Modi Builders v. JCIT

60 Taxmann.com 54Income Tax Appellate Tribunal2015#12933 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2016 to 2021.

Judgments citing Modi Builders v. JCIT

SHREE VEERSHAIV CO.OP.BANK LTD,,KOLHAPUR vs. INCOME TAX OFFICER,, KOLHAPUR

In the result, the appeal in ITA No

ITA 606/PUN/2017[2013-14]Status: DisposedITAT Pune12 Jan 2021AY 2013-14

Bench: Shri Inturi Rama Rao, Am & Shri Partha Sarathi Chaudhury, Jm Sl. No.

For Appellant: Shri M. K. KulkarniFor Respondent: Shri S. P. Walimbe
Section 143(3)Section 194CSection 40

…आयकर अपीलीय अिधकरण “ए” "यायपीठ पुणे म" । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE (Through Virtual Court) BEFORE SHRI INTURI RAMA RAO, AM AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. No. ITA No. Name of Appellant Name of Respondent Asst. Year 1-3 604/PUN/2017 Shree Veershaiv Co.Op. ACIT, Circle-2, 2009-10 605/PUN/2017 Bank Ltd., Kolhapur. 2012-13 606/PUN/2017 517, A-1, Tararanai 2013-14 Chowk, Kolhapur- 416001. PAN: AABAS4688N 4 2611/PUN/2017 Shree Veershaiv Co.Op. ITO, Ward-2(2), 2014-15 Bank Ltd., Kolhapur. 517, A-1, Tararanai Chowk, Kolhapur- 416001. PAN: AABAS4688N Assessee by : Shri M. K. Kulkarni R…

SHREE VEERSHAIV CO.OP.BANK LTD,,KOLHAPUR vs. ASSISTANT COMMISSIONER OF INCOME TAX,, KOLHAPUR

In the result, the appeal in ITA No

ITA 605/PUN/2017[2012-13]Status: DisposedITAT Pune12 Jan 2021AY 2012-13

Bench: Shri Inturi Rama Rao, Am & Shri Partha Sarathi Chaudhury, Jm Sl. No.

For Appellant: Shri M. K. KulkarniFor Respondent: Shri S. P. Walimbe
Section 143(3)Section 194CSection 40

…आयकर अपीलीय अिधकरण “ए” "यायपीठ पुणे म" । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE (Through Virtual Court) BEFORE SHRI INTURI RAMA RAO, AM AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. No. ITA No. Name of Appellant Name of Respondent Asst. Year 1-3 604/PUN/2017 Shree Veershaiv Co.Op. ACIT, Circle-2, 2009-10 605/PUN/2017 Bank Ltd., Kolhapur. 2012-13 606/PUN/2017 517, A-1, Tararanai 2013-14 Chowk, Kolhapur- 416001. PAN: AABAS4688N 4 2611/PUN/2017 Shree Veershaiv Co.Op. ITO, Ward-2(2), 2014-15 Bank Ltd., Kolhapur. 517, A-1, Tararanai Chowk, Kolhapur- 416001. PAN: AABAS4688N Assessee by : Shri M. K. Kulkarni R…

SHREE VEERSHAIV CO.OP.BANK LTD,,KOLHAPUR vs. ASSISTANT COMMISSIONER OF INCOME TAX,, KOLHAPUR

In the result, the appeal in ITA No

ITA 604/PUN/2017[2009-10]Status: DisposedITAT Pune12 Jan 2021AY 2009-10

Bench: Shri Inturi Rama Rao, Am & Shri Partha Sarathi Chaudhury, Jm Sl. No.

For Appellant: Shri M. K. KulkarniFor Respondent: Shri S. P. Walimbe
Section 143(3)Section 194CSection 40

…आयकर अपीलीय अिधकरण “ए” "यायपीठ पुणे म" । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE (Through Virtual Court) BEFORE SHRI INTURI RAMA RAO, AM AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. No. ITA No. Name of Appellant Name of Respondent Asst. Year 1-3 604/PUN/2017 Shree Veershaiv Co.Op. ACIT, Circle-2, 2009-10 605/PUN/2017 Bank Ltd., Kolhapur. 2012-13 606/PUN/2017 517, A-1, Tararanai 2013-14 Chowk, Kolhapur- 416001. PAN: AABAS4688N 4 2611/PUN/2017 Shree Veershaiv Co.Op. ITO, Ward-2(2), 2014-15 Bank Ltd., Kolhapur. 517, A-1, Tararanai Chowk, Kolhapur- 416001. PAN: AABAS4688N Assessee by : Shri M. K. Kulkarni R…

SHREE VEERSHAIV CO.OP .BANK LTD,,KOLHAPUR vs. INCOME-TAX OFFICER, WARD - 2(2),, KOLHAPUR

In the result, the appeal in ITA No

ITA 2611/PUN/2017[2014-15]Status: DisposedITAT Pune12 Jan 2021AY 2014-15

Bench: Shri Inturi Rama Rao, Am & Shri Partha Sarathi Chaudhury, Jm Sl. No.

