Mfg. Company v. Indian Council of Agricultural Research

BORSAD TOBACCO CO. P.LTD,MUMBAI vs. DCIT CEN CIR 8(1), MUMBAI

Bench: Hon’Ble Sh. Sandeep Gosain, Jm & Hon’Ble Sh. Rajesh Kumar, Am आयकरअपीलसं./ I.T.A. No. 2040/Mum/2018 (निर्धारणवर्ा / Assessment Year: 2014-15) In The Matter Of:

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE HON’BLE SH. SANDEEP GOSAIN, JM & HON’BLE SH. RAJESH KUMAR, AM आयकरअपीलसं./ I.T.A. No. 2040/Mum/2018 (निर्धारणवर्ा / Assessment Year: 2014-15) In the matter of: DCIT Cen Cir-8(1), Borsad Tobacco Co. Pvt. Room No. 656, 6th floor, Ltd. बिधम/ 21st floor, Nirmal Bldg, Aayakar Bhavan, M. K. Vs. Road, Mumbai-400 020 Nariman Point, Mumbai-400 021 स्थायीलेखासं./जीआइआरसं./ PAN No. AAACB5089K (अपीलाथी/Appellant) (प्रत्यथी / Respondent) : अपीलाथीकीओरसे/ Appellant by : Ms. Sweta Furia, AR प्रत्यथीकीओरसे/Respondentby : Shri Amit Mohan Mittal, DR सुनवाईकीतारीख/ : 07…

M/S. GUJARAT AGROCHEM P. LTD,MUMBAI vs. ACIT RG 9(3)(2), MUMBAI

In the result, appeal of the assessee is allowed

Bench: Shri Pawan Singh & Shri M. Balaganeshm/S Gujarat Agrochem Pvt. Ltd. Acit-9(3)(2), 601, Express Chambers, Aayakar Bhavan, Vs. Vi Floor, No.72, Andheri Kurla M.K. Road, Road, Andheri (E), Mumbai-400020 (Now Unit No.505, Atrium-2, (Kanakia), Andheri Kurla Road, Near Hotel Courtyard Marriot, Andheri (E), Mumbai. Pan: Aabcg1228L Appellant Respondent Appellant By : Shri G. Baskar (Advocate) Respondent By : Shri Satish Rajore (Sr. Dr) Date Of Hearing : 11.06.2019 Date Of Pronouncement : 11.06.2019 Order Under Section 254(1)Of Income Tax Act

…IN THE INCOME-TAX APPELLATE TRIBUNAL “G” BENCH MUMBAI BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND SHRI M. BALAGANESH, ACCOUNTANT MEMBER M/s Gujarat Agrochem Pvt. Ltd. ACIT-9(3)(2), 601, Express Chambers, Aayakar Bhavan, Vs. VI Floor, No.72, Andheri Kurla M.K. Road, Road, Andheri (E), Mumbai-400020 (Now Unit No.505, Atrium-2, (Kanakia), Andheri Kurla Road, Near Hotel Courtyard Marriot, Andheri (E), Mumbai. PAN: AABCG1228L Appellant Respondent Appellant by : Shri G. Baskar (Advocate) Respondent by : Shri Satish Rajore (Sr. DR) Date of Hearing : 11.06.2019 Date of Pronouncement : 11.06.2019 ORDER UNDER SECTIO…

MOTILAL DAHYABHAI JHAVERI & SONS,MUMBAI vs. ACIT 19(2), MUMBAI

In the result, both the appeals of the assessee are allowed

Bench: Shri Sandeep Gosain, Jm & Shri M.Balaganesh, Am

…IN THE INCOME TAX APPELLATE TRIBUNAL “D”, BENCH MUMBAI BEFORE SHRI SANDEEP GOSAIN, JM & SHRI M.BALAGANESH, AM ITA No.3453/Mum/2018 & 1584/Mum/2019 (Assessment Year :2013-14 & 2014-15) M/s. Motilal Dahyabhai Jhaveri Vs. Assistant Commissioner of & Sons Income Tax 19(2), Mumbai Room No.207, 2nd Floor, 907, Panchratna Building Opera House, Matru Mandir, Tardeo Road Mumbai – 400 004 Mumbai – 400 007 PAN/GIR No.AAAFM1359A (Appellant) .. (Respondent) Assessee by Shri D.V. Lakhani & Shri Dipesh Ruparelia Revenue by Shri Ashutosh Ranjhan Date of Hearing 15/04/2019 Date of Pronouncement 24/04/2019 आदेश / O R D E R P…