Mullers Charitable Institutions 363 IT 230 (Kar.) 2. DIT(E) v. Sheth Mafatlal Gagalbhai Foundation Trust (

163 Taxmann 19High Court2007#2120 most cited
54

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2016 to 2026.

Sections most often in play

Section 2(15)Section 11Section 12ABSection 12Section 12ASection 12AASection 80GSection 115BBC

Issues it is cited on

section 12ab(1)(a)section 12ab(4)(ii)section 12aa(3)section 12ab(4)cancellation of registrationsection 12ab(1)section 12ab(1)(b)section 2(15)section 13(3)section 13(1)(c)application of incomesection 13(1)

Judgments citing Mullers Charitable Institutions 363 IT 230 (Kar.) 2. DIT(E) v. Sheth Mafatlal Gagalbhai Foundation Trust (

Sri.Jose Thomas, Adoor vs. The DCIT, Cen-Circle, Kottayam

In the result, the appeals of the assessesin ITA no

ITA 29/COCH/2019[2006-07]Status: DisposedITAT Cochin30 Sept 2019AY 2006-07

Bench: S/Shri Chandra Poojari, Am & George George K., Jm

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM & GEORGE GEORGE K., JM I.T.A. Nos. 27 to 31/Coch/2019 Assessment Years : 2004-05 to 2009-10 Jose Thomas, Vs. The Assistant Commissioner of Padijareveettil, Income-tax, Central Circle, Puthenveedu, Kottayam. Adoor P.O., Pathanamthitta-691 523. PAN:ADCPT 9216G] (Assessee-Appellant) (Revenue-Respondent) I.T.A. Nos. 32 to 35/Coch/2019 Assessment Years : 2004-05 to 2007-08 Smt. GracyBabu, Vs. The Assistant Commissioner of Padijareveettil, Income-tax, Central Circle, Puthenveedu, Kottayam. Adoor P.O., Pathanamthi…

Sri.Jose Thomas, Adoor vs. The DCIT, Cen-Circle, Kottayam

In the result, the appeals of the assessesin ITA no

ITA 28/COCH/2019[2005-06]Status: DisposedITAT Cochin30 Sept 2019AY 2005-06

Bench: S/Shri Chandra Poojari, Am & George George K., Jm

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM & GEORGE GEORGE K., JM I.T.A. Nos. 27 to 31/Coch/2019 Assessment Years : 2004-05 to 2009-10 Jose Thomas, Vs. The Assistant Commissioner of Padijareveettil, Income-tax, Central Circle, Puthenveedu, Kottayam. Adoor P.O., Pathanamthitta-691 523. PAN:ADCPT 9216G] (Assessee-Appellant) (Revenue-Respondent) I.T.A. Nos. 32 to 35/Coch/2019 Assessment Years : 2004-05 to 2007-08 Smt. GracyBabu, Vs. The Assistant Commissioner of Padijareveettil, Income-tax, Central Circle, Puthenveedu, Kottayam. Adoor P.O., Pathanamthi…

Sri.Jose Thomas, Adoor vs. The DCIT, Cen-Circle, Kottayam

In the result, the appeals of the assessesin ITA no

ITA 27/COCH/2019[2004-05]Status: DisposedITAT Cochin30 Sept 2019AY 2004-05

Bench: S/Shri Chandra Poojari, Am & George George K., Jm

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM & GEORGE GEORGE K., JM I.T.A. Nos. 27 to 31/Coch/2019 Assessment Years : 2004-05 to 2009-10 Jose Thomas, Vs. The Assistant Commissioner of Padijareveettil, Income-tax, Central Circle, Puthenveedu, Kottayam. Adoor P.O., Pathanamthitta-691 523. PAN:ADCPT 9216G] (Assessee-Appellant) (Revenue-Respondent) I.T.A. Nos. 32 to 35/Coch/2019 Assessment Years : 2004-05 to 2007-08 Smt. GracyBabu, Vs. The Assistant Commissioner of Padijareveettil, Income-tax, Central Circle, Puthenveedu, Kottayam. Adoor P.O., Pathanamthi…

