Morgan Stanley Advantage Services Pvt. Ltd. v. DCIT

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judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2021 to 2022.

Judgments citing Morgan Stanley Advantage Services Pvt. Ltd. v. DCIT

Morgan Stanley Solutions India P. Ltd, Mumbai vs. DCIT Cir 9(2), Mumbai

In the result, appeal filed by the assesse is allowed

ITA 626/MUM/2014[2009-10]Status: DisposedITAT Mumbai01 Mar 2022AY 2009-10

Bench: Shri S. Rifaur Rahman, Hon'Ble & Shri Amarjit Singh, Hon'Blemorgan Stanley Advantage Services Pvt. Ltd., V. Dcit – Circle – 9(2) {Successor To Morgan Stanley Solutions Room No. 261, 2Nd Floor India Pvt. Ltd.,} Aayakar Bhavan, M.K. Road Antena Building No.5 Mumbai - 400020 Sector 30, Mindspace, Goregaon (W) Mumbai – 400090 Pan: Aadcm7403M Appellant Respondent

For Appellant: Shri Tajendra Pal SinghFor Respondent: Dr. Sunil M. Lala

Section 144C(5)Section 234D

…=IN THE INCOME TAX APPELLATE TRIBUNAL “J” BENCH, MUMBAI BEFORE SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER AND SHRI AMARJIT SINGH, HON'BLE JUDICIAL MEMBER Morgan Stanley Advantage Services Pvt. Ltd., v. DCIT – Circle – 9(2) {successor to Morgan Stanley solutions Room No. 261, 2nd Floor India Pvt. Ltd.,} Aayakar Bhavan, M.K. Road Antena Building No.5 Mumbai - 400020 Sector 30, Mindspace, Goregaon (W) Mumbai – 400090 PAN: AADCM7403M Appellant Respondent Assessee by : Shri Tajendra Pal Singh Revenue by : Dr. Sunil M. Lala Date of Hearing : 28.01.2022 Date of pronouncement : 01.03.2022 ORDER PER S. RIFAUR RAH…

Morgan Stanley Solutions India P.Ltd, Mumbai vs. DCIT RG 9(2), Mumbai

In the result, appeal is allowed as indicated above

ITA 6522/MUM/2014[2008-09]Status: DisposedITAT Mumbai12 Aug 2021AY 2008-09

Bench: Shri Saktijit Dey () & Shri Manish Borad ()

…1 ITA 6522/Mum/2014 IN THE INCOME TAX APPELLATE TRIBUNAL “J” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY (JUDICIAL MEMBER) AND SHRI MANISH BORAD (ACCOUNTANT MEMBER) I.T.A. No.6522/Mum/2014 (Assessment year 2008-09) Morgan Stanley Solutions Advantage vs Dy.CIT,Range 9(2), Mumbai Services Pvt Ltd ( As a successor of Morgan Stanley Solutions India Pvt Ltd), Athena Building no. 5, Sector 30, Mindspace, Goregaon (W), Mumbai-400 090 PAN : AADCM7403M APPELLANT RESPONDENT Appellant by Shri Sunil M Lala, (AR) Respondent by Shri Manpreet Duggal (DR) Date of hearing 09-08-2021 Date of pronouncement 12-08-2021 O R D E R Pe…

Morgan Stanley Advantage Services P.Ltd, Mumbai vs. DCIT Cir 9(2), Mumbai

In the result, appeal is partly allowed

ITA 625/MUM/2014[2009-10]Status: DisposedITAT Mumbai10 May 2021AY 2009-10

Bench: Shri Saktijit Dey & Shri S. Rifaur Rahman

For Appellant: Shri Sunil LalaFor Respondent: Shri A Mohan

Section 10ASection 143(3)Section 144C(5)

…IN THE INCOME TAX APPELLATE TRIBUNAL “J” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER ITA no.625/Mum./2014 (Assessment Year : 2009–10) Morgan Stanley Advantage Services Pvt. Ltd., Building no.5 Sector–30, Mindspace ……………. Appellant Goregaon (W), Mumbai 400 090 PAN – AAECA3400B v/s Dy. Commissioner of Income Tax ……………. Respondent Circle–9(2), Mumbai Assessee by : Shri Sunil Lala Revenue by : Shri A Mohan Date of Hearing – 18.02.2021 Date of Order – 10.05.2021 O R D E R PER S. RIFAUR RAHMAN, A.M. The aforesaid appeal has been filed by the assessee challen…