For Appellant: Shri M. K. KulkarniFor Respondent: Shri S. P. Walimbe
Section 143(3)Section 194CSection 40

…आयकर अपीलीय अिधकरण “ए” "यायपीठ पुणे म" । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE (Through Virtual Court) BEFORE SHRI INTURI RAMA RAO, AM AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. No. ITA No. Name of Appellant Name of Respondent Asst. Year 1-3 604/PUN/2017 Shree Veershaiv Co.Op. ACIT, Circle-2, 2009-10 605/PUN/2017 Bank Ltd., Kolhapur. 2012-13 606/PUN/2017 517, A-1, Tararanai 2013-14 Chowk, Kolhapur- 416001. PAN: AABAS4688N 4 2611/PUN/2017 Shree Veershaiv Co.Op. ITO, Ward-2(2), 2014-15 Bank Ltd., Kolhapur. 517, A-1, Tararanai Chowk, Kolhapur- 416001. PAN: AABAS4688N Assessee by : Shri M. K. Kulkarni R…

SODEXO FOOD SOLUTIONS INDIA P LTD,MUMBAI vs. DCIT RG 8(3), MUMBAI

In the result, the appeal of the assessee is allowed

ITA 304/MUM/2014[2002-03]Status: DisposedITAT Mumbai08 Aug 2018AY 2002-03

Bench: Shri Joginder Singh, Jm & Shri Manoj Kumar Aggarwal, Am आयकरअपील सं./I.T.A. Nos.304 & 305/Mum/2014 (िनधा"रणवष" / Assessment Years: 2002-03 & 2003-04) Sodexo Food Solutions India Deputy Commissioner Of Income Private Limited Tax Range-8(3) (Formerly Known As Radhakrishna Hospitality 2Nd Floor, Aaykar Bhavan बनाम/ Services Private Limited) M.K.Road, Mumbai -400 020 Gemstar Commercial Complex Vs. 1St Floor, Ramchandra Lane Extn. Kanchpada, Malad(W) Mumbai-400 064 "थायीलेखासं./जीआइआरसं./Pan/Gir No. Aaacr-2547-Q (अपीलाथ"/Appellant) (""थ" / Respondent) : & आयकरअपीलसं./I.T.A. No.7042/Mum/2012 (िनधा"रणवष" / Assessment Year: 2009-10) Sodexo Food Solutions India Assistant Commissioner Of Private Limited Income Tax -8(3) (Formerly Known As Radhakrishna Hospitality Room No.217, 2Nd Floor बनाम/ Services Private Limited) Aaykar Bhavan, M.K.Road Gemstar Commercial Complex Vs. 1St Floor, Ramchandra Lane Extn. Mumbai -400 020 Kanchpada, Malad(W) Mumbai-400 064 "थायीलेखासं./जीआइआरसं./Pan/Gir No. Aaacr-2547-Q (अपीलाथ"/Appellant) (""थ" / Respondent) : & आयकरअपीलसं./I.T.A. No.6864/Mum/2012 (िनधा"रणवष" / Assessment Year: 2009-10) Assistant Commissioner Of Sodexo Food Solutions India Private Limited Income Tax -8(3) बनाम/ (Formerly Known As Radhakrishna Hospitality Room No.217, 2Nd Floor Services Private Limited) Vs. Aaykar Bhavan, M.K.Road Gemstar Commercial Complex 1St Floor, Ramchandra Lane Extn.

For Appellant: J.D.Mistry, Ld.ARFor Respondent: V.Justin, Ld. DR
Section 143(3)Section 254

…Sodexo Food Solutions India Private Limited Assessment Years-2002-03, 2003-04 & 2009-10 आयकर अपीलीय अिधकरण “ई” "ायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI जोिग"र िसंह,"ाियक सद" एवं "ी मनोज कुमार अ"वाल, लेखा सद" के सम"। BEFORE SHRI JOGINDER SINGH, JM AND SHRI MANOJ KUMAR AGGARWAL, AM आयकरअपील सं./I.T.A. Nos.304 & 305/Mum/2014 (िनधा"रणवष" / Assessment Years: 2002-03 & 2003-04) Sodexo Food Solutions India Deputy Commissioner of Income Private Limited Tax Range-8(3) (Formerly known as Radhakrishna Hospitality 2nd Floor, Aaykar Bhavan बनाम/ Services Private Limited) M.K.Road, Mumbai -400 0…