The ACIT Cen-Circle, Kottayam vs. Smt.Gracy Babu, Adoor P.O

In the result, the appeals of the assesses in ITA no

ITA 239/COCH/2019[2011-12]Status: DisposedITAT Cochin30 Sept 2019AY 2011-12

Bench: S/Shri Chandra Poojari, Am & George George K., Jm

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM & GEORGE GEORGE K., JM I.T.A. Nos. 27 to 31/Coch/2019 Assessment Years : 2004-05 to 2009-10 Jose Thomas, Vs. The Assistant Commissioner of Padijareveettil, Income-tax, Central Circle, Puthenveedu, Kottayam. Adoor P.O., Pathanamthitta-691 523. PAN:ADCPT 9216G] (Assessee-Appellant) (Revenue-Respondent) I.T.A. Nos. 32 to 35/Coch/2019 Assessment Years : 2004-05 to 2007-08 Smt. Gracy Babu, Vs. The Assistant Commissioner of Padijareveettil, Income-tax, Central Circle, Puthenveedu, Kottayam. Adoor P.O., Pathanamth…

The ACIT, Cen-Circle, Kottayam vs. Sri.Jose Thomas, Adoor

In the result, the appeals of the assesses in ITA no

ITA 238/COCH/2019[2011-12]Status: DisposedITAT Cochin30 Sept 2019AY 2011-12

Bench: S/Shri Chandra Poojari, Am & George George K., Jm

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM & GEORGE GEORGE K., JM I.T.A. Nos. 27 to 31/Coch/2019 Assessment Years : 2004-05 to 2009-10 Jose Thomas, Vs. The Assistant Commissioner of Padijareveettil, Income-tax, Central Circle, Puthenveedu, Kottayam. Adoor P.O., Pathanamthitta-691 523. PAN:ADCPT 9216G] (Assessee-Appellant) (Revenue-Respondent) I.T.A. Nos. 32 to 35/Coch/2019 Assessment Years : 2004-05 to 2007-08 Smt. Gracy Babu, Vs. The Assistant Commissioner of Padijareveettil, Income-tax, Central Circle, Puthenveedu, Kottayam. Adoor P.O., Pathanamth…

Sri.Jose Thomas, Adoor P.O., Pathanamthitta vs. The ACIT, Cen-Circle, Kottayam

In the result, the appeals of the assessesin ITA no

ITA 213/COCH/2019[2011-12]Status: DisposedITAT Cochin30 Sept 2019AY 2011-12

Bench: S/Shri Chandra Poojari, Am & George George K., Jm

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM & GEORGE GEORGE K., JM I.T.A. Nos. 27 to 31/Coch/2019 Assessment Years : 2004-05 to 2009-10 Jose Thomas, Vs. The Assistant Commissioner of Padijareveettil, Income-tax, Central Circle, Puthenveedu, Kottayam. Adoor P.O., Pathanamthitta-691 523. PAN:ADCPT 9216G] (Assessee-Appellant) (Revenue-Respondent) I.T.A. Nos. 32 to 35/Coch/2019 Assessment Years : 2004-05 to 2007-08 Smt. GracyBabu, Vs. The Assistant Commissioner of Padijareveettil, Income-tax, Central Circle, Puthenveedu, Kottayam. Adoor P.O., Pathanamthi…

Mrs.Gracy Babu, Adoor P.O., Pathanamthitta vs. The DCIT, Cen-Circle, Kottayam

In the result, the appeals of the assessesin ITA no

ITA 210/COCH/2019[2011-12]Status: DisposedITAT Cochin30 Sept 2019AY 2011-12

Bench: S/Shri Chandra Poojari, Am & George George K., Jm

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM & GEORGE GEORGE K., JM I.T.A. Nos. 27 to 31/Coch/2019 Assessment Years : 2004-05 to 2009-10 Jose Thomas, Vs. The Assistant Commissioner of Padijareveettil, Income-tax, Central Circle, Puthenveedu, Kottayam. Adoor P.O., Pathanamthitta-691 523. PAN:ADCPT 9216G] (Assessee-Appellant) (Revenue-Respondent) I.T.A. Nos. 32 to 35/Coch/2019 Assessment Years : 2004-05 to 2007-08 Smt. GracyBabu, Vs. The Assistant Commissioner of Padijareveettil, Income-tax, Central Circle, Puthenveedu, Kottayam. Adoor P.O., Pathanamthi…

