Meyyappan Vs. CIT (1963) 48 ITR 34 (SC) (ii) Appolo Specialty Hospitals (P) Ltd. v. DCIT

173 Taxmann.com 853High Court2025#23112 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2025 to 2025.

Sections most often in play

Section 143(1)Section 154 Section 250 Section 154(3)Section 155 Section 11 Section 115JB Section 12

Issues it is cited on

section 154 section 143(1)section 11 section 15 section 250 nfac interest

Judgments citing Meyyappan Vs. CIT (1963) 48 ITR 34 (SC) (ii) Appolo Specialty Hospitals (P) Ltd. v. DCIT

Eight Roads Investment Advisors Private Limited, Mumbai vs. Assistant Director of Income Tax, Centralized Processing Centre, Bengaluru

In the result, appeal of the assessee is allowed, as per our aforesaid

ITA 2928/MUM/2025[2020-21]Status: DisposedITAT Mumbai21 Aug 2025AY 2020-21

Bench: Shri Amit Shukla & Shri Arun Khodpiaआयकर अपील सं. / Ita No.2928/Mum/2025 "नधा"रण वष" / Assessment Year :2020-21 Eight Roads Investment Advisors Private Limited 16Th Floor, Plot No.82, Avighna House, Dr. Annie Besant Road, Worli, Mumbai-400 018 Pan: Aabcf1370N ........अपीलाथ" / Appellant बनाम / V/S. The Assistant Commissioner Of Income Tax/Cpc, Bengaluru ……""यथ" / Respondent

For Appellant: Ms.Chandari Shah a/wFor Respondent: Shri Himanshu Joshi, Sr. DR

Section 143(3)Section 154Section 250Section 36(1)(va)

…आयकर अपील"य अ"धकरण "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL, “E” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER आयकर अपील सं. / ITA No.2928/MUM/2025 "नधा"रण वष" / Assessment Year :2020-21 Eight Roads Investment Advisors Private Limited 16th Floor, Plot No.82, Avighna House, Dr. Annie Besant Road, Worli, Mumbai-400 018 PAN: AABCF1370N ........अपीलाथ" / Appellant बनाम / V/s. The Assistant Commissioner of Income Tax/CPC, Bengaluru ……""यथ" / Respondent Assessee by : Ms.Chandari Shah a/w. Ms. Riddhi Maru and Ms. Niddhi Agarwal Revenue by : Shri Himanshu…

ITO(Exemption), Ward-2(4), Shillong vs. The Little Star Trust, Digboi

ITA 83/GTY/2025[2021-22]Status: DisposedITAT Guwahati11 Aug 2025AY 2021-22

Bench: SHRI MANOMOHAN DAS, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)

Section 12A(1)(ac)Section 143(1)Section 154Section 154(3)Section 250

…IN THE INCOME TAX APPELLATE TRIBUNAL GUWAHATI BENCH, GUWAHATI (VIRTUAL HEARING AT KOLKATA) SHRI MANOMOHAN DAS, JUDICIAL MEMBER SHRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No. 83/GTY/2025 Assessment Year: 2021-22 ITO(Exemption), Ward-2(4), Shillong, Aayakar Bhawan, MG Road, Shillong, Shillong (Meghalaya) - 793001 .....................…...………… Appellant vs. The Little Star Trust, Borbil No. 1, S.O. Digboi, Tinsukia, Assam - 786171 ...…..….......................... Respondent [PAN: AAATT1788L] CO No. 02/GTY/2025 (Arising out of ITA No. 83/GTY/2025) Assessment Year: 2021-22 The Little Star Trust, Borbil No. 1…

Osaka Alloys & Steel Private Limited, Jalandhar vs. DCIT/ACIT, Circle-1, Jld, Jalandhar

In the result, the appeal filed by the assessee is allowed

ITA 60/ASR/2025[2012-13]Status: DisposedITAT Amritsar07 Aug 2025AY 2012-13

Bench: Sh. Manoj Kumar Aggarwal & Sh. Udayan Dasgupta

For Appellant: Sh. Rohit Kapoor, Adv. &

Section 115Section 115JSection 143(1)Section 154Section 154oSection 2(24)Section 250Section 250oSection 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR (HYBRID COURT) BEFORE SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA, JUDICIAL MEMBER I.T.A. No. 60Asr/2025 Assessment Year: 2012-13 Osaka Alloys & Steel Pvt. Ltd., Vs. DCIT/ACIT, 428 Mota Singh Nagar, Jalandhar Circle-1, Jalandhar Punjab 144001 [PAN: AAACO7097G] (Respondent) (Appellant) Appellant by : Sh. Rohit Kapoor, Adv. & Sh. V.S. Aggarwal, ITP : Respondent by Sh. Charan Dass, Sr. D. R. Date of Hearing : 09.07.2025 Date of Pronouncement : 07.08.2025 ORDER Per Udayan Dasgupta, J.M.: This appeal is filed by the assessee ag…