Micromax Informatics Ltd. v. DCIT

28 Taxmann.com 77High Court#20285 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,356 Indian tax judgments — from 2016 to 2020.

Judgments citing Micromax Informatics Ltd. v. DCIT

Exlservice.Com (India) Pvt. Ltd., New Delhi vs. DCIT (Ltu), New Delhi

In the result, appeal filed by the learned assessing officer is dismissed

ITA 1708/DEL/2016[2011-12]Status: DisposedITAT Delhi26 Aug 2020AY 2011-12

Bench: Shri Amit Shukla & Shri Prashant Maharishi(Through Video Conferencing) Dcit(Ltu), Vs. Exl Service.Com (India) Pvt. Circle-1, Ltd, Nbcc Plaza Pusph Vihar, 414, 4Th Floor, Dlf Tower-B, New Delhi Plot No. 10 & 11, Dda District Centre, Jasola, New Delhi Pan: Aaace5174C (Appellant) (Respondent) Exl Service.Com (India) Pvt. Ltd, Vs. Dcit(Ltu), 414, 4Th Floor, Dlf Tower-B, Plot Circle-1, No. 10 & 11, Dda District Nbcc Plaza Pusph Vihar, Centre, Jasola, New Delhi New Delhi Pan: Aaace5174C (Appellant) (Respondent)

For Appellant: Shri Ajay Vohra, Sr. AdvFor Respondent: Shri Surendra Pal, CIT DR
Section 143(3)Section 144CSection 92D

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I-1”: NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER (THROUGH VIDEO CONFERENCING) DCIT(LTU), Vs. EXL Service.com (India) Pvt. Circle-1, Ltd, NBCC Plaza Pusph Vihar, 414, 4th Floor, DLF Tower-B, New Delhi Plot No. 10 & 11, DDA District Centre, Jasola, New Delhi PAN: AAACE5174C (Appellant) (Respondent) EXL Service.com (India) Pvt. Ltd, Vs. DCIT(LTU), 414, 4th Floor, DLF Tower-B, Plot Circle-1, No. 10 & 11, DDA District NBCC Plaza Pusph Vihar, Centre, Jasola, New Delhi New Delhi PAN: AAACE5174C (Appellant) (Respondent) Ass…

DCIT (Ltu), New Delhi vs. M/S. Exl Service.Com (India) Pvt. Ltd., New Delhi

In the result, appeal filed by the learned assessing officer is dismissed

ITA 1482/DEL/2016[2011-12]Status: DisposedITAT Delhi26 Aug 2020AY 2011-12

Bench: Shri Amit Shukla & Shri Prashant Maharishi(Through Video Conferencing) Dcit(Ltu), Vs. Exl Service.Com (India) Pvt. Circle-1, Ltd, Nbcc Plaza Pusph Vihar, 414, 4Th Floor, Dlf Tower-B, New Delhi Plot No. 10 & 11, Dda District Centre, Jasola, New Delhi Pan: Aaace5174C (Appellant) (Respondent) Exl Service.Com (India) Pvt. Ltd, Vs. Dcit(Ltu), 414, 4Th Floor, Dlf Tower-B, Plot Circle-1, No. 10 & 11, Dda District Nbcc Plaza Pusph Vihar, Centre, Jasola, New Delhi New Delhi Pan: Aaace5174C (Appellant) (Respondent)

For Appellant: Shri Ajay Vohra, Sr. AdvFor Respondent: Shri Surendra Pal, CIT DR
Section 143(3)Section 144CSection 92D

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I-1”: NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER (THROUGH VIDEO CONFERENCING) DCIT(LTU), Vs. EXL Service.com (India) Pvt. Circle-1, Ltd, NBCC Plaza Pusph Vihar, 414, 4th Floor, DLF Tower-B, New Delhi Plot No. 10 & 11, DDA District Centre, Jasola, New Delhi PAN: AAACE5174C (Appellant) (Respondent) EXL Service.com (India) Pvt. Ltd, Vs. DCIT(LTU), 414, 4th Floor, DLF Tower-B, Plot Circle-1, No. 10 & 11, DDA District NBCC Plaza Pusph Vihar, Centre, Jasola, New Delhi New Delhi PAN: AAACE5174C (Appellant) (Respondent) Ass…

Hero Motocorp Limited, New Delhi vs. JCIT, New Delhi

In the result appeal of the assessee in ITA No

ITA 1545/DEL/2015[2010-11]Status: DisposedITAT Delhi24 Oct 2016AY 2010-11

Bench: Sh. I. C. Sudhir & Shri Prashant Maharishihero Motocorp Limited, Jcit, 34, Basant Lok, Vasant Range-1, New Delhi Vs. Vihar, New Delhi Pan: Aaach0812J (Appellant) (Respondent) Dcit, M/S. Hero Moto Corp. Circle-11(1), Ltd., 34, Community Vs. New Delhi Centre, Basant Lok, Vasant Vihar, New Delhi-110057 (Appellant) (Respondent) Dcit, M/S. Hero Moto Corp. Circle-11(1), Ltd., 34, Community

For Appellant: Sh. Ajay Vohra, Sr. AdvFor Respondent: Sh. NC Sawain, CIT DR
Section 143Section 143(3)Section 144CSection 92C

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ―I-2‖: NEW DELHI BEFORE SH. I. C. SUDHIR, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER Hero MotoCorp Limited, JCIT, 34, Basant Lok, Vasant Range-1, New Delhi Vs. Vihar, New Delhi PAN: AAACH0812J (Appellant) (Respondent) DCIT, M/s. Hero Moto Corp. Circle-11(1), Ltd., 34, Community Vs. New Delhi Centre, Basant Lok, Vasant Vihar, New Delhi-110057 (Appellant) (Respondent) DCIT, M/s. Hero Moto Corp. Circle-11(1), Ltd., 34, Community Page 2 of 484 New Delhi Vs. Centre, Basant Lok, Vasant Vihar, New Delhi-110057 (Appellant) (Respondent) M/s. Hero Moto Corp. D…

ACIT 11(1), Mumbai vs. Lamhas Satellite Services Ltd, Navi Mumbai

ITA 5966/MUM/2013[2010-11]Status: DisposedITAT Mumbai16 Mar 2016AY 2010-11
For Appellant: Shri Shailesh N. DoshiFor Respondent: Shri M. Murli
Section 143(3)Section 194Section 194CSection 194JSection 254(1)Section 40

…आयकर अपीलीय अिधकरण, मुंबई “ए” खंडपीठ Income-tax Appellate Tribunal -“A”Bench Mumbai सव"ी राजे"",लेखा सद"य एवं अिमत शु"ल "याियक सद"य Before S/Sh.Rajendra,Accountant Member and Amit Shukla,Judicial Member आयकर अपील सं./I.T.A. No.5966/Mum/2013 िनधा"रण वष" / Assessment Year: 2010-11 Asstt. CIT-11(1) M/s. Lamhas Satellite Services Ltd. Tribunal-161, Tower No.1, 6th Floor Room No.439, Aayakar Bhavan, MK Road International Imfortek, P.A. Vashi, Vs. Mumbai-400 020. Railway Station Complex Vashi, Sector-30,Navi Mumbai-400 705. PAN:AACCL 8423 B (अपीलाथ" /Appellant) (""थ" / Respondent) ""या"ेप सं./C.O. No.134/Mum/2015…

Micromax Informatics Ltd. v. DCIT (28 Taxmann.com 77) — Cited in 4 Judgments | BharatTax