M/S. Bhandari Group of Hospitals & Institutions, Indore vs. The CIT - I, Indore

In the result, both the appeal of assessee in ITANo

ITA 657/IND/2014[-]Status: DisposedITAT Indore03 Jan 2019

Bench: Shri Kul Bharat & Shri Manish Borad

Section 12ASection 12MSection 25Section 25(1)Section 25(8)(b)Section 80G

…आयकर अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER AND SHRI MANISH BORAD, ACCOUNTANT MEMBER ITA Nos.656 & 657/Ind/2014 Assessment Year: NA Bhandari Group Of Hospitals CIT- I, & Institutions, Indore बनाम/ 181, Clerk Colony, Vs. Indore (M.P.) (Appellant) (Revenue ) P.A. No.AAFCB3908A Appellant by Shri Girish Agrawal, Adv. CA Respondent by Shri Ashima Gupta, CIT-DR Date of Hearing: 27.11.2018 Date of Pronouncement: 03 .01.2019 आदेश / O R D E R PER KUL BHARAT, J.M: These two appeals by the assessee are against orders of the…

M/S. Bhandari Group of Hospitals & Institutions, Indore vs. The CIT - I, Indore

In the result, both the appeal of assessee in ITANo

ITA 656/IND/2014[-]Status: DisposedITAT Indore03 Jan 2019

Bench: Shri Kul Bharat & Shri Manish Borad

Section 12ASection 12MSection 25Section 25(1)Section 25(8)(b)Section 80G

…आयकर अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER AND SHRI MANISH BORAD, ACCOUNTANT MEMBER ITA Nos.656 & 657/Ind/2014 Assessment Year: NA Bhandari Group Of Hospitals CIT- I, & Institutions, Indore बनाम/ 181, Clerk Colony, Vs. Indore (M.P.) (Appellant) (Revenue ) P.A. No.AAFCB3908A Appellant by Shri Girish Agrawal, Adv. CA Respondent by Shri Ashima Gupta, CIT-DR Date of Hearing: 27.11.2018 Date of Pronouncement: 03 .01.2019 आदेश / O R D E R PER KUL BHARAT, J.M: These two appeals by the assessee are against orders of the…

Sri Mayapur Dham Pilgrim and Visitor'S Trust, Nadia vs. CIT(Exemptions), Kolkata

In the result the appeal by the assessee is allowed

ITA 1165/KOL/2016[]Status: DisposedITAT Kolkata03 May 2017

Bench: Hon’Ble Sri N.V.Vasudevan, Jm & Shri Waseem Ahmed, Am ] I.T.A No. 1165/Kol/2016

For Appellant: Shri A.K.Tibrewal, FCAFor Respondent: Shri Goulen Hangshing, CIT(DR)
Section 12ASection 133ASection 80G

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : KOLKATA [Before Hon’ble Sri N.V.Vasudevan, JM & Shri Waseem Ahmed, AM ] I.T.A No. 1165/Kol/2016 Sri Mayapur Dham Pilgrim and -vs.- C.I.T. (Exemptions) Visitors Trust, Nadia Kolkata [PAN : AAATM 4948 D] (Respondent) (Appellant) For the Appellant : Shri A.K.Tibrewal, FCA For the Respondent : Shri Goulen Hangshing, CIT(DR) Date of Hearing : 18.04.2017. Date of Pronouncement : 03.05.2017. ORDER Per N.V.Vasudevan, JM This is an appeal by the Assessee against the order dated 17.03.2016 of C.I.T. (Exemptions), Kolkata passed u/s 12AA(3) of the Income Tax Act, 1961 w…

Jagannath Gupta Family Trust, Kolkata vs. The CIT(Exemptions), Kolkata

ITA 597/KOL/2016[]Status: DisposedITAT Kolkata10 Apr 2017

Bench: : Shri S.S. Viswanethra Ravi & Shri Dr. A.L. Saini

Section 12Section 12ASection 132

…IN THE INCOME TAX APPELLATE TRIBUNAL, KOLKATA ‘B’ BENCH, KOLKATA Before : Shri S.S. Viswanethra Ravi, Judicial Member and Shri Dr. A.L. Saini, Accountant Member I.T.A No. 597/KOL/2016 Jagannath Gupta Family Trust PAN: AAATJ9833G 26 Ganesh Chandra Avenue, 1st Floor, Kolkata-13 ….Appellant -Vs- C.I.T(Exemptions), Kolkata ….Respondent Appearances by: Shri N.K. Poddar, Senior Advocate, ld. AR for the assessee Dr. Amlan Tripathy, CIT, ld.DR for the revenue Date of hearing : 10-01-2017 Date of pronouncement : 10-04-2017 ORDER Shri. S.S.Viswanethra Ravi, JM: This appeal by the Assessee is against the order d…

