MSPL Limited v. Principal Commissioner of Income

127 Taxmann.com 379High Court2021#22415 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2023 to 2023.

Judgments citing MSPL Limited v. Principal Commissioner of Income

GUNJAN ARORA,YAMUNA NAGAR vs. ITO WARD-5, YAMUNA NAGAR

ITA 2809/DEL/2022[2011-12]Status: DisposedITAT Delhi07 Jul 2023AY 2011-12

Bench: Sh. G. S. Pannu, Hon’Ble & Sh. Anubhav Sharmash. Gunjan Arora Vs. Ito, House No. 633, Ward-5, Mata Mohalla Vpo. Yamuna Nagar Radaur, Tehsil Jagadhri Yamuna Nagar Pan : Ahlpa1555A (Appellant) (Respondent)

Section 144

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘SMC’ : NEW DELHI) BEFORE SH. G. S. PANNU, HON’BLE PRESIDENT AND SH. ANUBHAV SHARMA, JUDICIAL MEMBER Sh. Gunjan Arora Vs. ITO, House No. 633, Ward-5, Mata Mohalla VPO. Yamuna Nagar Radaur, Tehsil Jagadhri Yamuna Nagar PAN : AHLPA1555A (APPELLANT) (RESPONDENT) Assessee by Sh. Anmol Jagga, Adv. Revenue by Sh. Sanjay Kumar, Sr. DR Date of hearing: 07.07.2023 Date of Pronouncement: 07.07.2023 ORDER PER ANUBHAV SHARMA, JM: Heard and perused the record. 2. The appeal has been preferred by the Assessee against the order dated 10.10.2022 of CIT(A), National Faceless…

CAPGEMINI TECHNOLOGY SERVICES INDIA LTD,(SUCCESSOR TO CAPGEMINI INDIA PVT LTD),,NAVI MUMBAI vs. ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 11,, PUNE

Appeal is dismissed in above terms

ITA 294/PUN/2018[2012-13]Status: DisposedITAT Pune04 Jul 2023AY 2012-13

Bench: Shri Satbeer Singh Godara & Dr. Dipak P. Ripote

For Appellant: Shri M.P. Lohia &For Respondent: Shri Shishir Srivastava

Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE “C” BENCH : PUNE BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR. DIPAK P. RIPOTE, ACCOUNTANT MEMBER ITA.No.294/PUN./2018 Assessment Year 2012-2013 Capgemini Technology The ACIT, Circle-11, Services India Limited, Airoli Knowledge Park, Room No.212, 2nd Floor, Plot No.IT-1, IT-2, IT-1/PT, vs., PMT Commercial Building, TTC Industrial Area, Thane- Belapur Road, Airoli, Shanker Seth Road, Navi Mumbai – 400 708 Swargate, Pune. Maharashtra. PAN AABCM4573E PIN – 411 037. [Erstwhile PAN AAACK2632B] (Appellant) (Respondent) For Assessee : Shri M.P. Lohia & Shri Nikhil Ti…

ABB SWITZERLAND LTD. ,BANGALORE vs. DCIT( INTERNATIONAL TAXATION), CIRCLE 1(1), BANGALORE, BANGALORE

ITA 6115/MUM/2019[2014-15]Status: DisposedITAT Mumbai01 Feb 2023AY 2014-15

Bench: Shri Amit Shukla, Jm & Shri S. Rifaur Rahman, Am आयकरअपीलसं./ I.T.A. No. 6115/Mum/2019 (ननधधारणवर्ा / Assessment Year: 2014-15) Dcit(Intl. Tax.) Cirle- Abb Switzerland Limited (In 1(1), The Case Of Erstwhile Abb Technology Limited, Since Merged) R. No. 441, 4Th Floor, बनाम/ C/O- Abb India Ltd. Bmtc Building 80 Feet World Trade Centre, Brigade Vs. Road, Koramangala, Gateway No. 26/1, Dr. Bangalore, Rajkumar Road, Malleshwarm Karnataka-560095 West Bangalore-560055 स्थधयीलेखधसं./जीआइआरसं./ Pan No. Aacca9979R (अपीलधथी/Appellant) (प्रत्यथी / Respondent) : अपीलधथीकीओरसे/ Appellant By : Shri Nikhil Tiwari, Ld. Ar प्रत्यथीकीओरसे/Respondent By : Shri Soumendu Kumar Dash, Ld. Dr सुनवधईकीतधरीख/ : 01.02.2023 Date Of Hearing घोर्णधकीतधरीख / : 01.02.2023 Date Of Pronouncement आदेश / O R D E R Per Amit Shukla: The Aforesaid Appeal Has Been Filed By The Assessee Against The Impugned Order Dated 29.03.2019, Passed By Ld. Cit(A)-12

For Appellant: Shri Nikhil Tiwari, Ld. ARFor Respondent: Shri Soumendu Kumar

Section 127Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JM & SHRI S. RIFAUR RAHMAN, AM आयकरअपीलसं./ I.T.A. No. 6115/Mum/2019 (ननधधारणवर्ा / Assessment Year: 2014-15) DCIT(Intl. Tax.) Cirle- ABB Switzerland Limited (in 1(1), the case of erstwhile ABB Technology Limited, since merged) R. No. 441, 4th floor, बनाम/ C/o- ABB India Ltd. BMTC Building 80 Feet World Trade Centre, Brigade Vs. Road, Koramangala, Gateway No. 26/1, Dr. Bangalore, Rajkumar Road, Malleshwarm Karnataka-560095 West Bangalore-560055 स्थधयीलेखधसं./जीआइआरसं./ PAN No. AACCA9979R (अपीलधथी/Appellant) (प्रत्यथी / Respondent) : अ…