Mica Mining Co. Ltd. v. CIT

122 ITR 430High Court1980#22217 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,487 Indian tax judgments — from 2023 to 2023.

Issues it is cited on

doctrine of mergersection 80hhcsection 32section 254section 37(1)first appealsection 154section 15prescribedsection 250companysection 143(3)

Judgments citing Mica Mining Co. Ltd. v. CIT

The Assistant Commissioner of Income Tax, Circle-2 (1), Panaji vs. M/S V. M. Salgaocar & Brothers (P) Ltd., Vasco

Appeals of the Revenue are DISMISSED

ITA 211/PAN/2019[2007-08]Status: DisposedITAT Panaji03 Oct 2023AY 2007-08

Bench: Hon’Ble Shri S. S. Godara & Shri G. D. Padmahshaliआयकर अपऩल सं. / Ita Nos. 209 To 211/Pan/2019 निर्धारण वषा / Assessment Years : 2005-06 To 2007-08 The Asst. Commissioner Of Income Tax, Circle-2(1), Panaji, Goa . . . . . . . अपीलार्थी / Appellant

For Appellant: Mr Ketan Ved [‘Ld. AR’]For Respondent: Mr N. Shrikanth [‘Ld. DR’]
Section 143(3)Section 154Section 250Section 32Section 37(1)Section 80H

…॥ आयकर अपीलीय न्यायाधिकरण, पणजी न्यायपीठ, पणजी में ॥ IN THE INCOME TAX APPELLATE TRIBUNAL, PANAJI BENCH, PANAJI BEFORE HON’BLE SHRI S. S. GODARA, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER आयकर अपऩल सं. / ITA Nos. 209 to 211/PAN/2019 निर्धारण वषा / Assessment Years : 2005-06 to 2007-08 The Asst. Commissioner of Income Tax, Circle-2(1), Panaji, Goa . . . . . . . अपीलार्थी / Appellant बिधम / V/s. M/s. V. M. Salgaonkar & Brother Pvt. Ltd., Salgaonkar House, F.L. Gomes Road, Vasco Da Gama, Goa. PAN: AAACV 5950 B . . . . . . .प्रत्यर्थी / Respondent द्वधरध / Appearances Assessee by : Mr Ketan Ve…

The Assistant Commissioner of Income Tax, Circle-2 (1), Panaji vs. M/S V. M. Salgaocar & Brothers (P) Ltd., Vasco

Appeals of the Revenue are DISMISSED

ITA 210/PAN/2019[2006-07]Status: DisposedITAT Panaji03 Oct 2023AY 2006-07

Bench: Hon’Ble Shri S. S. Godara & Shri G. D. Padmahshaliआयकर अपऩल सं. / Ita Nos. 209 To 211/Pan/2019 निर्धारण वषा / Assessment Years : 2005-06 To 2007-08 The Asst. Commissioner Of Income Tax, Circle-2(1), Panaji, Goa . . . . . . . अपीलार्थी / Appellant

For Appellant: Mr Ketan Ved [‘Ld. AR’]For Respondent: Mr N. Shrikanth [‘Ld. DR’]
Section 143(3)Section 154Section 250Section 32Section 37(1)Section 80H

…॥ आयकर अपीलीय न्यायाधिकरण, पणजी न्यायपीठ, पणजी में ॥ IN THE INCOME TAX APPELLATE TRIBUNAL, PANAJI BENCH, PANAJI BEFORE HON’BLE SHRI S. S. GODARA, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER आयकर अपऩल सं. / ITA Nos. 209 to 211/PAN/2019 निर्धारण वषा / Assessment Years : 2005-06 to 2007-08 The Asst. Commissioner of Income Tax, Circle-2(1), Panaji, Goa . . . . . . . अपीलार्थी / Appellant बिधम / V/s. M/s. V. M. Salgaonkar & Brother Pvt. Ltd., Salgaonkar House, F.L. Gomes Road, Vasco Da Gama, Goa. PAN: AAACV 5950 B . . . . . . .प्रत्यर्थी / Respondent द्वधरध / Appearances Assessee by : Mr Ketan Ve…

The Assistant Commissioner of Income Tax, Circle-2 (1), Panaji vs. M/S V. M. Salgaocar & Brothers (P) Ltd., Vasco

Appeals of the Revenue are DISMISSED

ITA 209/PAN/2019[2005-06]Status: DisposedITAT Panaji03 Oct 2023AY 2005-06

Bench: Hon’Ble Shri S. S. Godara & Shri G. D. Padmahshaliआयकर अपऩल सं. / Ita Nos. 209 To 211/Pan/2019 निर्धारण वषा / Assessment Years : 2005-06 To 2007-08 The Asst. Commissioner Of Income Tax, Circle-2(1), Panaji, Goa . . . . . . . अपीलार्थी / Appellant

For Appellant: Mr Ketan Ved [‘Ld. AR’]For Respondent: Mr N. Shrikanth [‘Ld. DR’]
Section 143(3)Section 154Section 250Section 32Section 37(1)Section 80H

…॥ आयकर अपीलीय न्यायाधिकरण, पणजी न्यायपीठ, पणजी में ॥ IN THE INCOME TAX APPELLATE TRIBUNAL, PANAJI BENCH, PANAJI BEFORE HON’BLE SHRI S. S. GODARA, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER आयकर अपऩल सं. / ITA Nos. 209 to 211/PAN/2019 निर्धारण वषा / Assessment Years : 2005-06 to 2007-08 The Asst. Commissioner of Income Tax, Circle-2(1), Panaji, Goa . . . . . . . अपीलार्थी / Appellant बिधम / V/s. M/s. V. M. Salgaonkar & Brother Pvt. Ltd., Salgaonkar House, F.L. Gomes Road, Vasco Da Gama, Goa. PAN: AAACV 5950 B . . . . . . .प्रत्यर्थी / Respondent द्वधरध / Appearances Assessee by : Mr Ketan Ve…

Mica Mining Co. Ltd. v. CIT (122 ITR 430) — Cited in 3 Judgments | BharatTax