Morgan Stanley and Co. v. DIT (International Taxation)

152 Taxmann 1Reported decision#12198 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2022 to 2022.

Judgments citing Morgan Stanley and Co. v. DIT (International Taxation)

M/S. Ariba Inc., Gurgaon vs. ADIT, New Delhi

In the result, all these appeals filed by the assessee stand partly

ITA 1470/DEL/2015[2011-12]Status: DisposedITAT Delhi17 Oct 2022AY 2011-12
For Appellant: Shri Himanshu Sinha, AdvocateFor Respondent: Shri Sanjay Kumar, Sr. DR
Section 115ASection 182Section 234BSection 28Section 44DSection 9(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘D’ : NEW DELHI) SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER and SHRI YOGESH KUMAR US, JUDICIAL MEMBER ITA No.4582/Del./2010 (ASSESSMENT YEAR : 2004-05) ITA No.4583/Del./2010 (ASSESSMENT YEAR : 2005-06) ITA No.4584/Del./2010 (ASSESSMENT YEAR : 2006-07) ITA No.6090/Del./2010 (ASSESSMENT YEAR : 2007-08) ITA No.3923/Del./2012 (ASSESSMENT YEAR : 2008-09) ITA No.1538/Del./2013 (ASSESSMENT YEAR : 2009-10) ITA No.1469/Del./2015 (ASSESSMENT YEAR : 2010-11) ITA No.1470/Del./2015 (ASSESSMENT YEAR : 2011-12) Ariba Inc., vs. DDIT, C/o Price Waterhouse Coopers, International Taxatio…

M/S. Ariba Inc., Gurgaon vs. ADIT, New Delhi

In the result, all these appeals filed by the assessee stand partly

ITA 1469/DEL/2015[2010-11]Status: DisposedITAT Delhi17 Oct 2022AY 2010-11
For Appellant: Shri Himanshu Sinha, AdvocateFor Respondent: Shri Sanjay Kumar, Sr. DR
Section 115ASection 182Section 234BSection 28Section 44DSection 9(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘D’ : NEW DELHI) SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER and SHRI YOGESH KUMAR US, JUDICIAL MEMBER ITA No.4582/Del./2010 (ASSESSMENT YEAR : 2004-05) ITA No.4583/Del./2010 (ASSESSMENT YEAR : 2005-06) ITA No.4584/Del./2010 (ASSESSMENT YEAR : 2006-07) ITA No.6090/Del./2010 (ASSESSMENT YEAR : 2007-08) ITA No.3923/Del./2012 (ASSESSMENT YEAR : 2008-09) ITA No.1538/Del./2013 (ASSESSMENT YEAR : 2009-10) ITA No.1469/Del./2015 (ASSESSMENT YEAR : 2010-11) ITA No.1470/Del./2015 (ASSESSMENT YEAR : 2011-12) Ariba Inc., vs. DDIT, C/o Price Waterhouse Coopers, International Taxatio…

Ariba Inc., New Delhi vs. ADIT, New Delhi

In the result, all these appeals filed by the assessee stand partly

ITA 1538/DEL/2013[2009-10]Status: DisposedITAT Delhi17 Oct 2022AY 2009-10
For Appellant: Shri Himanshu Sinha, AdvocateFor Respondent: Shri Sanjay Kumar, Sr. DR
Section 115ASection 182Section 234BSection 28Section 44DSection 9(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘D’ : NEW DELHI) SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER and SHRI YOGESH KUMAR US, JUDICIAL MEMBER ITA No.4582/Del./2010 (ASSESSMENT YEAR : 2004-05) ITA No.4583/Del./2010 (ASSESSMENT YEAR : 2005-06) ITA No.4584/Del./2010 (ASSESSMENT YEAR : 2006-07) ITA No.6090/Del./2010 (ASSESSMENT YEAR : 2007-08) ITA No.3923/Del./2012 (ASSESSMENT YEAR : 2008-09) ITA No.1538/Del./2013 (ASSESSMENT YEAR : 2009-10) ITA No.1469/Del./2015 (ASSESSMENT YEAR : 2010-11) ITA No.1470/Del./2015 (ASSESSMENT YEAR : 2011-12) Ariba Inc., vs. DDIT, C/o Price Waterhouse Coopers, International Taxatio…

Ariba Inc., New Delhi vs. ADIT, New Delhi

In the result, all these appeals filed by the assessee stand partly

ITA 3923/DEL/2012[2008-09]Status: DisposedITAT Delhi17 Oct 2022AY 2008-09
For Appellant: Shri Himanshu Sinha, AdvocateFor Respondent: Shri Sanjay Kumar, Sr. DR
Section 115ASection 182Section 234BSection 28Section 44DSection 9(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘D’ : NEW DELHI) SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER and SHRI YOGESH KUMAR US, JUDICIAL MEMBER ITA No.4582/Del./2010 (ASSESSMENT YEAR : 2004-05) ITA No.4583/Del./2010 (ASSESSMENT YEAR : 2005-06) ITA No.4584/Del./2010 (ASSESSMENT YEAR : 2006-07) ITA No.6090/Del./2010 (ASSESSMENT YEAR : 2007-08) ITA No.3923/Del./2012 (ASSESSMENT YEAR : 2008-09) ITA No.1538/Del./2013 (ASSESSMENT YEAR : 2009-10) ITA No.1469/Del./2015 (ASSESSMENT YEAR : 2010-11) ITA No.1470/Del./2015 (ASSESSMENT YEAR : 2011-12) Ariba Inc., vs. DDIT, C/o Price Waterhouse Coopers, International Taxatio…