SODEXO FOOD SOLUTIONS INDIA P.LTD ( FORMELRY KNWONA S RADHAKRISHNA HOSPIALALITY SERVICES P.LTD),MUMBAI vs. ASST CIT 8(3), MUMBAI

In the result, the appeal of the assessee is allowed

ITA 7042/MUM/2012[2009-10]Status: DisposedITAT Mumbai08 Aug 2018AY 2009-10

Bench: Shri Joginder Singh, Jm & Shri Manoj Kumar Aggarwal, Am आयकरअपील सं./I.T.A. Nos.304 & 305/Mum/2014 (िनधा"रणवष" / Assessment Years: 2002-03 & 2003-04) Sodexo Food Solutions India Deputy Commissioner Of Income Private Limited Tax Range-8(3) (Formerly Known As Radhakrishna Hospitality 2Nd Floor, Aaykar Bhavan बनाम/ Services Private Limited) M.K.Road, Mumbai -400 020 Gemstar Commercial Complex Vs. 1St Floor, Ramchandra Lane Extn. Kanchpada, Malad(W) Mumbai-400 064 "थायीलेखासं./जीआइआरसं./Pan/Gir No. Aaacr-2547-Q (अपीलाथ"/Appellant) (""थ" / Respondent) : & आयकरअपीलसं./I.T.A. No.7042/Mum/2012 (िनधा"रणवष" / Assessment Year: 2009-10) Sodexo Food Solutions India Assistant Commissioner Of Private Limited Income Tax -8(3) (Formerly Known As Radhakrishna Hospitality Room No.217, 2Nd Floor बनाम/ Services Private Limited) Aaykar Bhavan, M.K.Road Gemstar Commercial Complex Vs. 1St Floor, Ramchandra Lane Extn. Mumbai -400 020 Kanchpada, Malad(W) Mumbai-400 064 "थायीलेखासं./जीआइआरसं./Pan/Gir No. Aaacr-2547-Q (अपीलाथ"/Appellant) (""थ" / Respondent) : & आयकरअपीलसं./I.T.A. No.6864/Mum/2012 (िनधा"रणवष" / Assessment Year: 2009-10) Assistant Commissioner Of Sodexo Food Solutions India Private Limited Income Tax -8(3) बनाम/ (Formerly Known As Radhakrishna Hospitality Room No.217, 2Nd Floor Services Private Limited) Vs. Aaykar Bhavan, M.K.Road Gemstar Commercial Complex 1St Floor, Ramchandra Lane Extn.

For Appellant: J.D.Mistry, Ld.ARFor Respondent: V.Justin, Ld. DR
Section 143(3)Section 254

…Sodexo Food Solutions India Private Limited Assessment Years-2002-03, 2003-04 & 2009-10 आयकर अपीलीय अिधकरण “ई” "ायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI जोिग"र िसंह,"ाियक सद" एवं "ी मनोज कुमार अ"वाल, लेखा सद" के सम"। BEFORE SHRI JOGINDER SINGH, JM AND SHRI MANOJ KUMAR AGGARWAL, AM आयकरअपील सं./I.T.A. Nos.304 & 305/Mum/2014 (िनधा"रणवष" / Assessment Years: 2002-03 & 2003-04) Sodexo Food Solutions India Deputy Commissioner of Income Private Limited Tax Range-8(3) (Formerly known as Radhakrishna Hospitality 2nd Floor, Aaykar Bhavan बनाम/ Services Private Limited) M.K.Road, Mumbai -400 0…

ACIT 8(3), MUMBAI vs. SODEXO FOOD SOLUTIONS INDIA P.LTD ( FORMERLY KNOWN AS RADHAKRISHNA HOSPITALITY SERVICES P.LTD)), MUMBAI

