MEENAKSHI ACHI 292 ITR 0624 and COMMISSIONER OF INCOME TAX v. S. MUTHUKARUPAN

290 ITR 154Reported decision2007#9643 most cited
11

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2023 to 2023.

Judgments citing MEENAKSHI ACHI 292 ITR 0624 and COMMISSIONER OF INCOME TAX v. S. MUTHUKARUPAN

Asst. Commissioner of Income Tax, Circle-9(1), Hyderabad vs. Vedula Venkata Ramana, L/R of Late Smt. V. Rajyalakshmi, Hyderabad

ITA 1554/HYD/2017[2009-10]Status: DisposedITAT Hyderabad12 Jun 2023AY 2009-10

Bench: Shri Rama Kanta Panda & Shri K.Narasimha Chary

For Appellant: Shri Pawan Kumar Chakrapani, ARFor Respondent: Shri Jeevan Lal Lavidiya, CIT-DR
Section 143(1)Section 143(3)Section 147Section 148

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER आ.अपी.सं / ITA No. 1554/Hyd/2017 (निर्धारण वर्ा / Assessment Year: 2009-10) Assistant Commissioner Shri Vedula Venkata Ramana, of Income Tax, Vs. L/R. of Late Smt. V. Circle-9(1), Rajyalakshmi, Hyderabad Hyderabad [PAN No. ABHPV1213E] अपीलधर्थी / Appellant प्रत्‍यर्थी / Respondent निर्धाररती द्वधरध/Assessee by: Shri Pawan Kumar Chakrapani, AR रधजस्‍व द्वधरध/Revenue by: Shri Jeevan Lal Lavidiya, CIT-DR सुिवधई की तधरीख…

Rekha Chawla, Salem vs. The Assistant Commissioner of Income Tax, Central Circle, Salem

In the result, appeals filed by both assessees in ITA Nos

ITA 375/CHNY/2022[2012-13]Status: DisposedITAT Chennai31 May 2023AY 2012-13

Bench: Shri Mahavir Singh, Hon’Ble & Shri Manjunatha.G, Hon’Bleआयकर अपील सं./Ita Nos.392 & 393/Chny/2021 &

For Respondent: Mr.S.R.Karuppusamy, CIT
Section 143(3)Section 263

…आयकर अपीलीय अिधकरण, ‘बी’ "यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH: CHENNAI "ी महावीर िसंह, माननीय उपा"", एवं "ी मंजूनाथा.जी, माननीय लेखा सद" के सम" BEFORE SHRI MAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRI MANJUNATHA.G, HON’BLE ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.392 & 393/Chny/2021 & ITA Nos.374 & 375/Chny/2022 िनधा"रण वष" /Assessment Years: 2011-12 & 2012-13 v. Ms.Rekha Chawla, The Asst. Commissioner- No.15, “Gurukripa”, of Income Tax, Vidhyalaya Road, Central Circle, Opp. Ramakrishna Park, Salem. Salem-636 007. [PAN: ACHPR 4894 A] (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकर अपील सं…

Rekha Chawla, Salem vs. The Assistant Commissioner of Income Tax, Central Circle, Salem

In the result, appeals filed by both assessees in ITA Nos

ITA 374/CHNY/2022[2011-12]Status: DisposedITAT Chennai31 May 2023AY 2011-12

Bench: Shri Mahavir Singh, Hon’Ble & Shri Manjunatha.G, Hon’Bleआयकर अपील सं./Ita Nos.392 & 393/Chny/2021 &

For Respondent: Mr.S.R.Karuppusamy, CIT
Section 143(3)Section 263

…आयकर अपीलीय अिधकरण, ‘बी’ "यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH: CHENNAI "ी महावीर िसंह, माननीय उपा"", एवं "ी मंजूनाथा.जी, माननीय लेखा सद" के सम" BEFORE SHRI MAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRI MANJUNATHA.G, HON’BLE ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.392 & 393/Chny/2021 & ITA Nos.374 & 375/Chny/2022 िनधा"रण वष" /Assessment Years: 2011-12 & 2012-13 v. Ms.Rekha Chawla, The Asst. Commissioner- No.15, “Gurukripa”, of Income Tax, Vidhyalaya Road, Central Circle, Opp. Ramakrishna Park, Salem. Salem-636 007. [PAN: ACHPR 4894 A] (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकर अपील सं…

Sanjay Chawla, Salem vs. The ACIT, Central Cirlce, Salem

In the result, appeals filed by both assessees in ITA Nos

ITA 373/CHNY/2022[2012-13]Status: DisposedITAT Chennai31 May 2023AY 2012-13

Bench: Shri Mahavir Singh, Hon’Ble & Shri Manjunatha.G, Hon’Bleआयकर अपील सं./Ita Nos.392 & 393/Chny/2021 &

