Mohd. Farhan A. Shaikh v. DCIT, Central Circle-1, Bengaluru

280 Taxmann 334High Court2021#2781 most cited
42

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2022 to 2025.

Sections most often in play

Section 271(1)(c)Section 274Section 250Section 270ASection 270AASection 270A(8)Section 270A(9)Section 10A(7)

Issues it is cited on

section 274(1)section 270(a)section 43b(f)immunity under section 270aasection 2(45)section 36(l)(iii)section 271(l)section 211record datesection 270a(8)section 271(l)(c)section 32(1)(iia)

Judgments citing Mohd. Farhan A. Shaikh v. DCIT, Central Circle-1, Bengaluru

Gunwanti Naginj Jain, Mumbai vs. ITO -21(1)(4), Mumbai

In the result, appeal of the assessee is allowed

ITA 7958/MUM/2019[2014-15]Status: DisposedITAT Mumbai22 Feb 2022AY 2014-15
Section 143(3)Section 271(1)(c)Section 274

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘G‘ BENCH MUMBAI BEFORE: SHRI M.BALAGANESH, ACCOUNTANT MEMBER & SHRI KULDIP SINGH, JUDICIAL MEMBER M/s. Gunwanti Naginji Jain Vs. Office of the Commissioner 2601, Lodha Bellisimmo of Income Tax (Appeals)-33 C-Wing, N.M.Joshi Marg Mumbai Apollo Mill Compound Mahalaxmi, Mumbai Maharashtra-400 011 PAN/GIR No. ABYPJ2294G (Appellant) .. (Respondent) Assessee by None Revenue by Shri Hoshang B Irani Date of Hearing 14/02/2022 Date of Pronouncement 22/02/2022 आदेश / O R D E R PER M. BALAGANESH (A.M): This appeal in ITA No.7958/Mum/2019 for A.Y.2014-15 arises out of the order by…

Sudha Naren Seth, Mumbai vs. ITO 16(3)(3) (Erstwhile ITO, 11(3)(3)), Mumbai

In the result, appeal of the assessee is allowed

ITA 5671/MUM/2018[2011-12]Status: DisposedITAT Mumbai22 Feb 2022AY 2011-12
Section 143(3)Section 271(1)Section 271(1)(c)Section 274

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘G‘ BENCH MUMBAI BEFORE: SHRI M.BALAGANESH, ACCOUNTANT MEMBER & SHRI KULDIP SINGH, JUDICIAL MEMBER Ms. Sudha Naren Seth Vs. Income Tax Officer- 1201, Era VI, Marathon 16(3)(3) (erstwhile Income Nextgen, G.K. Marg Tax Officer 11(3)(3) Lower Parel West Aaykar Bhawan, M.K.Road Mumbai – 400 013 Mumbai – 400 020 PAN/GIR No. AAEPS7729Q (Appellant) .. (Respondent) Assessee by Ms. Snehal Shah Revenue by Shri Hoshang B Irani Date of Hearing 15/02/2022 Date of Pronouncement 22/02/2022 आदेश / O R D E R PER M. BALAGANESH (A.M): This appeal in ITA No.5671/Mum/2018 for A.Y.2011-12 ar…