Munjal Auto Industries Ltd. v. ITO

173 Taxmann.com 498Reported decision2025#19522 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2026 to 2026.

Sections most often in play

Section 115JBSection 143(3)Section 144BSection 35(2AB)Section 35(1)

Judgments citing Munjal Auto Industries Ltd. v. ITO

Deputy Commissioner of Income Tax Circle 1(1)(1), Vadodara vs. Alembic Pharmaceuticals Limited, Vadodara

Appeal is dismissed

ITA 1675/AHD/2024[2020-21]Status: DisposedITAT Ahmedabad27 Mar 2026AY 2020-21
Section 115JSection 143(3)Section 144BSection 35

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH Before: DR. BRR Kumar, Vice President And Shri T. R. Senthil Kumar, Judicial Member ITA Nos. : 1661 & 1662/Ahd/2024 and ITA Nos. : 1674 & 1675/Ahd/2024 Asst. Years: 2018-19 & 2020-21 Alembic Pharmaceuticals Deputy Commissioner Limited of Income Tax 5th Floor, Alembic Admin Vs Circle – 1(1)(1), Building, Alembic Road, Vadodara Vadodara, Gorva, Vadodara, Gujarat-390003 PAN: AAICA5591M Deputy Commissioner of Alembic Pharmaceuticals Income Tax Vs Limited Circle – 1(1)(1), 5th Floor, Alembic Admin Vadodara Building, Alembic Road, Vadodara, Gorva, Vadodara,…

Deputy Commissioner of Income Tax Circle 1(1)(1). Vadodara, Vadodara vs. Alembic Pharmaceuticals Limited, Vadodara

Appeal is dismissed

ITA 1674/AHD/2024[2018-19]Status: DisposedITAT Ahmedabad27 Mar 2026AY 2018-19
Section 115JSection 143(3)Section 144BSection 35

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH Before: DR. BRR Kumar, Vice President And Shri T. R. Senthil Kumar, Judicial Member ITA Nos. : 1661 & 1662/Ahd/2024 and ITA Nos. : 1674 & 1675/Ahd/2024 Asst. Years: 2018-19 & 2020-21 Alembic Pharmaceuticals Deputy Commissioner Limited of Income Tax 5th Floor, Alembic Admin Vs Circle – 1(1)(1), Building, Alembic Road, Vadodara Vadodara, Gorva, Vadodara, Gujarat-390003 PAN: AAICA5591M Deputy Commissioner of Alembic Pharmaceuticals Income Tax Vs Limited Circle – 1(1)(1), 5th Floor, Alembic Admin Vadodara Building, Alembic Road, Vadodara, Gorva, Vadodara,…

Alembic Pharmaceuticals Limited, Vadodara vs. The Dy.CIT, Circle-1(1)(1), Vadodara

Appeal is dismissed

ITA 1662/AHD/2024[2020-21]Status: DisposedITAT Ahmedabad27 Mar 2026AY 2020-21
Section 115JSection 143(3)Section 144BSection 35

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH Before: DR. BRR Kumar, Vice President And Shri T. R. Senthil Kumar, Judicial Member ITA Nos. : 1661 & 1662/Ahd/2024 and ITA Nos. : 1674 & 1675/Ahd/2024 Asst. Years: 2018-19 & 2020-21 Alembic Pharmaceuticals Deputy Commissioner Limited of Income Tax 5th Floor, Alembic Admin Vs Circle – 1(1)(1), Building, Alembic Road, Vadodara Vadodara, Gorva, Vadodara, Gujarat-390003 PAN: AAICA5591M Deputy Commissioner of Alembic Pharmaceuticals Income Tax Vs Limited Circle – 1(1)(1), 5th Floor, Alembic Admin Vadodara Building, Alembic Road, Vadodara, Gorva, Vadodara,…

Alembic Pharmaceuticals Limited, Vadodara vs. The Dy. CIT, Circle-1(1)(1), Vadodara

Appeal is dismissed

ITA 1661/AHD/2024[2018-19]Status: DisposedITAT Ahmedabad27 Mar 2026AY 2018-19
Section 115JSection 143(3)Section 144BSection 35

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH Before: DR. BRR Kumar, Vice President And Shri T. R. Senthil Kumar, Judicial Member ITA Nos. : 1661 & 1662/Ahd/2024 and ITA Nos. : 1674 & 1675/Ahd/2024 Asst. Years: 2018-19 & 2020-21 Alembic Pharmaceuticals Deputy Commissioner Limited of Income Tax 5th Floor, Alembic Admin Vs Circle – 1(1)(1), Building, Alembic Road, Vadodara Vadodara, Gorva, Vadodara, Gujarat-390003 PAN: AAICA5591M Deputy Commissioner of Alembic Pharmaceuticals Income Tax Vs Limited Circle – 1(1)(1), 5th Floor, Alembic Admin Vadodara Building, Alembic Road, Vadodara, Gorva, Vadodara,…