vs. Chakravarty Road, Kandivali (E), Mumbai-400 101 (अपीलार्थी / Appellant) (प्रत्यर्थी/ Respondent) स्र्थायी लेखा िं./PAN No. AAEPM3787C अपीलार…