Ariba Inc., New Delhi vs. ADIT, New Delhi

In the result, all these appeals filed by the assessee stand partly

ITA 6090/DEL/2010[2007-08]Status: DisposedITAT Delhi17 Oct 2022AY 2007-08
For Appellant: Shri Himanshu Sinha, AdvocateFor Respondent: Shri Sanjay Kumar, Sr. DR
Section 115ASection 182Section 234BSection 28Section 44DSection 9(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘D’ : NEW DELHI) SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER and SHRI YOGESH KUMAR US, JUDICIAL MEMBER ITA No.4582/Del./2010 (ASSESSMENT YEAR : 2004-05) ITA No.4583/Del./2010 (ASSESSMENT YEAR : 2005-06) ITA No.4584/Del./2010 (ASSESSMENT YEAR : 2006-07) ITA No.6090/Del./2010 (ASSESSMENT YEAR : 2007-08) ITA No.3923/Del./2012 (ASSESSMENT YEAR : 2008-09) ITA No.1538/Del./2013 (ASSESSMENT YEAR : 2009-10) ITA No.1469/Del./2015 (ASSESSMENT YEAR : 2010-11) ITA No.1470/Del./2015 (ASSESSMENT YEAR : 2011-12) Ariba Inc., vs. DDIT, C/o Price Waterhouse Coopers, International Taxatio…

Ariba Inc, New Delhi vs. ADIT (Intl Taxation), New Delhi

In the result, all these appeals filed by the assessee stand partly

ITA 4584/DEL/2010[2006-07]Status: DisposedITAT Delhi17 Oct 2022AY 2006-07
For Appellant: Shri Himanshu Sinha, AdvocateFor Respondent: Shri Sanjay Kumar, Sr. DR
Section 115ASection 182Section 234BSection 28Section 44DSection 9(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘D’ : NEW DELHI) SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER and SHRI YOGESH KUMAR US, JUDICIAL MEMBER ITA No.4582/Del./2010 (ASSESSMENT YEAR : 2004-05) ITA No.4583/Del./2010 (ASSESSMENT YEAR : 2005-06) ITA No.4584/Del./2010 (ASSESSMENT YEAR : 2006-07) ITA No.6090/Del./2010 (ASSESSMENT YEAR : 2007-08) ITA No.3923/Del./2012 (ASSESSMENT YEAR : 2008-09) ITA No.1538/Del./2013 (ASSESSMENT YEAR : 2009-10) ITA No.1469/Del./2015 (ASSESSMENT YEAR : 2010-11) ITA No.1470/Del./2015 (ASSESSMENT YEAR : 2011-12) Ariba Inc., vs. DDIT, C/o Price Waterhouse Coopers, International Taxatio…

Ariba Inc, New Delhi vs. ADIT (Intl Taxation), New Delhi

In the result, all these appeals filed by the assessee stand partly

ITA 4583/DEL/2010[2005-06]Status: DisposedITAT Delhi17 Oct 2022AY 2005-06
For Appellant: Shri Himanshu Sinha, AdvocateFor Respondent: Shri Sanjay Kumar, Sr. DR
Section 115ASection 182Section 234BSection 28Section 44DSection 9(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘D’ : NEW DELHI) SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER and SHRI YOGESH KUMAR US, JUDICIAL MEMBER ITA No.4582/Del./2010 (ASSESSMENT YEAR : 2004-05) ITA No.4583/Del./2010 (ASSESSMENT YEAR : 2005-06) ITA No.4584/Del./2010 (ASSESSMENT YEAR : 2006-07) ITA No.6090/Del./2010 (ASSESSMENT YEAR : 2007-08) ITA No.3923/Del./2012 (ASSESSMENT YEAR : 2008-09) ITA No.1538/Del./2013 (ASSESSMENT YEAR : 2009-10) ITA No.1469/Del./2015 (ASSESSMENT YEAR : 2010-11) ITA No.1470/Del./2015 (ASSESSMENT YEAR : 2011-12) Ariba Inc., vs. DDIT, C/o Price Waterhouse Coopers, International Taxatio…

Ariba Inc, New Delhi vs. ADIT (Intl Taxation), New Delhi

In the result, all these appeals filed by the assessee stand partly

ITA 4582/DEL/2010[2004-05]Status: DisposedITAT Delhi17 Oct 2022AY 2004-05
For Appellant: Shri Himanshu Sinha, AdvocateFor Respondent: Shri Sanjay Kumar, Sr. DR
Section 115ASection 182Section 234BSection 28Section 44DSection 9(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘D’ : NEW DELHI) SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER and SHRI YOGESH KUMAR US, JUDICIAL MEMBER ITA No.4582/Del./2010 (ASSESSMENT YEAR : 2004-05) ITA No.4583/Del./2010 (ASSESSMENT YEAR : 2005-06) ITA No.4584/Del./2010 (ASSESSMENT YEAR : 2006-07) ITA No.6090/Del./2010 (ASSESSMENT YEAR : 2007-08) ITA No.3923/Del./2012 (ASSESSMENT YEAR : 2008-09) ITA No.1538/Del./2013 (ASSESSMENT YEAR : 2009-10) ITA No.1469/Del./2015 (ASSESSMENT YEAR : 2010-11) ITA No.1470/Del./2015 (ASSESSMENT YEAR : 2011-12) Ariba Inc., vs. DDIT, C/o Price Waterhouse Coopers, International Taxatio…

Morgan Stanley and Co. v. DIT (International Taxation) (152 Taxmann 1) — Cited in 8 Judgments | BharatTax