Kunti Naman Pharma & Technology Science Society, Haridwar vs. CIT, Dehradun

In the result, the appeal of the Assessee is allowed

ITA 114/DEL/2014[]Status: DisposedITAT Delhi04 Jan 2017

Bench: Shri H.S. Sidhu & Shri Prashant Maharishi

For Appellant: Sh. Piyush Kaushik, AdvFor Respondent: Ms. Rachna Singh, CIT(DR)
Section 12ASection 13(1)Section 2(15)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “D”, NEW DELHI BEFORE SHRI H.S. SIDHU, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER I.T.A.No.114/Del/2014 A.Y. : ------------ KUNTI NAMAN PHARMA & COMMISSIONER OF INCOME TECHNOLOGY SCIENCE SOCIETY VS. TAX, C/O ANIL ASHOK & ASSOCIATES, DEHRADUN CHARTERED ACCOUNTANTS, 1ST FLOOR, VERMA SWEETS, ARYA NAGAR, JWALAPUR, HARIDWAR (UTTARAKHAND) (PAN: AAATK9002E) (APPELLANT) (RESPONDENT) Assessee by : Sh. Piyush Kaushik, Adv. Department by : Ms. Rachna Singh, CIT(DR) ORDER PER H.S. SIDHU, JM The Assessee has filed the present appeal against the impugned…

M/S. Deshpande Educational Trust, Hubli vs. Asst Commissioner of Income Tax, Hubli

In the result, both the appeals of the assessee are dismissed

ITA 1422/BANG/2016[2011-12]Status: DisposedITAT Bangalore13 Oct 2016AY 2011-12

Bench: Shri A. K. Garodia & Smt Asha Vijayaraghavan

For Appellant: Shri H. N. Khincha, C. AFor Respondent: Shri Tshering Ongda, JCIT
Section 11Section 12ASection 2

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH ‘A’, BANGALORE BEFORE SHRI A. K. GARODIA, ACCOUNTANT MEMBER AND SMT ASHA VIJAYARAGHAVAN, JUDICIAL MEMBER ITA No.1422 & 1423 (Bang) 2016 (Assessment year : 2011-12 & 2012-13) Deshpande Education Trust, BVBCET Campus, Vidyanagar, Hubli - 580031 PAN: AABTD4450G Appellant Vs The ACIT, Circle 1(1), Hubli Respondent Assessee by : Shri H. N. Khincha, C. A. Revenue by : Shri Tshering Ongda, JCIT Date of hearing : 26-09-2016 Date of pronouncement: : 13-10-2016 O R D E R PER SHRI A.K.GARODIA, AM Both these are appeals are filed by the assessee and these are di…

M/S. Shree Balaji Educational Trust, Haridwar vs. CIT, Dehradun

In the result, appeal of the assessee is allowed in the manner as indicated above

ITA 877/DEL/2014[]Status: DisposedITAT Delhi18 Mar 2016

Bench: Sh. G.D. Agrawal V.P. & Sh. C.M. Garg, J.M Shree Balaji Educational Trust Vs Cit C/O Anil Ashok & Associates, Ca Dehradun 1St Floor Verma Sweets, Arya Nagar, Jwalapur Haridwar Appellant Respondent

For Appellant: Sh. Piyush Kaushik, AdvFor Respondent: Sh. Munish Kumar, CIT DR
Section 12ASection 2(15)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘G’ NEW DELHI Before Sh. G.D. Agrawal V.P. and Sh. C.M. Garg, J.M Shree Balaji Educational Trust VS CIT C/o Anil Ashok & associates, CA Dehradun 1st Floor Verma Sweets, Arya Nagar, Jwalapur Haridwar APPELLANT RESPONDENT PAN No. AALTS2383M Appellant by: Sh. Piyush Kaushik, Adv. Respondent by: Sh. Munish Kumar, CIT DR Date of final hearing : 08/02/2016 Date of pronouncement : 18.03.2016 ORDER Per C.M. Garg, JM 1. This appeal by the applicant trust has been filed against the order of the CIT, Dehradun dated 17.10.2013 by which the application of the appellant seekin…