Microviews Infosystems (P.) Ltd. v. DCITin

151 Taxmann.com 531Reported decision2023#22702 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,315 Indian tax judgments — from 2025 to 2025.

Sections most often in play

Section 143(1)Section 143(1)(a)Section 234BSection 234CSection 250Section 36(1)(va)Section 143(1)(a)(ii)

Issues it is cited on

section 143(1)(a)(ii)employees contribution to pfassistant directorinterest u/s 234bsection 143(1)(a)section 36(1)(va)section 234bsection 36(1)section 36reasonable causesection 143(1)section 25

Judgments citing Microviews Infosystems (P.) Ltd. v. DCITin

Muniswamy Reddy Venkatesha, Bengaluru vs. DCIT, Circle-4(3)(1), Bengaluru

In the result, appeals of the assessee are dismissed

ITA 178/BANG/2025[2020-21]Status: DisposedITAT Bangalore18 Nov 2025AY 2020-21

Bench: Shri.Laxmi Prasad Sahu & Shri.Soundararajan K

For Appellant: NoneFor Respondent: Shri.Subramanian S, JCIT(DR)(ITAT), Bangalore
Section 143(1)Section 234BSection 250Section 36(1)(va)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI.LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI.SOUNDARARAJAN K, JUDICIAL MEMBER ITA Nos.176 to 178/Bang/2025 Assessment Years : 2018-19 to 2020-21 Shri. Muniswamy Reddy Venkatesha, Vs. DCIT, No.1809, 13th Cross, 24th Main 1st Circle – 4(3)(1), Sector, HSR Layout, Bangalore. Bangalore – 560 034, Karnataka. PAN : AARPV 6082 G APPELLANT RESPONDENT Assessee by : None Revenue by : Shri.Subramanian S, JCIT(DR)(ITAT), Bangalore. Date of hearing : 06.11.2025 Date of Pronouncement : 18.11.2025 O R D E R Per Laxmi Prasad Sahu, Accountant Member : All…

Muniswamy Reddy Venkatesha, Bengaluru vs. DCIT, Circle- 4(3)(1), Bangalore

In the result, appeals of the assessee are dismissed

ITA 177/BANG/2025[2019-20]Status: DisposedITAT Bangalore18 Nov 2025AY 2019-20

Bench: Shri.Laxmi Prasad Sahu & Shri.Soundararajan K

For Appellant: NoneFor Respondent: Shri.Subramanian S, JCIT(DR)(ITAT), Bangalore
Section 143(1)Section 234BSection 250Section 36(1)(va)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI.LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI.SOUNDARARAJAN K, JUDICIAL MEMBER ITA Nos.176 to 178/Bang/2025 Assessment Years : 2018-19 to 2020-21 Shri. Muniswamy Reddy Venkatesha, Vs. DCIT, No.1809, 13th Cross, 24th Main 1st Circle – 4(3)(1), Sector, HSR Layout, Bangalore. Bangalore – 560 034, Karnataka. PAN : AARPV 6082 G APPELLANT RESPONDENT Assessee by : None Revenue by : Shri.Subramanian S, JCIT(DR)(ITAT), Bangalore. Date of hearing : 06.11.2025 Date of Pronouncement : 18.11.2025 O R D E R Per Laxmi Prasad Sahu, Accountant Member : All…

Muniswamy Reddy Venkatesha, Bengaluru vs. DCIT, Circle-4(3)(1), Bangalore

In the result, appeals of the assessee are dismissed

ITA 176/BANG/2025[2018-19]Status: DisposedITAT Bangalore18 Nov 2025AY 2018-19

Bench: Shri.Laxmi Prasad Sahu & Shri.Soundararajan K

For Appellant: NoneFor Respondent: Shri.Subramanian S, JCIT(DR)(ITAT), Bangalore
Section 143(1)Section 234BSection 250Section 36(1)(va)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI.LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI.SOUNDARARAJAN K, JUDICIAL MEMBER ITA Nos.176 to 178/Bang/2025 Assessment Years : 2018-19 to 2020-21 Shri. Muniswamy Reddy Venkatesha, Vs. DCIT, No.1809, 13th Cross, 24th Main 1st Circle – 4(3)(1), Sector, HSR Layout, Bangalore. Bangalore – 560 034, Karnataka. PAN : AARPV 6082 G APPELLANT RESPONDENT Assessee by : None Revenue by : Shri.Subramanian S, JCIT(DR)(ITAT), Bangalore. Date of hearing : 06.11.2025 Date of Pronouncement : 18.11.2025 O R D E R Per Laxmi Prasad Sahu, Accountant Member : All…

Microviews Infosystems (P.) Ltd. v. DCITin (151 Taxmann.com 531) — Cited in 3 Judgments | BharatTax