Ms. Swati Pawa v. DCIT

103 Taxmann.com 300High Court2019#4271 most cited

What is Ms. Swati Pawa v. DCIT authority for?

The Commissioner (Appeals) may pass an order on the basis of material available on hand if the assessee fails to comply with notices despite sufficient opportunity. However, the Tribunal may restore appeals to the AO if similar cases on similar facts were restored.

27

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2019 to 2025.

Also referred to as

Ms. Swati Pawa · section 143(3) · section 234A · section 234B · section 234C · section 250(1) · section 251(1) · non-speaking order · service of notice · Commissioner (Appeals) · opportunity of hearing · material on record

Sections most often in play

Section 143(3)Section 234ASection 234BSection 234CSection 250Section 251Section 115BBESection 142(1)

Issues it is cited on

section 250(1)section 251(2)section 251(1)section 251(1)(a)section 250(4)section 246section 246anon-speaking ordersection 251service of noticesection 250(6)commissioner (appeals)

Judgments citing Ms. Swati Pawa v. DCIT

Sh. Manoj Kumar Jain, New Delhi vs. DCIT, Ghaziabad

ITA 2543/DEL/2016[2006-07]Status: DisposedITAT Delhi04 Jun 2019AY 2006-07

Bench: Shri K.N. Chary & Shri Anadee Nath Misshra

For Appellant: Shri Kapil Goel, AdvFor Respondent: Smt. Naina Soin Kapil, Sr. DR
Section 271B

…ITA No.2531/Del/2016 and other appeals. Sh. Vishnu Bhagwan, Sh. Pankaj Sharma and Sh. Manoj Kumar Jain IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH: ‘D’: NEW DELHI) BEFORE SHRI K.N. CHARY, JUDICIAL MEMBER AND SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER ITA Nos:- 2531, 2533 and 2535/Del/2016 (Assessment Years: 2009-10, 2010-11 and 2011-12) Vishnu Bhagwan, Dy. Commissioner of Income 118, Sukhi Mal, Vs. Tax, Dasna Gate, Central Circle, Ghaziabad. Ghaziabad. PAN No: AKEPB0169K APPELLANT RESPONDENT ITA Nos:- 2538, 2540/Del/2016 (Assessment Years: 2010-11 and 2011-12) Pankaj Sharma, Dy. Commissioner of Inc…

Sh. Manoj Kumar Jain, New Delhi vs. DCIT, Ghaziabad

ITA 2542/DEL/2016[2005-06]Status: DisposedITAT Delhi04 Jun 2019AY 2005-06

Bench: Shri K.N. Chary & Shri Anadee Nath Misshra

For Appellant: Shri Kapil Goel, AdvFor Respondent: Smt. Naina Soin Kapil, Sr. DR
Section 271B

…ITA No.2531/Del/2016 and other appeals. Sh. Vishnu Bhagwan, Sh. Pankaj Sharma and Sh. Manoj Kumar Jain IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH: ‘D’: NEW DELHI) BEFORE SHRI K.N. CHARY, JUDICIAL MEMBER AND SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER ITA Nos:- 2531, 2533 and 2535/Del/2016 (Assessment Years: 2009-10, 2010-11 and 2011-12) Vishnu Bhagwan, Dy. Commissioner of Income 118, Sukhi Mal, Vs. Tax, Dasna Gate, Central Circle, Ghaziabad. Ghaziabad. PAN No: AKEPB0169K APPELLANT RESPONDENT ITA Nos:- 2538, 2540/Del/2016 (Assessment Years: 2010-11 and 2011-12) Pankaj Sharma, Dy. Commissioner of Inc…

Pankaj Sharma, New Delhi vs. DCIT, Ghaziabad

ITA 2540/DEL/2016[2011-12]Status: DisposedITAT Delhi04 Jun 2019AY 2011-12

Bench: Shri K.N. Chary & Shri Anadee Nath Misshra

For Appellant: Shri Kapil Goel, AdvFor Respondent: Smt. Naina Soin Kapil, Sr. DR
Section 271B

…ITA No.2531/Del/2016 and other appeals. Sh. Vishnu Bhagwan, Sh. Pankaj Sharma and Sh. Manoj Kumar Jain IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH: ‘D’: NEW DELHI) BEFORE SHRI K.N. CHARY, JUDICIAL MEMBER AND SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER ITA Nos:- 2531, 2533 and 2535/Del/2016 (Assessment Years: 2009-10, 2010-11 and 2011-12) Vishnu Bhagwan, Dy. Commissioner of Income 118, Sukhi Mal, Vs. Tax, Dasna Gate, Central Circle, Ghaziabad. Ghaziabad. PAN No: AKEPB0169K APPELLANT RESPONDENT ITA Nos:- 2538, 2540/Del/2016 (Assessment Years: 2010-11 and 2011-12) Pankaj Sharma, Dy. Commissioner of Inc…

