ANIL BHARDWAJ,ZAMBIA vs. DCIT-ACIT-INT-TAX GURGAON, GURGAON
In the result, the Appeal filed by the Assessee is allowed
ITA 1250/DEL/2024[2020-21]Status: DisposedITAT Delhi29 Aug 2024AY 2020-21
Bench: Dr. B. R. R. Kumar & Shri Yogesh Kumar U.S.I.T.A. No. 1250/Del/2024 (A.Y 2020-21) Anil Bhardwaj Dcit/Acit 5994, Benakale Road, P. O Vs. International Tax, Box No. 31776, Northmead, Office Of Acit-Dcit Int- Near Rhodes Park School, Tax, Gurgaon Lusaka-10101, Zambia, Ny (Respondent) Pan No. Anlpb2321F (Appellant)
For Appellant: Sh. Shailesh Kumar, CA
Section 143(3)Section 144C(13)Section 54Section 54F
…1 Anil Bhardwaj Zambia IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘D’ NEW DELHI BEFORE Dr. B. R. R. KUMAR, ACCOUNTANT MEMBER AND SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER I.T.A. No. 1250/DEL/2024 (A.Y 2020-21) Anil Bhardwaj DCIT/ACIT 5994, Benakale Road, P. O Vs. International Tax, Box No. 31776, Northmead, Office of ACIT-DCIT INT- Near Rhodes Park School, TAX, Gurgaon Lusaka-10101, Zambia, NY (RESPONDENT) PAN No. ANLPB2321F (APPELLANT) Assessee by : Sh. Shailesh Kumar, CA Department Sh. Vijay B Vasanta, CIT DR by: Date of Hearing 07.08.2024 Date of Pronouncement 29.08.2024 ORDER PER YOGESH KUMAR U.…