For Respondent: Mr.S.R.Karuppusamy, CIT
Section 143(3)Section 263

…आयकर अपीलीय अिधकरण, ‘बी’ "यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH: CHENNAI "ी महावीर िसंह, माननीय उपा"", एवं "ी मंजूनाथा.जी, माननीय लेखा सद" के सम" BEFORE SHRI MAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRI MANJUNATHA.G, HON’BLE ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.392 & 393/Chny/2021 & ITA Nos.374 & 375/Chny/2022 िनधा"रण वष" /Assessment Years: 2011-12 & 2012-13 v. Ms.Rekha Chawla, The Asst. Commissioner- No.15, “Gurukripa”, of Income Tax, Vidhyalaya Road, Central Circle, Opp. Ramakrishna Park, Salem. Salem-636 007. [PAN: ACHPR 4894 A] (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकर अपील सं…

Sanjay Chawla, Salem vs. The ACIT, Central Cirlce, Salem

In the result, appeals filed by both assessees in ITA Nos

ITA 372/CHNY/2022[2011-12]Status: DisposedITAT Chennai31 May 2023AY 2011-12

Bench: Shri Mahavir Singh, Hon’Ble & Shri Manjunatha.G, Hon’Bleआयकर अपील सं./Ita Nos.392 & 393/Chny/2021 &

For Respondent: Mr.S.R.Karuppusamy, CIT
Section 143(3)Section 263

…आयकर अपीलीय अिधकरण, ‘बी’ "यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH: CHENNAI "ी महावीर िसंह, माननीय उपा"", एवं "ी मंजूनाथा.जी, माननीय लेखा सद" के सम" BEFORE SHRI MAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRI MANJUNATHA.G, HON’BLE ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.392 & 393/Chny/2021 & ITA Nos.374 & 375/Chny/2022 िनधा"रण वष" /Assessment Years: 2011-12 & 2012-13 v. Ms.Rekha Chawla, The Asst. Commissioner- No.15, “Gurukripa”, of Income Tax, Vidhyalaya Road, Central Circle, Opp. Ramakrishna Park, Salem. Salem-636 007. [PAN: ACHPR 4894 A] (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकर अपील सं…

Sanjay Chawla, Salem vs. The ACIT, Central Cirlce, Salem

In the result, appeals filed by both assessees in ITA Nos

ITA 371/CHNY/2022[2010-11]Status: DisposedITAT Chennai31 May 2023AY 2010-11

Bench: Shri Mahavir Singh, Hon’Ble & Shri Manjunatha.G, Hon’Bleआयकर अपील सं./Ita Nos.392 & 393/Chny/2021 &

For Respondent: Mr.S.R.Karuppusamy, CIT
Section 143(3)Section 263

…आयकर अपीलीय अिधकरण, ‘बी’ "यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH: CHENNAI "ी महावीर िसंह, माननीय उपा"", एवं "ी मंजूनाथा.जी, माननीय लेखा सद" के सम" BEFORE SHRI MAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRI MANJUNATHA.G, HON’BLE ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.392 & 393/Chny/2021 & ITA Nos.374 & 375/Chny/2022 िनधा"रण वष" /Assessment Years: 2011-12 & 2012-13 v. Ms.Rekha Chawla, The Asst. Commissioner- No.15, “Gurukripa”, of Income Tax, Vidhyalaya Road, Central Circle, Opp. Ramakrishna Park, Salem. Salem-636 007. [PAN: ACHPR 4894 A] (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकर अपील सं…

Sanjay Chawla, Salem vs. The Assistant Commissioner of Income-Tax, Central Circle, Salem.

In the result, appeals filed by both assessees in ITA Nos

ITA 396/CHNY/2021[2012-13]Status: DisposedITAT Chennai31 May 2023AY 2012-13

Bench: Shri Mahavir Singh, Hon’Ble & Shri Manjunatha.G, Hon’Bleआयकर अपील सं./Ita Nos.392 & 393/Chny/2021 &

For Respondent: Mr.S.R.Karuppusamy, CIT
Section 143(3)Section 263

…आयकर अपीलीय अिधकरण, ‘बी’ "यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH: CHENNAI "ी महावीर िसंह, माननीय उपा"", एवं "ी मंजूनाथा.जी, माननीय लेखा सद" के सम" BEFORE SHRI MAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRI MANJUNATHA.G, HON’BLE ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.392 & 393/Chny/2021 & ITA Nos.374 & 375/Chny/2022 िनधा"रण वष" /Assessment Years: 2011-12 & 2012-13 v. Ms.Rekha Chawla, The Asst. Commissioner- No.15, “Gurukripa”, of Income Tax, Vidhyalaya Road, Central Circle, Opp. Ramakrishna Park, Salem. Salem-636 007. [PAN: ACHPR 4894 A] (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकर अपील सं…

Sanjay Chawla, Salem vs. The Assistant Commissioner of Income-Tax, Central Circle, Salem.

