Mrs. Lata Vasudeva v. Addl. CIT

DINESH DATTATRAY BORUDE,MUMBAI vs. ITO 31(2)(3), MUMBAI

In the result, appeal of the assessee is allowed in terms of the above

Bench: Shri Mahavir Singh & Shri M. Balaganesh: A.Y : 2011-12

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “C”, MUMBAI BEFORE SHRI MAHAVIR SINGH, JUDICIAL MEMBER AND SHRI M. BALAGANESH, ACCOUNTANT MEMBER : A.Y : 2011-12 Dinesh Dattatray Borude Vs. ITO-31(2)(2), 1602, Sejal Tower, Sejal Park, Mumbai (Respondent) Off Link Road, Goregaon (W), Mumbai 400 104. (Appellant) PAN : AKCPB3959R Appellant by : Shri Ramkrishna R. Lingsur Respondent by : Shri Kumar Padmapani Bora Date of Hearing : 05/11/2019 Date of Pronouncement: 05/11/2019 O R D E R PER MAHAVIR SINGH, JUDICIAL MEMBER This appeal is filed by the assessee against the order of CIT(A)-42, Mumbai dated 01.03.201…

ASHUTOSH V. JHAVERI,MUMBAI vs. ITO - 17(1)(2), MUMBAI

Bench: Shri C.N. Prasad () & Shri N.K. Pradhan () Assessment Year: 2011-12 Income Tax Officer - Mr. Ashutosh V. Jhaveri 259, 17(1)(2), Room No 116, Vs. 2Nd Floor, Shroff Chambers, 1St Floor, Aayakar Bazaar Gate Street, Mumbai- Bhavan,M.K. Road, 400001. Mumbai-400020 Pan No. Abapj2406L Appellant Respondent Assessment Year: 2011-12 Mr. Ashutosh V. Jhaveri Income Tax Officer - 259, 2Nd Floor, Shroff Vs. 17(1)(2), Room No 116, Chambers, Bazaar Gate 1St Floor, Aayakar Street, Mumbai-400001. Bhavan,M.K. Road, Mumbai-400020 Pan No. Abapj2406L Appellant Respondent Revenue By : Mr.Raveev Gubgotra & Mr. Chaudhary Arunkumar Singh, Drs Assessee By : Mr. Mehul Choksi, Ar Last Date Of Hearing : 29.03.2019 Date Of Pronouncement: 24/06/2019

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “F” MUMBAI BEFORE SHRI C.N. PRASAD (JUDICIAL MEMBER) AND SHRI N.K. PRADHAN (ACCOUNTANT MEMBER) Assessment Year: 2011-12 Income Tax Officer - Mr. Ashutosh V. Jhaveri 259, 17(1)(2), Room No 116, Vs. 2nd floor, Shroff Chambers, 1st Floor, Aayakar Bazaar Gate Street, Mumbai- Bhavan,M.K. Road, 400001. Mumbai-400020 PAN No. ABAPJ2406L Appellant Respondent Assessment Year: 2011-12 Mr. Ashutosh V. Jhaveri Income Tax Officer - 259, 2nd floor, Shroff Vs. 17(1)(2), Room No 116, Chambers, Bazaar Gate 1st Floor, Aayakar Street, Mumbai-400001. Bhavan,M.K. Road, Mumbai-400020…

ITO 17(1)(2), MUMBAI vs. ASUTOSH V. JHAVERI, MUMBAI

Bench: Shri C.N. Prasad () & Shri N.K. Pradhan () Assessment Year: 2011-12 Income Tax Officer - Mr. Ashutosh V. Jhaveri 259, 17(1)(2), Room No 116, Vs. 2Nd Floor, Shroff Chambers, 1St Floor, Aayakar Bazaar Gate Street, Mumbai- Bhavan,M.K. Road, 400001. Mumbai-400020 Pan No. Abapj2406L Appellant Respondent Assessment Year: 2011-12 Mr. Ashutosh V. Jhaveri Income Tax Officer - 259, 2Nd Floor, Shroff Vs. 17(1)(2), Room No 116, Chambers, Bazaar Gate 1St Floor, Aayakar Street, Mumbai-400001. Bhavan,M.K. Road, Mumbai-400020 Pan No. Abapj2406L Appellant Respondent Revenue By : Mr.Raveev Gubgotra & Mr. Chaudhary Arunkumar Singh, Drs Assessee By : Mr. Mehul Choksi, Ar Last Date Of Hearing : 29.03.2019 Date Of Pronouncement: 24/06/2019

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “F” MUMBAI BEFORE SHRI C.N. PRASAD (JUDICIAL MEMBER) AND SHRI N.K. PRADHAN (ACCOUNTANT MEMBER) Assessment Year: 2011-12 Income Tax Officer - Mr. Ashutosh V. Jhaveri 259, 17(1)(2), Room No 116, Vs. 2nd floor, Shroff Chambers, 1st Floor, Aayakar Bazaar Gate Street, Mumbai- Bhavan,M.K. Road, 400001. Mumbai-400020 PAN No. ABAPJ2406L Appellant Respondent Assessment Year: 2011-12 Mr. Ashutosh V. Jhaveri Income Tax Officer - 259, 2nd floor, Shroff Vs. 17(1)(2), Room No 116, Chambers, Bazaar Gate 1st Floor, Aayakar Street, Mumbai-400001. Bhavan,M.K. Road, Mumbai-400020…