Mumbai in Dai-ichi Karkaria Ltd. v. Dcit

106 ITD 453Income Tax Appellate Tribunal2007#14721 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2024 to 2024.

Sections most often in play

Section 115JBSection 14ASection 43(1)Section 45Section 80D(2)Section 8D(2)

Issues it is cited on

section 43(1)transfer of capital assetsection 14a(2)section 45section 115jliable to taxcapital expendituresection 115jbsection 43section 14asalaryincome from other sources

Judgments citing Mumbai in Dai-ichi Karkaria Ltd. v. Dcit

BAJAJ HINDUSTAN SUGAR LTD,MUMBAI vs. ACIT 3(1)(1), MUMBAI

In the result, the appeal is partly allowed for statistical purpose

ITA 7445/MUM/2017[2012-13]Status: DisposedITAT Mumbai17 Dec 2024AY 2012-13

Bench: Shri Saktijit Dey, Vp & Shri Narendra Kumar Billaiya, Am

For Appellant: Shri Kirit KamdarFor Respondent: Shri Kailash C. Kanojiya &

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, VP AND SHRI NARENDRA KUMAR BILLAIYA, AM ITA No. 735/Mum/2017 (Assessment Year: 2011-12) ACIT-3(1)(1) M/s. Bajaj Hindusthan Sugar Ltd. Room No. 607, 6th Floor, (Formerly Bajaj Hindusthan Sugar Aayakar Bhavan, Mumbai-400 020 & Industries Ltd.) Bajaj Bhavan, 2nd Floor, Vs. Jamnalal Bajaj Marg, 226, Nariman Point, Mumbai-400 021 PAN/GIR No. AAACB 4351 J (Revenue) : (Assessee) ITA No. 788/Mum/2016 (Assessment Year: 2010-11) Bajaj Hindusthan Sugar Ltd. ACIT-3(1) Bajaj Bhavan, 2nd Floor, 4th Floor, 628, Aaykar Bhavan, Jamnalal Bajaj Marg,…

ACIT 3(1)(1), MUMBAI vs. BAJAJ HINDUSTAN SUGAR LTD, MUMBAI

In the result, the appeal is partly allowed for statistical purpose

ITA 735/MUM/2017[2011-12]Status: DisposedITAT Mumbai17 Dec 2024AY 2011-12

Bench: Shri Saktijit Dey, Vp & Shri Narendra Kumar Billaiya, Am

For Appellant: Shri Kirit KamdarFor Respondent: Shri Kailash C. Kanojiya &

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, VP AND SHRI NARENDRA KUMAR BILLAIYA, AM ITA No. 735/Mum/2017 (Assessment Year: 2011-12) ACIT-3(1)(1) M/s. Bajaj Hindusthan Sugar Ltd. Room No. 607, 6th Floor, (Formerly Bajaj Hindusthan Sugar Aayakar Bhavan, Mumbai-400 020 & Industries Ltd.) Bajaj Bhavan, 2nd Floor, Vs. Jamnalal Bajaj Marg, 226, Nariman Point, Mumbai-400 021 PAN/GIR No. AAACB 4351 J (Revenue) : (Assessee) ITA No. 788/Mum/2016 (Assessment Year: 2010-11) Bajaj Hindusthan Sugar Ltd. ACIT-3(1) Bajaj Bhavan, 2nd Floor, 4th Floor, 628, Aaykar Bhavan, Jamnalal Bajaj Marg,…

ACIT 3(1)(1), MUMBAI vs. BAJAJ HINDUSTAN SUGAR PVT.LTD, MUMBAI

In the result, the appeal is partly allowed for statistical purpose

ITA 7251/MUM/2017[2012-13]Status: DisposedITAT Mumbai17 Dec 2024AY 2012-13

Bench: Shri Saktijit Dey, Vp & Shri Narendra Kumar Billaiya, Am

For Appellant: Shri Kirit KamdarFor Respondent: Shri Kailash C. Kanojiya &

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, VP AND SHRI NARENDRA KUMAR BILLAIYA, AM ITA No. 735/Mum/2017 (Assessment Year: 2011-12) ACIT-3(1)(1) M/s. Bajaj Hindusthan Sugar Ltd. Room No. 607, 6th Floor, (Formerly Bajaj Hindusthan Sugar Aayakar Bhavan, Mumbai-400 020 & Industries Ltd.) Bajaj Bhavan, 2nd Floor, Vs. Jamnalal Bajaj Marg, 226, Nariman Point, Mumbai-400 021 PAN/GIR No. AAACB 4351 J (Revenue) : (Assessee) ITA No. 788/Mum/2016 (Assessment Year: 2010-11) Bajaj Hindusthan Sugar Ltd. ACIT-3(1) Bajaj Bhavan, 2nd Floor, 4th Floor, 628, Aaykar Bhavan, Jamnalal Bajaj Marg,…

