Mohmmedanif Sultanali Pradhan v. Dy. CIT

Sunil Pagaria, Udaipur vs. ITO, Ward-2(1), Udaipur

In the result, the appeal of the assessee is allowed

…IN THE INCOME TAX APPELLATE TRIBUNAL JODHPUR BENCH, JODHPUR BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM ITA Nos. 198/Jodh/2023 (ASSESSMENT YEAR- 2013-14) Sunil Pagaria Vs Income Tax Officer, 111 Bhupalpura, Ward-2(1), Udaipur-313001. Udaipur. (Appellant) (Respondent) PAN NO. ABEPP 9645 H (Virtual Hearing) Assessee By Shri Shyam S. Singhvi-C.A. Revenue By Shri S.M. Joshi, JCIT-DR Date of hearing 11/07/2023 Date of Pronouncement 09/10/2023 O R D E R PER: Dr. S. Seethalakshmi, JM The assessee has filed an appeal against the order of the National Faceless Appeal Centre, Delhi [herein aft…

Assistant Commissioner of Income Tax, Circle -2(1)(1), Surat vs. Manish Sumatilal Shah, Mumbai

In the result, the grounds of appeal raised by the revenue are dismissed

Bench: Shri Pawan Singh & Dr. Arjun Lal Saini(Virtual Hearing) A.C.I.T., Manish Sumatilal Shah, Circle- 2(1)(1), 401, 4Th Floor, South Ridge Road, Vs. Surat. Mumbai-400006. Pan No. Adrps 1088 E Appellant/ Respondent Respondent/ Assessee

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER (Virtual Hearing) A.C.I.T., Manish Sumatilal Shah, Circle- 2(1)(1), 401, 4th Floor, South Ridge Road, Vs. Surat. Mumbai-400006. PAN No. ADRPS 1088 E Appellant/ Respondent Respondent/ Assessee Department represented by Shri Ritesh Mishra, CIT-DR Assessee represented by Shri Biren Shah, A.R. Date of Institution of Appeal 29/05/2023 Date of hearing 03/10/2023 Date of pronouncement 04/10/2023 Order under Section 254(1) of Income Tax Act PER: PAWAN SINGH, JUDICIAL MEMBER: 1. Thi…