Mohd. Khasim v. ACIT

69 Taxmann.com 315Reported decision#11763 most cited
9

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2024 to 2024.

Issues it is cited on

Judgments citing Mohd. Khasim v. ACIT

Mohd. Khasim v. ACIT (69 Taxmann.com 315) — Cited in 9 Judgments | BharatTax