BAJAJ HINDUSTAN SUGAR LTD,MUMBAI vs. ADDL CIT RG 3(1), MUMBAI

In the result, the appeal is partly allowed for statistical purpose

ITA 788/MUM/2016[2010-11]Status: DisposedITAT Mumbai17 Dec 2024AY 2010-11

Bench: Shri Saktijit Dey, Vp & Shri Narendra Kumar Billaiya, Am

For Appellant: Shri Kirit KamdarFor Respondent: Shri Kailash C. Kanojiya &

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, VP AND SHRI NARENDRA KUMAR BILLAIYA, AM ITA No. 735/Mum/2017 (Assessment Year: 2011-12) ACIT-3(1)(1) M/s. Bajaj Hindusthan Sugar Ltd. Room No. 607, 6th Floor, (Formerly Bajaj Hindusthan Sugar Aayakar Bhavan, Mumbai-400 020 & Industries Ltd.) Bajaj Bhavan, 2nd Floor, Vs. Jamnalal Bajaj Marg, 226, Nariman Point, Mumbai-400 021 PAN/GIR No. AAACB 4351 J (Revenue) : (Assessee) ITA No. 788/Mum/2016 (Assessment Year: 2010-11) Bajaj Hindusthan Sugar Ltd. ACIT-3(1) Bajaj Bhavan, 2nd Floor, 4th Floor, 628, Aaykar Bhavan, Jamnalal Bajaj Marg,…

ACIT 3(1)(1), MUMBAI vs. BAJAJ HINDUSTAN SUGAR LTD, MUMBAI

In the result, the appeal is partly allowed for statistical purpose

ITA 764/MUM/2016[2010-11]Status: DisposedITAT Mumbai17 Dec 2024AY 2010-11

Bench: Shri Saktijit Dey, Vp & Shri Narendra Kumar Billaiya, Am

For Appellant: Shri Kirit KamdarFor Respondent: Shri Kailash C. Kanojiya &

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, VP AND SHRI NARENDRA KUMAR BILLAIYA, AM ITA No. 735/Mum/2017 (Assessment Year: 2011-12) ACIT-3(1)(1) M/s. Bajaj Hindusthan Sugar Ltd. Room No. 607, 6th Floor, (Formerly Bajaj Hindusthan Sugar Aayakar Bhavan, Mumbai-400 020 & Industries Ltd.) Bajaj Bhavan, 2nd Floor, Vs. Jamnalal Bajaj Marg, 226, Nariman Point, Mumbai-400 021 PAN/GIR No. AAACB 4351 J (Revenue) : (Assessee) ITA No. 788/Mum/2016 (Assessment Year: 2010-11) Bajaj Hindusthan Sugar Ltd. ACIT-3(1) Bajaj Bhavan, 2nd Floor, 4th Floor, 628, Aaykar Bhavan, Jamnalal Bajaj Marg,…

BAJAJ HINDUSTAN SUGAR & INDUSTRIES LTD,MUMBAI vs. DCIT 3(1), MUMBAI

In the result, the appeal is partly allowed for statistical purpose

ITA 5806/MUM/2012[2009-10]Status: DisposedITAT Mumbai17 Dec 2024AY 2009-10

Bench: Shri Saktijit Dey, Vp & Shri Narendra Kumar Billaiya, Am

For Appellant: Shri Kirit KamdarFor Respondent: Shri Kailash C. Kanojiya &

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, VP AND SHRI NARENDRA KUMAR BILLAIYA, AM ITA No. 735/Mum/2017 (Assessment Year: 2011-12) ACIT-3(1)(1) M/s. Bajaj Hindusthan Sugar Ltd. Room No. 607, 6th Floor, (Formerly Bajaj Hindusthan Sugar Aayakar Bhavan, Mumbai-400 020 & Industries Ltd.) Bajaj Bhavan, 2nd Floor, Vs. Jamnalal Bajaj Marg, 226, Nariman Point, Mumbai-400 021 PAN/GIR No. AAACB 4351 J (Revenue) : (Assessee) ITA No. 788/Mum/2016 (Assessment Year: 2010-11) Bajaj Hindusthan Sugar Ltd. ACIT-3(1) Bajaj Bhavan, 2nd Floor, 4th Floor, 628, Aaykar Bhavan, Jamnalal Bajaj Marg,…

Mumbai in Dai-ichi Karkaria Ltd. v. Dcit (106 ITD 453) — Cited in 6 Judgments | BharatTax