Microsoft Corporation India Pvt. Ltd. v. Dy.CIT

357 ITR 50Reported decision#20603 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2022 to 2022.

Judgments citing Microsoft Corporation India Pvt. Ltd. v. Dy.CIT

Microsoft Corporation India Pvt. Ltd. v. Dy.CIT (357 ITR 50) — Cited in 4 Judgments | BharatTax