Mysore Spun Concrete Pipe (P) Ltd. (Kar), 1991 194 ITR 159 B) CT v. Jagatjit Industries Ltd. (Delhi)

51 Taxmann.com 529High Court2014#18029 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 363,153 Indian tax judgments — from 2019 to 2019.

Judgments citing Mysore Spun Concrete Pipe (P) Ltd. (Kar), 1991 194 ITR 159 B) CT v. Jagatjit Industries Ltd. (Delhi)

M/S. Essilor Manufacturing (India) Private Ltd, Bangalore vs. Assistant Commissioner of Income-Tax, Bangalore

In the result, this appeal of the revenue is dismissed

ITA 2125/BANG/2016[2009-10]Status: DisposedITAT Bangalore25 Jan 2019AY 2009-10

Bench: Shri Arun Kumar Garodia & Shri Laliet Kumar

For Appellant: Shri Chavali Narayan, CAFor Respondent: Shri Vikas K. Suryawanshi, Addl. CIT (DR)
Section 143(3)Section 154

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI ARUN KUMAR GARODIA, ACCOUNTANT MEMBER AND SHRI LALIET KUMAR, JUDICIAL MEMBER Assessment Appeal No. Appellant Respondent Year M/s. Essilor Manufacturing The Deputy Commissioner of IT(TP)A No. Income Tax, (India) Pvt. Ltd., 2010-11 239/Bang/2015 Circle – 3 (1) (2), #4A, L&M, KIADB Industrial Area, Bangalore. IT(TP)A No. Doddaballapur, The Assistant Commissioner 2008-09 2124/Bang/2016 Bangalore, of Income Tax, Karnataka – 561 203. Circle – 2 (1) (2), IT(TP)A No. 2009-10 PAN: AAACI4572J 2125/Bang/2016 Bangalore. The Deputy Commissioner M/s. Essi…

M/S. Essilor Manufacturing (India) Private Ltd, Bangalore vs. Assistant Commissioner of Income-Tax, Bangalore

In the result, this appeal of the revenue is dismissed

ITA 2124/BANG/2016[2008-09]Status: DisposedITAT Bangalore25 Jan 2019AY 2008-09

Bench: Shri Arun Kumar Garodia & Shri Laliet Kumar

For Appellant: Shri Chavali Narayan, CAFor Respondent: Shri Vikas K. Suryawanshi, Addl. CIT (DR)
Section 143(3)Section 154

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI ARUN KUMAR GARODIA, ACCOUNTANT MEMBER AND SHRI LALIET KUMAR, JUDICIAL MEMBER Assessment Appeal No. Appellant Respondent Year M/s. Essilor Manufacturing The Deputy Commissioner of IT(TP)A No. Income Tax, (India) Pvt. Ltd., 2010-11 239/Bang/2015 Circle – 3 (1) (2), #4A, L&M, KIADB Industrial Area, Bangalore. IT(TP)A No. Doddaballapur, The Assistant Commissioner 2008-09 2124/Bang/2016 Bangalore, of Income Tax, Karnataka – 561 203. Circle – 2 (1) (2), IT(TP)A No. 2009-10 PAN: AAACI4572J 2125/Bang/2016 Bangalore. The Deputy Commissioner M/s. Essi…

Essilor Manufacturing (India) Private Limited, Bangalore vs. DCIT, Bangalore

In the result, this appeal of the revenue is dismissed

ITA 239/BANG/2015[2010-11]Status: DisposedITAT Bangalore25 Jan 2019AY 2010-11

Bench: Shri Arun Kumar Garodia & Shri Laliet Kumar

For Appellant: Shri Chavali Narayan, CAFor Respondent: Shri Vikas K. Suryawanshi, Addl. CIT (DR)
Section 143(3)Section 154

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI ARUN KUMAR GARODIA, ACCOUNTANT MEMBER AND SHRI LALIET KUMAR, JUDICIAL MEMBER Assessment Appeal No. Appellant Respondent Year M/s. Essilor Manufacturing The Deputy Commissioner of IT(TP)A No. Income Tax, (India) Pvt. Ltd., 2010-11 239/Bang/2015 Circle – 3 (1) (2), #4A, L&M, KIADB Industrial Area, Bangalore. IT(TP)A No. Doddaballapur, The Assistant Commissioner 2008-09 2124/Bang/2016 Bangalore, of Income Tax, Karnataka – 561 203. Circle – 2 (1) (2), IT(TP)A No. 2009-10 PAN: AAACI4572J 2125/Bang/2016 Bangalore. The Deputy Commissioner M/s. Essi…

DCIT, Bangalore vs. M/S Essilor Manufacturing India Pvt. Ltd., Bangalore

In the result, this appeal of the revenue is dismissed

ITA 211/BANG/2015[2010-11]Status: DisposedITAT Bangalore25 Jan 2019AY 2010-11

Bench: Shri Arun Kumar Garodia & Shri Laliet Kumar

For Appellant: Shri Chavali Narayan, CAFor Respondent: Shri Vikas K. Suryawanshi, Addl. CIT (DR)
Section 143(3)Section 154

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI ARUN KUMAR GARODIA, ACCOUNTANT MEMBER AND SHRI LALIET KUMAR, JUDICIAL MEMBER Assessment Appeal No. Appellant Respondent Year M/s. Essilor Manufacturing The Deputy Commissioner of IT(TP)A No. Income Tax, (India) Pvt. Ltd., 2010-11 239/Bang/2015 Circle – 3 (1) (2), #4A, L&M, KIADB Industrial Area, Bangalore. IT(TP)A No. Doddaballapur, The Assistant Commissioner 2008-09 2124/Bang/2016 Bangalore, of Income Tax, Karnataka – 561 203. Circle – 2 (1) (2), IT(TP)A No. 2009-10 PAN: AAACI4572J 2125/Bang/2016 Bangalore. The Deputy Commissioner M/s. Essi…

DCIT, Bangalore vs. M/S Essilor Manufacturing India Pvt. Ltd., Bangalore

In the result, this appeal of the revenue is dismissed

ITA 1166/BANG/2015[2010-11]Status: DisposedITAT Bangalore25 Jan 2019AY 2010-11

Bench: Shri Arun Kumar Garodia & Shri Laliet Kumar

For Appellant: Shri Chavali Narayan, CAFor Respondent: Shri Vikas K. Suryawanshi, Addl. CIT (DR)
Section 143(3)Section 154

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI ARUN KUMAR GARODIA, ACCOUNTANT MEMBER AND SHRI LALIET KUMAR, JUDICIAL MEMBER Assessment Appeal No. Appellant Respondent Year M/s. Essilor Manufacturing The Deputy Commissioner of IT(TP)A No. Income Tax, (India) Pvt. Ltd., 2010-11 239/Bang/2015 Circle – 3 (1) (2), #4A, L&M, KIADB Industrial Area, Bangalore. IT(TP)A No. Doddaballapur, The Assistant Commissioner 2008-09 2124/Bang/2016 Bangalore, of Income Tax, Karnataka – 561 203. Circle – 2 (1) (2), IT(TP)A No. 2009-10 PAN: AAACI4572J 2125/Bang/2016 Bangalore. The Deputy Commissioner M/s. Essi…

Mysore Spun Concrete Pipe (P) Ltd. (Kar), 1991 194 ITR 159 B) CT v. Jagatjit Industries Ltd. (Delhi) (51 Taxmann.com 529) — Cited in 5 Judgments | BharatTax