Mysore Lamps Works Ltd. v. CIT

52 Taxmann 260High Court#25199 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,315 Indian tax judgments — from 2015 to 2022.

Judgments citing Mysore Lamps Works Ltd. v. CIT

M/S. Armee Infotech, Ahmedabad vs. The Dy. Commissioner of Income Tax, Circle-3(3), Ahmedabad

In the result, ITA No.1778/Ahd/2016 (by Revenue) is dismissed, and ITA No

ITA 1900/AHD/2016[2012-13]Status: DisposedITAT Ahmedabad11 Jan 2022AY 2012-13

Bench: Shri Rajpal Yadav, Vice- & Shri Waseem Ahmedआयकर अपील सं./ Ita No.1778/Ahd/2016 "नधा"रण वष"/Asstt. Year: 2012-13 Acit,Cir.6(1), Vs. Armee Infotech Ahmedabad. 1002, Akik Building Opp: Rajpath Club, Sg Highway, Ahmedabad 380 0054. Pan : Aaifa 4964 D

For Appellant: Shri Hardik Vora, AdvocateFor Respondent: Shri Mukesh Kumar Sharma
Section 143(2)

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ - अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD - BENCH ‘C’ BEFORE SHRI RAJPAL YADAV, VICE-PRESIDENT AND SHRI WASEEM AHMED, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No.1778/Ahd/2016 "नधा"रण वष"/Asstt. Year: 2012-13 ACIT,Cir.6(1), Vs. Armee Infotech Ahmedabad. 1002, Akik Building Opp: Rajpath Club, SG Highway, Ahmedabad 380 0054. PAN : AAIFA 4964 D आयकर अपील सं./ ITA No.1900/Ahd/2016 "नधा"रण वष"/Asstt. Year: 2012-13 AND Asstt.Year : 2014-15 Armee Infotech Vs. ACIT,Cir.6(1), 1002, Akik Building Ahmedabad. Opp: Rajpath Club, SG Highway, Ahmedabad 380 0054. अपीलाथ"/ (App…

The ACIT, Circle-6(1), Ahmedabad vs. Armee Infotech, Ahmedabad

In the result, ITA No.1778/Ahd/2016 (by Revenue) is dismissed, and ITA No

ITA 1778/AHD/2016[2012-13]Status: DisposedITAT Ahmedabad11 Jan 2022AY 2012-13

Bench: Shri Rajpal Yadav, Vice- & Shri Waseem Ahmedआयकर अपील सं./ Ita No.1778/Ahd/2016 "नधा"रण वष"/Asstt. Year: 2012-13 Acit,Cir.6(1), Vs. Armee Infotech Ahmedabad. 1002, Akik Building Opp: Rajpath Club, Sg Highway, Ahmedabad 380 0054. Pan : Aaifa 4964 D

For Appellant: Shri Hardik Vora, AdvocateFor Respondent: Shri Mukesh Kumar Sharma
Section 143(2)

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ - अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD - BENCH ‘C’ BEFORE SHRI RAJPAL YADAV, VICE-PRESIDENT AND SHRI WASEEM AHMED, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No.1778/Ahd/2016 "नधा"रण वष"/Asstt. Year: 2012-13 ACIT,Cir.6(1), Vs. Armee Infotech Ahmedabad. 1002, Akik Building Opp: Rajpath Club, SG Highway, Ahmedabad 380 0054. PAN : AAIFA 4964 D आयकर अपील सं./ ITA No.1900/Ahd/2016 "नधा"रण वष"/Asstt. Year: 2012-13 AND Asstt.Year : 2014-15 Armee Infotech Vs. ACIT,Cir.6(1), 1002, Akik Building Ahmedabad. Opp: Rajpath Club, SG Highway, Ahmedabad 380 0054. अपीलाथ"/ (App…

ACIT Cir 25(3), Mumbai vs. Rukmini Iyer, Mumbai

In the result, the appeal of the Revenue is dismissed

ITA 6242/MUM/2012[2009-10]Status: DisposedITAT Mumbai28 Oct 2015AY 2009-10

Bench: Shri Shailendra Kumar Yadav & Shri Ashwani Tanejaassessment Year: 2009-10 Acit 25(3) Ms. Rukmini Iyer, R.No.308, C-11, 1002, Doll Apartment Bhatt बनाम/ Bandra Kurla Complex Lane, Vs. Bandra (E) Kandivali (W) Mumbai-400051. Mumbai-400067 (Revenue) (Respondent) P.A. No.Aaapi7916F Revenue By Shri Chandra Vijay (Dr) Respondent By Shri Haresh P. Shah (Ar)

Section 143(3)Section 195Section 4O

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, डी,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “D”, MUMBAI "ी शैल" कुमार यादव, "या"यक सद"य एवं "ी अ"वनी तनेजा, लेखा सद"य, के सम" Before Shri Shailendra Kumar Yadav, Judicial Member, and Shri Ashwani Taneja, Accountant Member Assessment Year: 2009-10 ACIT 25(3) Ms. Rukmini Iyer, R.No.308, C-11, 1002, Doll Apartment Bhatt बनाम/ Bandra Kurla Complex Lane, Vs. Bandra (E) Kandivali (W) Mumbai-400051. Mumbai-400067 (Revenue) (Respondent) P.A. No.AAAPI7916F Revenue by Shri Chandra Vijay (DR) Respondent by Shri Haresh P. Shah (AR) 24/09/2015 सुनवाई क" तार"ख / Date of…