Meher R. Surti v. ITO

40 Taxmann.com 138Reported decision2013#20884 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2018 to 2024.

Sections most often in play

Section 127 Section 139(1)Section 139(3)Section 142(1)Section 143(3)Section 148A(6)Section 148A(b)Section 148A(d)

Judgments citing Meher R. Surti v. ITO

FEDERATION OF RAJASTHAN TRADE AND INDUSTRY,JAIPUR vs. ITO-EXEMPTION WARD-2, JAIPUR

In the result, the appeal filed by the assessee is allowed for statistical purposes

ITA 217/JPR/2024[2014-15]Status: DisposedITAT Jaipur04 Oct 2024AY 2014-15

Bench: DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

For Appellant: Shri Rahul Pandya (Adv.) &For Respondent: Shri Anoop Singh (Addl.CIT) a

Section 127Section 12ASection 142(1)Section 143(2)Section 143(3)Section 250

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBkSM+ deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 217/JPR/2024 fu/kZkj.k o"kZ@Assessment Years : 2014-15 Federation of Rajasthan Trade & cuke The ITO-Exemption Industry Vs. Ward-2, A-7, 2nd Floor, Ganpati Enclave, Jaipur. Civil Lines, Ajmer Road, Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AABCF0138J vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by :…

SAPNA HEMANSHU SHAH ,BANGALORE vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1), BANGALORE

In the result, appeal of the assessee is partly allowed

ITA 1153/BANG/2023[2013-14]Status: DisposedITAT Bangalore30 Jan 2024AY 2013-14

Bench: Shri George George Kshri Laxmi Prasad Sahuassessment Year : 2013-14

For Appellant: Shri Sudheendra B.R, AdvocateFor Respondent: Shri Ganesh R Ghale, Advocate –

Section 54

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI GEORGE GEORGE K, VICE PRESIDENT SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Assessment Year : 2013-14 Sapna Hemanshu Shah, The Dy. Commissioner of Flat No.401, Income Tax, Sankeshwar Apartment, Vs. Circle-2(2)(1), No.77 Serpentine Road, Bangalore. Kumarapark West, Bangalore-560 020. PAN : AFAPS 5114 G APPELLANT RESPONDENT Assessee by : Shri Sudheendra B.R, Advocate Revenue by : Shri Ganesh R Ghale, Advocate – Standing Counsel for Revenue Date of hearing : 24.01.2024 Date of Pronouncement : 30.01.2024 O R D E R PER SHRI LAXMI PRASAD SAHU,…

M/S HARIBINDER SINGH CHIMNI,GURGAON vs. DCIT, GURGAON

In the result, assessee's appeal is allowed

ITA 6712/DEL/2015[2012-13]Status: DisposedITAT Delhi20 Nov 2018AY 2012-13

Bench: Or Two Years After The Date On Which Transfer Took Place Purchased The Following Three Residential Flats:-

Section 54

…1 M.A No. 437/Del/2018 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘Friday’ ‘G’ NEW DELHI MS SUCHITRA KAMBLE, JUDICIAL MEMBER AND SH. PRASHANT MAHARISHI, ACCOUNTANT MEMBER M.A No. 437/Del/2018 in (ITA No. 6712/DEL/2015 ( A.Y 2012-13)) Harbinder Singh Chimni Vs DCIT D-1/102, Parsvnath Exotica, Sector- Circle-2 53, Golf Course Road, Gurgaon Gurgaon AARPH6109C (APPELLANT) (RESPONDENT) Appellant by Sh. Y. K. Kapoor & Sh. Bhushan Kapoor, Advs Respondent by Ms. Priney Singla, Sr. DR Date of Hearing 31.08.2018 Date of Pronouncement 20.11.2018 ORDER PER SUCHITRA KAMBLE, JM This Miscellaneous Application…

MR. SANDEEP TANEJA,DELHI vs. ITO, NEW DELHI

ITA 11/DEL/2017[2013-14]Status: DisposedITAT Delhi11 Oct 2018AY 2013-14

Bench: Shri G.D.Agrawal, Hon’Ble & Shri Sudhanshu Srivastavaassessment Year: 2013-14 Sandeep Taneja Ito 473, Dps Apartments, Ward-45(5) Plot No. 16, Sector-4, Vs. New Delhi Dwarka, Delhi Pan : Abdpt5922C Appellant Respondent Revenue By : Shri K. Tiwari, Sr. Dr Assessee By : Shri Ummed Kuntal, Ca Date Of Hearing : 19.07.2018 Date Of Pronouncement : 11.10.2018

For Appellant: Shri Ummed Kuntal, CAFor Respondent: Shri K. Tiwari, Sr. DR

Section 54

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘G’ NEW DELHI BEFORE SHRI G.D.AGRAWAL, HON’BLE PRESIDENT AND SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER Assessment Year: 2013-14 Sandeep Taneja ITO 473, DPS Apartments, Ward-45(5) Plot No. 16, Sector-4, Vs. New Delhi Dwarka, Delhi PAN : ABDPT5922C Appellant Respondent Revenue by : Shri K. Tiwari, Sr. DR Assessee by : Shri Ummed Kuntal, CA Date of hearing : 19.07.2018 Date of pronouncement : 11.10.2018 O R D E R PER SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER : This appeal is preferred by the assessee against the order dated 25.10.2016 passed by the Ld. Commissio…