Modasa Ekda Visha Khadayata Modipunch Kelavani Mandal v. Commissioner of Income-tax (Exemption)

177 Taxmann.com 545Reported decision2025#19569 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2025 to 2025.

Sections most often in play

Section 80G(5)Section 12ASection 12A(1)(ac)(iii)Section 80GSection 12A(1)(ac)

Issues it is cited on

section 80g(5)reasoned ordersection 80gsection 80opportunity of being heard

Judgments citing Modasa Ekda Visha Khadayata Modipunch Kelavani Mandal v. Commissioner of Income-tax (Exemption)

Baroda Youth Federation, Vadodara vs. The CIT(Exemption), Ahmedabad

In the result, the appeal of the assessee is allowed for statistical purposes

ITA 633/AHD/2025[NA]Status: DisposedITAT Ahmedabad15 Sept 2025

Bench: Shri Siddhartha Nautiyal & Shri Narendra Prasad Sinha

For Appellant: Shri Sanket Bakshi, ARFor Respondent: Shri Sher Singh, CIT-DR
Section 12ASection 12A(1)(ac)Section 8

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, AHMEDABAD BEFORE SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER & SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER I.T.A. Nos.632 & 633/Ahd/2025 (Assessment Year: N.A.) Baroda Youth Federation, Vs. Commissioner of Income Tax 59, Subhash Park, Sangam Char (Exemption), Rasta, Vadodara-390006 Ahmedabad [PAN No.AAKCB1031F] (Appellant) .. (Respondent) Appellant by : Shri Sanket Bakshi, AR Respondent by: Shri Sher Singh, CIT-DR Date of Hearing 11.09.2025 Date of Pronouncement 15.09.2025 O R D E R PER SIDDHARTHA NAUTIYAL - JUDICIAL MEMBER: Both appeals have been filed by the As…

Baroda Youth Federation, Vadodara vs. The CIT(Exemption), Ahmedabad

In the result, the appeal of the assessee is allowed for statistical purposes

ITA 632/AHD/2025[NA]Status: DisposedITAT Ahmedabad15 Sept 2025

Bench: Shri Siddhartha Nautiyal & Shri Narendra Prasad Sinha

For Appellant: Shri Sanket Bakshi, ARFor Respondent: Shri Sher Singh, CIT-DR
Section 12ASection 12A(1)(ac)Section 8

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, AHMEDABAD BEFORE SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER & SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER I.T.A. Nos.632 & 633/Ahd/2025 (Assessment Year: N.A.) Baroda Youth Federation, Vs. Commissioner of Income Tax 59, Subhash Park, Sangam Char (Exemption), Rasta, Vadodara-390006 Ahmedabad [PAN No.AAKCB1031F] (Appellant) .. (Respondent) Appellant by : Shri Sanket Bakshi, AR Respondent by: Shri Sher Singh, CIT-DR Date of Hearing 11.09.2025 Date of Pronouncement 15.09.2025 O R D E R PER SIDDHARTHA NAUTIYAL - JUDICIAL MEMBER: Both appeals have been filed by the As…

Shree Fofaria Charitable Family Trust, Vadodara vs. The CIT(Exemption), Ahmedabad

In the result, the appeal of the assessee is allowed for statistical purposes

ITA 1082/AHD/2025[NA]Status: DisposedITAT Ahmedabad12 Sept 2025

Bench: Shri Siddhartha Nautiyal & Shri Narendra Prasad Sinha

For Appellant: Shri Viranch Modi, CAFor Respondent: Shri Sher Singh, CIT-DR
Section 80GSection 80G(5)

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, AHMEDABAD BEFORE SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER & SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER I.T.A. No.1082/Ahd/2025 (Assessment Year: N.A.) Shree Fofaria Family Charitable Vs. Commissioner of Income Tax Trust, (Exemption), 79, Vishwas Colony, Alkapuri, Ahmedabad Alkapuri S.O., Vadodara-390007 [PAN No.AAATS5722R] (Appellant) .. (Respondent) Appellant by : Shri Viranch Modi, CA Respondent by: Shri Sher Singh, CIT-DR Date of Hearing 10.09.2025 Date of Pronouncement 12.09.2025 O R D E R PER SIDDHARTHA NAUTIYAL - JUDICIAL MEMBER: This appeal has been fi…

Bhagwati Foundation, Mumbai vs. CIT(Exemptions), Mumbai

In the result, the appeal by the assessee is allowed for statistical purposes

ITA 4613/MUM/2025[N.A ]Status: DisposedITAT Mumbai11 Sept 2025

Bench: Shri Narendra Kumar Billaiyashri Sandeep Singh Karhailbhagwati Foundation, 1304, Regent Chambers, Jamnalal Bajaj Road, Nariman Point, ............... Appellant Mumbai-400021. Pan : Aadtb3235B V/S Cit(Exemptions), Cumballa Hill, ……………… Respondent Mtnl Telephone Exchange Building, Pedder Road, Dr Gopalrao Deshmukh Marg, Mumbai – 400026. Assessee By : Shri Priyank Ghia Revenue By : Shri Satyaprakash R. Singh, Sr.Dr

For Appellant: Shri Priyank GhiaFor Respondent: Shri Satyaprakash R. Singh, Sr.DR
Section 80GSection 80G(5)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI NARENDRA KUMAR BILLAIYA, ACCOUNTANT MEMBER SHRI SANDEEP SINGH KARHAIL, JUDICIAL MEMBER Bhagwati Foundation, 1304, Regent Chambers, Jamnalal Bajaj Road, Nariman Point, ............... Appellant Mumbai-400021. PAN : AADTB3235B v/s CIT(Exemptions), Cumballa Hill, ……………… Respondent MTNL Telephone Exchange Building, Pedder Road, Dr Gopalrao Deshmukh Marg, Mumbai – 400026. Assessee by : Shri Priyank Ghia Revenue by : Shri Satyaprakash R. Singh, Sr.DR Date of Hearing – 09/09/2025 Date of Order - 11/09/2025 O R D E R PER SANDEEP SINGH KARHAIL, J.M. The…