Mohanlal Hargovind v. Commissioner of Income Tax
17 ITR 473Reported decision1949#4300 most cited
27
judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2012 to 2012.
judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2012 to 2012.