Moser Baer India Ltd. v. DCIT

212 Taxmann 139High Court#19877 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 361,891 Indian tax judgments — from 2015 to 2019.

Judgments citing Moser Baer India Ltd. v. DCIT

DCIT, New Delhi vs. M/S. Dsl Software Ltd., New Delhi

In the result, all the three appeals of the Revenue and cross objection of the assessee are dismissed

ITA 3723/DEL/2014[2005-06]Status: DisposedITAT Delhi30 Apr 2019AY 2005-06

Bench: : Shri Amit Shukla & Shri L.P. Sahu

Section 10BSection 143(3)Section 148Section 14ASection 80HSection 90

…In the Income-Tax Appellate Tribunal, Delhi Bench ‘B’, New Delhi Before : Shri Amit Shukla, Judicial Member And Shri L.P. Sahu, Accountant Member ITA No. 3722/Del/2014 & 3723/Del/2014 Assessment Years: 2002-03 & 2005-06 DCIT, Central Circle-2, vs. DSL Software Ltd. (Now amalgamated New Delhi. with HCL Technologies Ltd.), 806, Siddharth, 96, Nehru Place, New Delhi. PAN- AAACH1545P (Appellant) (Respondent) Assessment Year: 2003-04 ACIT, Central Circle-18, vs. DSL Software Ltd. (Now amalgamated New Delhi. with HCL Technologies Ltd.), 806, Siddharth, 96, Nehru Place, New Delhi. PAN- AAACH1545P (Appellant) (Resp…

DCIT, New Delhi vs. M/S. Dsl Software Ltd., New Delhi

In the result, all the three appeals of the Revenue and cross objection of the assessee are dismissed

ITA 3722/DEL/2014[2002-03]Status: DisposedITAT Delhi30 Apr 2019AY 2002-03

Bench: : Shri Amit Shukla & Shri L.P. Sahu

Section 10BSection 143(3)Section 148Section 14ASection 80HSection 90

…In the Income-Tax Appellate Tribunal, Delhi Bench ‘B’, New Delhi Before : Shri Amit Shukla, Judicial Member And Shri L.P. Sahu, Accountant Member ITA No. 3722/Del/2014 & 3723/Del/2014 Assessment Years: 2002-03 & 2005-06 DCIT, Central Circle-2, vs. DSL Software Ltd. (Now amalgamated New Delhi. with HCL Technologies Ltd.), 806, Siddharth, 96, Nehru Place, New Delhi. PAN- AAACH1545P (Appellant) (Respondent) Assessment Year: 2003-04 ACIT, Central Circle-18, vs. DSL Software Ltd. (Now amalgamated New Delhi. with HCL Technologies Ltd.), 806, Siddharth, 96, Nehru Place, New Delhi. PAN- AAACH1545P (Appellant) (Resp…

ACIT, New Delhi vs. M/S. Dsl Software Ltd., New Delhi

In the result, all the three appeals of the Revenue and cross objection of the assessee are dismissed

ITA 2310/DEL/2012[2003-04]Status: DisposedITAT Delhi30 Apr 2019AY 2003-04

Bench: : Shri Amit Shukla & Shri L.P. Sahu

Section 10BSection 143(3)Section 148Section 14ASection 80HSection 90

…In the Income-Tax Appellate Tribunal, Delhi Bench ‘B’, New Delhi Before : Shri Amit Shukla, Judicial Member And Shri L.P. Sahu, Accountant Member ITA No. 3722/Del/2014 & 3723/Del/2014 Assessment Years: 2002-03 & 2005-06 DCIT, Central Circle-2, vs. DSL Software Ltd. (Now amalgamated New Delhi. with HCL Technologies Ltd.), 806, Siddharth, 96, Nehru Place, New Delhi. PAN- AAACH1545P (Appellant) (Respondent) Assessment Year: 2003-04 ACIT, Central Circle-18, vs. DSL Software Ltd. (Now amalgamated New Delhi. with HCL Technologies Ltd.), 806, Siddharth, 96, Nehru Place, New Delhi. PAN- AAACH1545P (Appellant) (Resp…

DCIT, New Delhi vs. M/S. Jubilant Offshore Drilling Pvt. Ltd., Noida

In the result, the appeal of the department is dismissed

ITA 5660/DEL/2014[2010-11]Status: DisposedITAT Delhi30 Sept 2015AY 2010-11

Bench: Sh. N. K. Saini, Am Ita No. 5660/Del/2014 : Asstt. Year : 2010-11 Dcit, Circle-4(1), Vs M/S Jubilant Offshore Pvt. Ltd., New Delhi A-80, Sector-2, New Delhi (Appellant) (Respondent) Pan No. Aabcj3999H Assessee By : Sh. Rohit Garg & Smt. Tejasvi Jain, Cas Revenue By : Sh. Ved Prakash Mishra, Sr. Dr Date Of Hearing : 24.09.2015 Date Of Pronouncement : 30.09.2015 Order This Is An Appeal By The Department Against The Order Dated 11.07.2014 Of Ld. Cit(A)-Viii, New Delhi.

For Appellant: Sh. Rohit Garg & Smt. Tejasvi Jain, CAsFor Respondent: Sh. Ved Prakash Mishra, Sr. DR
Section 143(1)Section 143(3)Section 42

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘SMC-2’, NEW DELHI Before Sh. N. K. Saini, AM ITA No. 5660/Del/2014 : Asstt. Year : 2010-11 DCIT, Circle-4(1), Vs M/s Jubilant Offshore Pvt. Ltd., New Delhi A-80, Sector-2, New Delhi (APPELLANT) (RESPONDENT) PAN No. AABCJ3999H Assessee by : Sh. Rohit Garg & Smt. Tejasvi Jain, CAs Revenue by : Sh. Ved Prakash Mishra, Sr. DR Date of Hearing : 24.09.2015 Date of Pronouncement : 30.09.2015 ORDER This is an appeal by the department against the order dated 11.07.2014 of ld. CIT(A)-VIII, New Delhi. 2. Following grounds have been raised in this appeal: “1. Whether on…

Moser Baer India Ltd. v. DCIT (212 Taxmann 139) — Cited in 4 Judgments | BharatTax