In the result, the appeal of the assessee is allowed

ITA 6864/MUM/2012[2009-10]Status: DisposedITAT Mumbai08 Aug 2018AY 2009-10

Bench: Shri Joginder Singh, Jm & Shri Manoj Kumar Aggarwal, Am आयकरअपील सं./I.T.A. Nos.304 & 305/Mum/2014 (िनधा"रणवष" / Assessment Years: 2002-03 & 2003-04) Sodexo Food Solutions India Deputy Commissioner Of Income Private Limited Tax Range-8(3) (Formerly Known As Radhakrishna Hospitality 2Nd Floor, Aaykar Bhavan बनाम/ Services Private Limited) M.K.Road, Mumbai -400 020 Gemstar Commercial Complex Vs. 1St Floor, Ramchandra Lane Extn. Kanchpada, Malad(W) Mumbai-400 064 "थायीलेखासं./जीआइआरसं./Pan/Gir No. Aaacr-2547-Q (अपीलाथ"/Appellant) (""थ" / Respondent) : & आयकरअपीलसं./I.T.A. No.7042/Mum/2012 (िनधा"रणवष" / Assessment Year: 2009-10) Sodexo Food Solutions India Assistant Commissioner Of Private Limited Income Tax -8(3) (Formerly Known As Radhakrishna Hospitality Room No.217, 2Nd Floor बनाम/ Services Private Limited) Aaykar Bhavan, M.K.Road Gemstar Commercial Complex Vs. 1St Floor, Ramchandra Lane Extn. Mumbai -400 020 Kanchpada, Malad(W) Mumbai-400 064 "थायीलेखासं./जीआइआरसं./Pan/Gir No. Aaacr-2547-Q (अपीलाथ"/Appellant) (""थ" / Respondent) : & आयकरअपीलसं./I.T.A. No.6864/Mum/2012 (िनधा"रणवष" / Assessment Year: 2009-10) Assistant Commissioner Of Sodexo Food Solutions India Private Limited Income Tax -8(3) बनाम/ (Formerly Known As Radhakrishna Hospitality Room No.217, 2Nd Floor Services Private Limited) Vs. Aaykar Bhavan, M.K.Road Gemstar Commercial Complex 1St Floor, Ramchandra Lane Extn.

For Appellant: J.D.Mistry, Ld.ARFor Respondent: V.Justin, Ld. DR
Section 143(3)Section 254

…Sodexo Food Solutions India Private Limited Assessment Years-2002-03, 2003-04 & 2009-10 आयकर अपीलीय अिधकरण “ई” "ायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI जोिग"र िसंह,"ाियक सद" एवं "ी मनोज कुमार अ"वाल, लेखा सद" के सम"। BEFORE SHRI JOGINDER SINGH, JM AND SHRI MANOJ KUMAR AGGARWAL, AM आयकरअपील सं./I.T.A. Nos.304 & 305/Mum/2014 (िनधा"रणवष" / Assessment Years: 2002-03 & 2003-04) Sodexo Food Solutions India Deputy Commissioner of Income Private Limited Tax Range-8(3) (Formerly known as Radhakrishna Hospitality 2nd Floor, Aaykar Bhavan बनाम/ Services Private Limited) M.K.Road, Mumbai -400 0…

VASAI ROLLER FLOUR MILLS P.LTD,MUMBAI vs. DCIT 13(3)(2), MUMBAI

In the result the appeal of the assessee is allowed for statistical purpose

ITA 5437/MUM/2015[2012-13]Status: DisposedITAT Mumbai08 Aug 2016AY 2012-13

Bench: Hon’Ble S/Shri Joginder Singh (Jm) & Rajesh Kumar,(Am) आमकय अऩीर सं./I.T.A. No.5437/Mum/2015 (ननधधायण वषा / Assessment Year :2012-13) बनाम/ Vasai Roller Flour Mills Pvt Ltd., Dy.Commissioner Of Income Tax Plot No.9, Ganesh Plot Owner -13(3)(2), Vs. Association, Room No.229, Ayakar Bhavan, Ram Chandra Lane,Kachpada, M.K.Road, Malad West, Mumbai-400020 Mumbai-400064 (अऩीरधथी /Appellant) (प्रत्मथी / Respondent) ..

For Appellant: Shri Ashok Bansal
Section 143(1)Section 143(2)Section 143(3)Section 194ASection 40

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ “ए” म ुंबई IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE HON’BLE S/SHRI JOGINDER SINGH (JM), AND RAJESH KUMAR,(AM) आमकय अऩीर सं./I.T.A. No.5437/Mum/2015 (ननधधायण वषा / Assessment Year :2012-13) बनाम/ Vasai Roller Flour Mills Pvt Ltd., Dy.Commissioner of Income Tax Plot No.9, Ganesh Plot Owner -13(3)(2), Vs. Association, Room No.229, Ayakar Bhavan, Ram Chandra Lane,Kachpada, M.K.Road, Malad West, Mumbai-400020 Mumbai-400064 (अऩीरधथी /Appellant) (प्रत्मथी / Respondent) .. स्थधमी रेखध सं./जीआइआय सं./PAN/GIR No. :AAACV1783G अऩीरधथी ओय से / Appellant by: Shri Ashok…

Modi Builders v. JCIT (60 Taxmann.com 54) — Cited in 8 Judgments | BharatTax