In the result, appeals filed by both assessees in ITA Nos

ITA 395/CHNY/2021[2011-12]Status: DisposedITAT Chennai31 May 2023AY 2011-12

Bench: Shri Mahavir Singh, Hon’Ble & Shri Manjunatha.G, Hon’Bleआयकर अपील सं./Ita Nos.392 & 393/Chny/2021 &

For Respondent: Mr.S.R.Karuppusamy, CIT
Section 143(3)Section 263

…आयकर अपीलीय अिधकरण, ‘बी’ "यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH: CHENNAI "ी महावीर िसंह, माननीय उपा"", एवं "ी मंजूनाथा.जी, माननीय लेखा सद" के सम" BEFORE SHRI MAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRI MANJUNATHA.G, HON’BLE ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.392 & 393/Chny/2021 & ITA Nos.374 & 375/Chny/2022 िनधा"रण वष" /Assessment Years: 2011-12 & 2012-13 v. Ms.Rekha Chawla, The Asst. Commissioner- No.15, “Gurukripa”, of Income Tax, Vidhyalaya Road, Central Circle, Opp. Ramakrishna Park, Salem. Salem-636 007. [PAN: ACHPR 4894 A] (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकर अपील सं…

Sanjay Chawla, Salem vs. The Assistant Commissioner of Income-Tax, Central Circle, Salem.

In the result, appeals filed by both assessees in ITA Nos

ITA 394/CHNY/2021[2010-11]Status: DisposedITAT Chennai31 May 2023AY 2010-11

Bench: Shri Mahavir Singh, Hon’Ble & Shri Manjunatha.G, Hon’Bleआयकर अपील सं./Ita Nos.392 & 393/Chny/2021 &

For Respondent: Mr.S.R.Karuppusamy, CIT
Section 143(3)Section 263

…आयकर अपीलीय अिधकरण, ‘बी’ "यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH: CHENNAI "ी महावीर िसंह, माननीय उपा"", एवं "ी मंजूनाथा.जी, माननीय लेखा सद" के सम" BEFORE SHRI MAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRI MANJUNATHA.G, HON’BLE ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.392 & 393/Chny/2021 & ITA Nos.374 & 375/Chny/2022 िनधा"रण वष" /Assessment Years: 2011-12 & 2012-13 v. Ms.Rekha Chawla, The Asst. Commissioner- No.15, “Gurukripa”, of Income Tax, Vidhyalaya Road, Central Circle, Opp. Ramakrishna Park, Salem. Salem-636 007. [PAN: ACHPR 4894 A] (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकर अपील सं…

Rekha Chawla, Salem vs. The Assistant Commissioner of Income-Tax, Central Circle, Salem.

In the result, appeals filed by both assessees in ITA Nos

ITA 393/CHNY/2021[2012-13]Status: DisposedITAT Chennai31 May 2023AY 2012-13

Bench: Shri Mahavir Singh, Hon’Ble & Shri Manjunatha.G, Hon’Bleआयकर अपील सं./Ita Nos.392 & 393/Chny/2021 &

For Respondent: Mr.S.R.Karuppusamy, CIT
Section 143(3)Section 263

…आयकर अपीलीय अिधकरण, ‘बी’ "यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH: CHENNAI "ी महावीर िसंह, माननीय उपा"", एवं "ी मंजूनाथा.जी, माननीय लेखा सद" के सम" BEFORE SHRI MAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRI MANJUNATHA.G, HON’BLE ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.392 & 393/Chny/2021 & ITA Nos.374 & 375/Chny/2022 िनधा"रण वष" /Assessment Years: 2011-12 & 2012-13 v. Ms.Rekha Chawla, The Asst. Commissioner- No.15, “Gurukripa”, of Income Tax, Vidhyalaya Road, Central Circle, Opp. Ramakrishna Park, Salem. Salem-636 007. [PAN: ACHPR 4894 A] (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकर अपील सं…

Rekha Chawla, Salem vs. The Assistant Commissioner of Income Tax, Central Circle, Salem

In the result, appeals filed by both assessees in ITA Nos

ITA 392/CHNY/2021[2011-12]Status: DisposedITAT Chennai31 May 2023AY 2011-12

Bench: Shri Mahavir Singh, Hon’Ble & Shri Manjunatha.G, Hon’Bleआयकर अपील सं./Ita Nos.392 & 393/Chny/2021 &

For Respondent: Mr.S.R.Karuppusamy, CIT
Section 143(3)Section 263

…आयकर अपीलीय अिधकरण, ‘बी’ "यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH: CHENNAI "ी महावीर िसंह, माननीय उपा"", एवं "ी मंजूनाथा.जी, माननीय लेखा सद" के सम" BEFORE SHRI MAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRI MANJUNATHA.G, HON’BLE ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.392 & 393/Chny/2021 & ITA Nos.374 & 375/Chny/2022 िनधा"रण वष" /Assessment Years: 2011-12 & 2012-13 v. Ms.Rekha Chawla, The Asst. Commissioner- No.15, “Gurukripa”, of Income Tax, Vidhyalaya Road, Central Circle, Opp. Ramakrishna Park, Salem. Salem-636 007. [PAN: ACHPR 4894 A] (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकर अपील सं…