MFAR Hotels & Resorts Ltd. v. ACIT

85 Taxmann.com 91Reported decision2017#21498 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2019 to 2019.

Judgments citing MFAR Hotels & Resorts Ltd. v. ACIT

The ACIT, Circle - 1, Rajahmundry vs. The Andhra Pradesh Paper Mills Ltd., Hyderabad

In the result, appeals filed by the Revenue are partly allowed and the cross objections filed by the assessee are partly allowed

ITA 6/VIZ/2014[2009-10]Status: DisposedITAT Visakhapatnam30 Oct 2019AY 2009-10

Bench: Shri V. Durga Rao, Hon’Ble & Shri D.S. Sunder Singh, Hon’Ble

For Appellant: Shri T.M. Shiv Kumar – AdvFor Respondent: Shri T.S.N. Murthy – CIT DR
Section 263Section 32

…IN THE INCOME TAX APPELLATE TRIBUNAL VISAKHAPATNAM BENCH, VISAKHAPATNAM BEFORE SHRI V. DURGA RAO, HON’BLE JUDICIAL MEMBER & SHRI D.S. SUNDER SINGH, HON’BLE ACCOUNTANT MEMBER ITA Nos. 04 to 06/VIZ/2014 (Asst. Year : 2007-08 to 2009-10) ACIT, Circle-1, vs. International Paper APPM Rajahmundry. Ltd. (Formerly known as The Andhra Pradesh Paper Mills Ltd.), Krishe Sapphire Building, 8th Floor, 1-89/3/ B40 to 42/KS/801, Hi-Tech City Main Road, Madhapur, Hyderabad. PAN No. AAACT 8849 D (Appellant) (Respondent) C.O.Nos. 13 to 15/VIZ/2016 (Arising out of ITA Nos. 04 to 06/VIZ/2014) (Asst. Year : 2007-08 to 2009-10) Th…

The ACIT, Circle - 1, Rajahmundry vs. The Andhra Pradesh Paper Mills Ltd., Hyderabad

In the result, appeals filed by the Revenue are partly allowed and the cross objections filed by the assessee are partly allowed

ITA 5/VIZ/2014[2008-09]Status: DisposedITAT Visakhapatnam30 Oct 2019AY 2008-09

Bench: Shri V. Durga Rao, Hon’Ble & Shri D.S. Sunder Singh, Hon’Ble

For Appellant: Shri T.M. Shiv Kumar – AdvFor Respondent: Shri T.S.N. Murthy – CIT DR
Section 263Section 32

…IN THE INCOME TAX APPELLATE TRIBUNAL VISAKHAPATNAM BENCH, VISAKHAPATNAM BEFORE SHRI V. DURGA RAO, HON’BLE JUDICIAL MEMBER & SHRI D.S. SUNDER SINGH, HON’BLE ACCOUNTANT MEMBER ITA Nos. 04 to 06/VIZ/2014 (Asst. Year : 2007-08 to 2009-10) ACIT, Circle-1, vs. International Paper APPM Rajahmundry. Ltd. (Formerly known as The Andhra Pradesh Paper Mills Ltd.), Krishe Sapphire Building, 8th Floor, 1-89/3/ B40 to 42/KS/801, Hi-Tech City Main Road, Madhapur, Hyderabad. PAN No. AAACT 8849 D (Appellant) (Respondent) C.O.Nos. 13 to 15/VIZ/2016 (Arising out of ITA Nos. 04 to 06/VIZ/2014) (Asst. Year : 2007-08 to 2009-10) Th…

The ACIT, Circle - 1, Rajahmundry vs. The Andhra Pradesh Paper Mills Ltd., Hyderabad

In the result, appeals filed by the Revenue are partly allowed and the cross objections filed by the assessee are partly allowed

ITA 4/VIZ/2014[2007-08]Status: DisposedITAT Visakhapatnam30 Oct 2019AY 2007-08

Bench: Shri V. Durga Rao, Hon’Ble & Shri D.S. Sunder Singh, Hon’Ble

For Appellant: Shri T.M. Shiv Kumar – AdvFor Respondent: Shri T.S.N. Murthy – CIT DR
Section 263Section 32

…IN THE INCOME TAX APPELLATE TRIBUNAL VISAKHAPATNAM BENCH, VISAKHAPATNAM BEFORE SHRI V. DURGA RAO, HON’BLE JUDICIAL MEMBER & SHRI D.S. SUNDER SINGH, HON’BLE ACCOUNTANT MEMBER ITA Nos. 04 to 06/VIZ/2014 (Asst. Year : 2007-08 to 2009-10) ACIT, Circle-1, vs. International Paper APPM Rajahmundry. Ltd. (Formerly known as The Andhra Pradesh Paper Mills Ltd.), Krishe Sapphire Building, 8th Floor, 1-89/3/ B40 to 42/KS/801, Hi-Tech City Main Road, Madhapur, Hyderabad. PAN No. AAACT 8849 D (Appellant) (Respondent) C.O.Nos. 13 to 15/VIZ/2016 (Arising out of ITA Nos. 04 to 06/VIZ/2014) (Asst. Year : 2007-08 to 2009-10) Th…

M/S Udupi Power Corporation Limited, Bangalore vs. The Deputy Commissioner of Income Tax Circle-7(1)(1), Bangalore

In the result, both the appeals of the assessee are treated as partly allowed for statistical purposes

ITA 1202/BANG/2017[2012-13]Status: DisposedITAT Bangalore26 Jun 2019AY 2012-13

Bench: Shri N.V Vasudevan, Vice Presidnet & Shri B.R Baskaran

For Appellant: Shri Vijay Ranjan, AdvocateFor Respondent: Shri Pradeep Kumar, CIT
Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL “C’’ BENCH : BANGALORE BEFORE SHRI N.V VASUDEVAN, VICE PRESIDNET AND SHRI B.R BASKARAN, ACCOUNTANT MEMBER ITA No.1202/Bang/2017 Assessment years : 2011-12 & 2012-13 M/s Udupi Power Corporation Ltd., Vs. The Dy. Commissioner of Income-tax, No.34, First Floor, Lotus Tower, Circle-7(1)(1) (erstwhile Circle 12(5) , Devaraja URS Road, Race Course, Bangalore. Bangalore-560 001. PAN – AAACN 7967 L APPELLANT RESPONDENT Appellant by : Shri Vijay Ranjan, Advocate Respondent by : Shri Pradeep Kumar, CIT Date of hearing : 03.04.2019 Date of Pronouncement : 26.06.2019 O R D E R Per B…