Multibase India Ltd. v. ITO

93 Taxmann.com 204High Court2018#21755 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2025 to 2025.

Sections most often in play

Section 144 Section 147 Section 254(1)Section 115BBE

Issues it is cited on

section 254(1)appeal before cit(a)delay in filing appeal section 254 reasonable cause condonation of delay section 25 section 144 section 147 section 14 india nfac

Judgments citing Multibase India Ltd. v. ITO

JANVI THREAD PRIVATE LIMITED,SURAT vs. ITO, WARD 1(1)(3), SURAT

In the result, the appeal of the assessee is allowed for statistical purposes

ITA 1007/SRT/2024[2016-17]Status: HeardITAT Surat13 Mar 2025AY 2016-17

Bench: Shri Pawan Singh & Shri Bijayananda Prusethआयकर अपील सं./Ita No. 1005/Srt/2024 (Ay 2013-14) आयकर अपील सं./Ita No. 1006/Srt/2024 (Ay 2014-15) आयकर अपील सं./Ita No. 1007/Srt/2024 (Ay 2016-17) (Physical Court Hearing) Janvi Thread Private Limited, Income Tax Officer, Ward- 3-A, Prathik Apartment, Near Hdfc 1(1)(3), Surat, Room # 113, बनाम Bank, Near Megh Mayur Apartment, 1St Floor, Aaykar Bhawan, Vs Parle Point, Surat-395 007 Majura Gate, Opp. New Civil [Pan : Aaccj 7343 J] Hospital, Surat-395 001 अपीलाथ"/Appellant ""थ" /Respondent

Section 144Section 147Section 254(1)

…आयकर अपीलीय अिधकरण, सूरत "ायपीठ, सूरत IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND SHRI BIJAYANANDA PRUSETH, ACCOUNTANT MEMBER आयकर अपील सं./ITA No. 1005/SRT/2024 (AY 2013-14) आयकर अपील सं./ITA No. 1006/SRT/2024 (AY 2014-15) आयकर अपील सं./ITA No. 1007/SRT/2024 (AY 2016-17) (Physical court hearing) Janvi Thread Private Limited, Income Tax Officer, Ward- 3-A, Prathik Apartment, Near HDFC 1(1)(3), Surat, Room # 113, बनाम Bank, Near Megh Mayur Apartment, 1st Floor, Aaykar Bhawan, Vs Parle Point, Surat-395 007 Majura Gate, Opp. New Civil [PAN : AACCJ 7343 J] Ho…

JANVI THREAD PRIVATE LIMTED,SURAT vs. ITO, WARD 1(1)(3), SURAT

In the result, the appeal of the assessee is allowed for statistical purposes

ITA 1006/SRT/2024[2014-15]Status: HeardITAT Surat13 Mar 2025AY 2014-15

Section 144Section 147Section 254(1)

…आयकर अपीलीय अधिकरण, सूरत न्यायपीठ, सूरत IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND SHRI BIJAYANANDA PRUSETH, ACCOUNTANT MEMBER आयकर अपील सं./ITA No. 1005/SRT/2024 (AY 2013-14) आयकर अपील सं./ITA No. 1006/SRT/2024 (AY 2014-15) आयकर अपील सं./ITA No. 1007/SRT/2024 (AY 2015-16) (Physical court hearing) Janvi Thread Private Limited, 3-A, Prathik Apartment, Near HDFC Bank, Near Megh Mayur Apartment, Parle Point, Surat-395 007 [PAN : AACCJ 7343 J] अपीलार्थी/Appellant बनाम Vs Income Tax Officer, Ward- 1(1)(3), Surat, Room # 113, 1st Floor, Aaykar Bhawan, Majura Ga…

JANVI THREAD PRIVATE LIMITED,SURAT vs. ITO, WARD 1(1)(3), SURAT

In the result, the appeal of the assessee is allowed for statistical purposes

ITA 1005/SRT/2024[2013-14]Status: HeardITAT Surat13 Mar 2025AY 2013-14

Bench: Shri Pawan Singh & Shri Bijayananda Prusethआयकर अपील सं./Ita No. 1005/Srt/2024 (Ay 2013-14) आयकर अपील सं./Ita No. 1006/Srt/2024 (Ay 2014-15) आयकर अपील सं./Ita No. 1007/Srt/2024 (Ay 2015-16) (Physical Court Hearing) Janvi Thread Private Limited, Income Tax Officer, Ward- 3-A, Prathik Apartment, Near Hdfc 1(1)(3), Surat, Room # 113, बनाम Bank, Near Megh Mayur Apartment, 1St Floor, Aaykar Bhawan, Vs Parle Point, Surat-395 007 Majura Gate, Opp. New Civil [Pan : Aaccj 7343 J] Hospital, Surat-395 001 अपीलाथ"/Appellant ""थ" /Respondent

Section 144Section 147Section 254(1)

…आयकर अपीलीय अिधकरण, सूरत "ायपीठ, सूरत IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND SHRI BIJAYANANDA PRUSETH, ACCOUNTANT MEMBER आयकर अपील सं./ITA No. 1005/SRT/2024 (AY 2013-14) आयकर अपील सं./ITA No. 1006/SRT/2024 (AY 2014-15) आयकर अपील सं./ITA No. 1007/SRT/2024 (AY 2015-16) (Physical court hearing) Janvi Thread Private Limited, Income Tax Officer, Ward- 3-A, Prathik Apartment, Near HDFC 1(1)(3), Surat, Room # 113, बनाम Bank, Near Megh Mayur Apartment, 1st Floor, Aaykar Bhawan, Vs Parle Point, Surat-395 007 Majura Gate, Opp. New Civil [PAN : AACCJ 7343 J] Ho…

BAIJNATH GOEL,SURAT vs. ITO, WARD 1(2)(1), SURAT

In the result, the appeal of the assessee is allowed for statistical purposes

ITA 1339/SRT/2024[2017-18]Status: DisposedITAT Surat20 Feb 2025AY 2017-18

Bench: Shri Pawan Singh & Shri Bijayananda Prusethआयकर अपील सं./Ita No. 1339/Srt/2024 (Ay 2017-18) (Physical Court Hearing) Baijnath Goel Income Tax Officer, Ward- 701, Prayag Residency, Parle Point, 1(2)(1), Surat, Room # 116, बनाम B/H Sargam Shopping Centre, 1St Floor, Aaykar Bhawan, Vs Surat-395 007 Majura Gate, Opp. New Civil [Pan : Afipg 6263 N] Hospital, Surat-395 001 अपीलाथ"/Appellant ""थ" /Respondent

Section 115BSection 144Section 254(1)

…आयकर अपीलीय अिधकरण, सूरत "ायपीठ, सूरत IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND SHRI BIJAYANANDA PRUSETH, ACCOUNTANT MEMBER आयकर अपील सं./ITA No. 1339/SRT/2024 (AY 2017-18) (Physical court hearing) Baijnath Goel Income Tax Officer, Ward- 701, Prayag Residency, Parle Point, 1(2)(1), Surat, Room # 116, बनाम B/h Sargam Shopping Centre, 1st Floor, Aaykar Bhawan, Vs Surat-395 007 Majura Gate, Opp. New Civil [PAN : AFIPG 6263 N] Hospital, Surat-395 001 अपीलाथ"/Appellant ""थ" /Respondent िनधा"रती की ओर से /Assessee by Shri Suresh K. Kabra, CA राज" की ओर से /R…