Pankaj Sharma, New Delhi vs. DCIT, Ghaziabad

ITA 2538/DEL/2016[2010-11]Status: DisposedITAT Delhi04 Jun 2019AY 2010-11

Bench: Shri K.N. Chary & Shri Anadee Nath Misshra

For Appellant: Shri Kapil Goel, AdvFor Respondent: Smt. Naina Soin Kapil, Sr. DR
Section 271B

…ITA No.2531/Del/2016 and other appeals. Sh. Vishnu Bhagwan, Sh. Pankaj Sharma and Sh. Manoj Kumar Jain IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH: ‘D’: NEW DELHI) BEFORE SHRI K.N. CHARY, JUDICIAL MEMBER AND SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER ITA Nos:- 2531, 2533 and 2535/Del/2016 (Assessment Years: 2009-10, 2010-11 and 2011-12) Vishnu Bhagwan, Dy. Commissioner of Income 118, Sukhi Mal, Vs. Tax, Dasna Gate, Central Circle, Ghaziabad. Ghaziabad. PAN No: AKEPB0169K APPELLANT RESPONDENT ITA Nos:- 2538, 2540/Del/2016 (Assessment Years: 2010-11 and 2011-12) Pankaj Sharma, Dy. Commissioner of Inc…

Vishnu Bhagwan, New Delhi vs. DCIT, Ghaziabad

ITA 2535/DEL/2016[2011-12]Status: DisposedITAT Delhi04 Jun 2019AY 2011-12

Bench: Shri K.N. Chary & Shri Anadee Nath Misshra

For Appellant: Shri Kapil Goel, AdvFor Respondent: Smt. Naina Soin Kapil, Sr. DR
Section 271B

…ITA No.2531/Del/2016 and other appeals. Sh. Vishnu Bhagwan, Sh. Pankaj Sharma and Sh. Manoj Kumar Jain IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH: ‘D’: NEW DELHI) BEFORE SHRI K.N. CHARY, JUDICIAL MEMBER AND SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER ITA Nos:- 2531, 2533 and 2535/Del/2016 (Assessment Years: 2009-10, 2010-11 and 2011-12) Vishnu Bhagwan, Dy. Commissioner of Income 118, Sukhi Mal, Vs. Tax, Dasna Gate, Central Circle, Ghaziabad. Ghaziabad. PAN No: AKEPB0169K APPELLANT RESPONDENT ITA Nos:- 2538, 2540/Del/2016 (Assessment Years: 2010-11 and 2011-12) Pankaj Sharma, Dy. Commissioner of Inc…

Vishnu Bhagwan, New Delhi vs. DCIT, Ghaziabad

ITA 2533/DEL/2016[2010-11]Status: DisposedITAT Delhi04 Jun 2019AY 2010-11

Bench: Shri K.N. Chary & Shri Anadee Nath Misshra

For Appellant: Shri Kapil Goel, AdvFor Respondent: Smt. Naina Soin Kapil, Sr. DR
Section 271B

…ITA No.2531/Del/2016 and other appeals. Sh. Vishnu Bhagwan, Sh. Pankaj Sharma and Sh. Manoj Kumar Jain IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH: ‘D’: NEW DELHI) BEFORE SHRI K.N. CHARY, JUDICIAL MEMBER AND SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER ITA Nos:- 2531, 2533 and 2535/Del/2016 (Assessment Years: 2009-10, 2010-11 and 2011-12) Vishnu Bhagwan, Dy. Commissioner of Income 118, Sukhi Mal, Vs. Tax, Dasna Gate, Central Circle, Ghaziabad. Ghaziabad. PAN No: AKEPB0169K APPELLANT RESPONDENT ITA Nos:- 2538, 2540/Del/2016 (Assessment Years: 2010-11 and 2011-12) Pankaj Sharma, Dy. Commissioner of Inc…

Vishnu Bhagwan, New Delhi vs. DCIT, Ghaziabad

ITA 2531/DEL/2016[2009-10]Status: DisposedITAT Delhi04 Jun 2019AY 2009-10

Bench: Shri K.N. Chary & Shri Anadee Nath Misshra

For Appellant: Shri Kapil Goel, AdvFor Respondent: Smt. Naina Soin Kapil, Sr. DR
Section 271B

…ITA No.2531/Del/2016 and other appeals. Sh. Vishnu Bhagwan, Sh. Pankaj Sharma and Sh. Manoj Kumar Jain IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH: ‘D’: NEW DELHI) BEFORE SHRI K.N. CHARY, JUDICIAL MEMBER AND SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER ITA Nos:- 2531, 2533 and 2535/Del/2016 (Assessment Years: 2009-10, 2010-11 and 2011-12) Vishnu Bhagwan, Dy. Commissioner of Income 118, Sukhi Mal, Vs. Tax, Dasna Gate, Central Circle, Ghaziabad. Ghaziabad. PAN No: AKEPB0169K APPELLANT RESPONDENT ITA Nos:- 2538, 2540/Del/2016 (Assessment Years: 2010-11 and 2011-12) Pankaj Sharma, Dy. Commissioner of Inc…